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Bombay High Court judgments, 1920

290 judgments · page 9 of 15

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High Courts12 Jul 1920Allowed

Kondan Damu Vs Indarchand Bacharaj

Bombay High Court · AIR 1921 Bom 393 : (1920) 22 BOMLR 1299

Dekkhan Agriculturists Relief Act, 1879 — Section 13
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High Courts11 Jul 1920

Ramkishna Timmanna Bhat Vs Laxminarayan Narna Hegde

Bombay High Court · (1920) 22 BOMLR 1181

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High Courts07 Jul 1920

Emperor Vs Alex Pimento

Bombay High Court · (1920) 22 BOMLR 1224

Penal Code, 1860 (IPC) — Section 499
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High Courts06 Jul 1920Dismissed

Charan Das Vs Amir Khan

Bombay High Court · (1920) 22 BOMLR 1370

Specific Relief Act, 1877 — Section 42
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High Courts05 Jul 1920Dismissed

Tilakdhari Lal Vs Khedan Lal

Bombay High Court · (1920) 22 BOMLR 1319

Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 59, 85
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High Courts05 Jul 1920

Emperor Vs Gangaram Hari Pandit

Bombay High Court · (1920) 22 BOMLR 1274

Evidence Act, 1872 — Section 15, 8
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High Courts03 Jul 1920Allowed

Srimati Giribala Dasi Vs Kalidas Bhanja

Bombay High Court · (1920) 22 BOMLR 1332

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High Courts02 Jul 1920

Chokhu Raoji Mahar Vs Tatya Nama Mahar

Bombay High Court · (1920) 22 BOMLR 1297

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High Courts02 Jul 1920

Erachshaw Dosabhai Toddiwala Vs Bai Dinbai

Bombay High Court · 59 Ind. Cas. 189

Arbitration Act, 1940 — Section 15
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High Courts01 Jul 1920

Mabel Flora Murphy Vs James Lloyd Murphy

Bombay High Court · (1921) ILR (Bom) 547

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High Courts01 Jul 1920

Gabu Naroba Rajput Vs Zipru Ramsing Rajput

Bombay High Court · AIR 1921 Bom 384 : (1920) 22 BOMLR 1289

Limitation Act, 1963 — Article 89
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High Courts30 Jun 1920

Janardan Trimbak Gadre Vs Martand Trimbak Gadre

Bombay High Court · 59 Ind. Cas. 523

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High Courts30 Jun 1920Allowed

Rama Ranchhod Vs Sayad Abdul Rahim

Bombay High Court · AIR 1921 Bom 395 : (1920) 22 BOMLR 1214

Bombay Land Revenue Code, 1879 — Section 83
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High Courts30 Jun 1920Dismissed

Janardan Trimbak Gadre Vs Martand Teimbak Gadre

Bombay High Court · AIR 1921 Bom 208 : (1920) 22 BOMLR 1212

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts24 Jun 1920

Jamnadas Shivram Bari Vs Chunilal Hambirmal Marwadi

Bombay High Court · AIR 1921 Bom 144 : (1920) 22 BOMLR 1207

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High Courts24 Jun 1920Allowed

Balwant Rao Vs Baji Rao

Bombay High Court · (1920) 22 BOMLR 1070

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High Courts24 Jun 1920

Girjashankar Daji Bhat Vs Murlidhar Narayan Chaudhari

Bombay High Court · AIR 1921 Bom 209 : 59 Ind. Cas. 271

Specific Relief Act, 1877 — Section 54
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High Courts22 Jun 1920

Motilal Mansukhram Vs Maneklal Dayabhai

Bombay High Court · AIR 1921 Bom 147 : (1920) 22 BOMLR 1195

Contract Act, 1872 — Section 65
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High Courts22 Jun 1920

Narsappa Ningappa Mali Vs Bharmappa Rayappa Mall

Bombay High Court · AIR 1921 Bom 408 : (1920) 22 BOMLR 1196

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High Courts22 Jun 1920

Nathuram Shivanarayan Vs Dhularam Hakiram Marwadi

Bombay High Court · AIR 1921 Bom 407 : (1920) 22 BOMLR 1199

Provincial Small Cause Courts Act, 1887 — Section 25
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