High Courts20 Jul 1920Dismissed
Lalchand Sakharam Marwadi Vs Khandu Kedu Ughade
Bombay High Court · (1920) 22 BOMLR 1431
Bombay Land Revenue Code, 1879 — Section 135J
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 8 of 15
High Courts20 Jul 1920
In Re: Bombay Revenue Jurisdiction Act, 1876 In Re: Shri Vasudev Harihar Pandit alias Baba Maharaj
Bombay High Court · (1921) ILR (Bom) 463
Bombay Revenue Jurisdiction Act, 1876 — Section 12Summary Settlement Act, 1863 — Section 3
High Courts20 Jul 1920
Ganga Rama Bhilare Vs Sakharam Babaji Vani
Bombay High Court · 59 Ind. Cas. 796
Transfer of Property Act, 1882 — Section 54
High Courts20 Jul 1920Dismissed
Basvant Mushappa Hubli Vs Mallappa Kallappa Hubli
Bombay High Court · (1920) 22 BOMLR 1400
High Courts20 Jul 1920Allowed
Manilal Motilal Vs Gokaldas Rowji
Bombay High Court · AIR 1921 Bom 310 : (1920) 22 BOMLR 1048
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 8 Rule 8
High Courts20 Jul 1920
Bai Awabai Vs Khodadad Ardesher Koochabiogi
Bombay High Court · (1920) 22 BOMLR 913 : 58 Ind. Cas. 91
Parsi Marriage and Divorce Act, 1936 — Section 3, 6
High Courts19 Jul 1920Dismissed
Prabhulingappa Khangouda Desai Vs Gurunath Balaji Kalkundri
Bombay High Court · AIR 1921 Bom 256 : (1920) 22 BOMLR 1389
Limitation Act, 1908 — Article 182(5)
High Courts19 Jul 1920
Prabhuling Appa Khangouda Desai Vs Gurunath Balaji Kalkundri and Others
Bombay High Court · (1921) ILR (Bom) 453
Limitation Act, 1963 — Article 182(II)
High Courts19 Jul 1920Dismissed
Maneklal Vamanrao Vs Bai Amba
Bombay High Court · AIR 1921 Bom 224(1) : (1920) 22 BOMLR 1394
Bombay Land Revenue Code, 1879 — Section 83
High Courts19 Jul 1920Allowed
W. Krishnamachariar Vs A. Sankara Sah
Bombay High Court · (1920) 22 BOMLR 1343
High Courts16 Jul 1920Dismissed
Basvanappa Shivrudrappa Vs Krishnadas Govardhandas Madiwale
Bombay High Court · (1920) 22 BOMLR 1387
Limitation Act, 1908 — Section 14
High Courts16 Jul 1920Dismissed
Bapu Tatya Desai Vs Bala Raojee Desai
Bombay High Court · (1920) 22 BOMLR 1383
Limitation Act, 1908 — Article 44, 7
High Courts13 Jul 1920Allowed
Rajmal Girdharlal Marwadi Vs Maruti Shivram
Bombay High Court · AIR 1921 Bom 389 : (1920) 22 BOMLR 1377
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts13 Jul 1920Dismissed
Dundappa Basappa Yedal Vs Bhimawa Baswantiappa Patil
Bombay High Court · AIR 1921 Bom 137 : (1920) 22 BOMLR 1306
High Courts13 Jul 1920Dismissed
Vithaldas Prabhu Vs Subraya Manjappa
Bombay High Court · AIR 1921 Bom 127 : (1920) 22 BOMLR 1304
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
High Courts13 Jul 1920
Gangabai Vs Jankibai
Bombay High Court · AIR 1921 Bom 380 : (1920) 22 BOMLR 1309
High Courts13 Jul 1920
Emperor Vs Alibhai Abdul Vora
Bombay High Court · AIR 1921 Bom 166 : (1920) 22 BOMLR 1221
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts12 Jul 1920
Rajaram Bhavanishankar and Another Vs Emperor
Bombay High Court · 59 Ind. Cas. 135
Penal Code, 1860 (IPC) — Section 192
High Courts12 Jul 1920
Kondan Mard Damu and Another Vs Indarchand Bacharaj
Bombay High Court · (1921) ILR (Bom) 323
Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts12 Jul 1920
Emperor Vs Rajaram Bhavanishankar
Bombay High Court · (1920) 22 BOMLR 1229
Penal Code, 1860 (IPC) — Section 192