High Courts17 Aug 1920Dismissed
Vishvanath Parsharam Bhave Vs Narsu Tulsidas Gujar
Bombay High Court · AIR 1921 Bom 33 : (1921) 23 BOMLR 107 : 60 Ind. Cas. 916
Limitation Act, 1908 — Section 15
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 6 of 15
High Courts17 Aug 1920Dismissed
Bhimabai Padappa Desai Vs Swamirao Shriniwas Parwati
Bombay High Court · AIR 1921 Bom 175 : (1921) 23 BOMLR 100
Limitation Act, 1908 — Article 131
High Courts16 Aug 1920Dismissed
Dattatraya Purshottam Parnekar Vs Radhabai Balkrishna Trimbak
Bombay High Court · AIR 1921 Bom 220 : (1921) 23 BOMLR 92
Civil Procedure Code, 1908 (CPC) — Section 97Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts16 Aug 1920Allowed
Dattatraya Sitaram Gadkari Vs The Secretary of State for India
Bombay High Court · AIR 1921 Bom 302 : (1921) 23 BOMLR 89 : 60 Ind. Cas. 744
Limitation Act, 1908 — Section 5
High Courts16 Aug 1920
Ambalal Sarabhai Vs The Ahmedabad Municipality
Bombay High Court · (1921) 23 BOMLR 48 : 60 Ind. Cas. 578
Bombay District Municipal Act, 1901 — Section 2, 65(4)
High Courts16 Aug 1920Dismissed
Emperor Vs Changouda Pirgouda
Bombay High Court · (1920) 22 BOMLR 1241
Criminal Procedure Code, 1898 (CrPC) — Section 238
High Courts16 Aug 1920
Changouda Firgouda Vs Emperor
Bombay High Court · 59 Ind. Cas. 195
Criminal Procedure Code, 1898 (CrPC) — Section 238, 536
High Courts12 Aug 1920Dismissed
Jagjivan Haribhai Vs Kalidas Mulji Kalidas Mulji Vs Jagjivan Haribhai
Bombay High Court · AIR 1921 Bom 188 : (1921) 23 BOMLR 81 : 60 Ind. Cas. 901
High Courts12 Aug 1920Allowed
Chhotalal Karsandas Vs Vishnu Ganesh Gokhale
Bombay High Court · AIR 1921 Bom 182 : (1921) 23 BOMLR 84 : 60 Ind. Cas. 903
Limitation Act, 1908 — Article 132
High Courts12 Aug 1920
Chhotalal Karsandas and Another Vs Vishnu Ganesh Gokhale and Others
Bombay High Court · (1921) ILR (Bom) 597
Limitation Act, 1963 — Article 132
High Courts11 Aug 1920Allowed
Martand Mahadev Dunakhe Vs Dhondo Moreshwar Dunakhe
Bombay High Court · AIR 1921 Bom 184 : (1921) 23 BOMLR 69 : 61 Ind. Cas. 34
High Courts11 Aug 1920Dismissed
Andaniswami Vs Totadswami
Bombay High Court · (1921) 23 BOMLR 75
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts09 Aug 1920Dismissed
Lakhmiram Kevalram Bhatt Vs Punamchand Pitamber
Bombay High Court · AIR 1921 Bom 128 : (1920) 22 BOMLR 1173
Presidency Towns Insolvency Act, 1909 — Section 45
High Courts09 Aug 1920
Lakhmiram Kevalram Bhatt Vs Poonamchand Pitamber
Bombay High Court · (1921) ILR (Bom) 550
Presidency Towns Insolvency Act, 1909 — Section 45
High Courts09 Aug 1920Allowed
Bhimaji Ramchandra Wadwadgi Vs Bhimabai Hiroji Sanagar
Bombay High Court · AIR 1921 Bom 122 : (1921) 23 BOMLR 62 : 61 Ind. Cas. 764
High Courts09 Aug 1920Dismissed
Charandas Chaturbhuj Vs Chhaganlal Pitambardas and Alibhoy Khusal
Bombay High Court · (1920) 22 BOMLR 1169
Letters Patent Act, 1865 — Clause 15
High Courts06 Aug 1920
The Bombay Municipality Vs M. Damodar Bros.
Bombay High Court · AIR 1921 Bom 214 : (1921) 23 BOMLR 35 : 60 Ind. Cas. 571
City of Bombay Municipal Council Act, 1988 — Section 91Land Acquisition Act, 1894 — Section 16, 31
High Courts05 Aug 1920Allowed
Ramchandra Balwant Athale Vs Balaji Ganesh Kulkarni
Bombay High Court · AIR 1921 Bom 48 : (1920) 22 BOMLR 1452
High Courts05 Aug 1920Allowed
Ichalal Jagmohandas Vs Nago Sina Patim
Bombay High Court · AIR 1921 Bom 462 : (1921) 23 BOMLR 60 : 60 Ind. Cas. 589
High Courts04 Aug 1920Allowed
Laxman Madhavrao Jahagirdar Vs Bhagvansingh Narsingbhau Navalurkar
Bombay High Court · AIR 1921 Bom 409 : (1921) 23 BOMLR 55 : 60 Ind. Cas. 580
Transfer of Property Act, 1882 — Section 7