High Courts30 Sept 1920
Chapsi Umersi Vs Keshavji Damji
Bombay High Court · AIR 1921 Bom 224 : (1921) 23 BOMLR 133 : 60 Ind. Cas. 960
City of Bombay Municipal Council Act, 1988 — Section 337, 342
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 4 of 15
High Courts28 Sept 1920Allowed
Dayabhai Chunilal Ghanchi Vs Bai Ujam
Bombay High Court · AIR 1921 Bom 260 : (1921) 23 BOMLR 308 : 61 Ind. Cas. 159
High Courts28 Sept 1920
Sakharam Govind Page Vs Trimbakrao Ramchandrarao Mantri
Bombay High Court · AIR 1921 Bom 303 : (1921) ILR (Bom) 694
Bombay Land Revenue Code, 1879 — Section 217Limitation Act, 1908 — Section 28
High Courts28 Sept 1920
Sakaram Gopal Page Vs Trimbakrao Ramchandra Mantri
Bombay High Court · (1921) 23 BOMLR 314 : 61 Ind. Cas. 40
Bombay Land Revenue Code, 1879 — Section 217Limitation Act, 1908 — Section 28
High Courts28 Sept 1920
Ramchandra Avadhutrao Patil Vs Tukaram Babaji Chaugula
Bombay High Court · (1921) 23 BOMLR 311 : 61 Ind. Cas. 761
High Courts27 Sept 1920Allowed
Ramanath Mulchand Vs Gajanan Pandurang Limaye
Bombay High Court · AIR 1921 Bom 301 : (1921) 23 BOMLR 306
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts27 Sept 1920Dismissed
Khusalbhai Paragji Desai Vs Dulabhbhai Paragji
Bombay High Court · AIR 1921 Bom 281 : (1921) 23 BOMLR 304 : 61 Ind. Cas. 411
High Courts23 Sept 1920
Pranjiwandas Parshottamdas Vs Bai Mani
Bombay High Court · AIR 1921 Bom 291 : (1921) 23 BOMLR 294 : 61 Ind. Cas. 406
Evidence Act, 1872 — Section 114Limitation Act, 1908 — Section 19
High Courts23 Sept 1920
Pranjivandas Parshottamdas Vs Bai Mani window of Uttamram Vithaldas and Others
Bombay High Court · (1921) ILR (Bom) 934
Limitation Act, 1908 — Section 19
High Courts23 Sept 1920Dismissed
Rakhmabai Vs Ramchandra Vasudev Rotithor
Bombay High Court · AIR 1921 Bom 470 : (1921) 23 BOMLR 301 : 61 Ind. Cas. 114
High Courts22 Sept 1920Allowed
Esmail Allarakhia Vs Dattatraya Ramchandra Gandhi
Bombay High Court · AIR 1921 Bom 30 : (1921) 23 BOMLR 291 : 61 Ind. Cas. 403
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, 47
High Courts22 Sept 1920
Emperor Vs Narandas Karsandas
Bombay High Court · (1921) 23 BOMLR 353 : 61 Ind. Cas. 49
City of Bombay Municipal Council Act, 1988 — Section 471
High Courts21 Sept 1920
Ravjibhai Kashibhai Vs Dahyabhai Zaverbhai Patil
Bombay High Court · AIR 1921 Bom 32 : (1920) 22 BOMLR 1454
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 158
High Courts21 Sept 1920
Bhagwandas Maganlal Vs Kaikhushru Adarji Antia
Bombay High Court · (1921) 23 BOMLR 287 : 61 Ind. Cas. 278
Bombay Rent Act, 1918 — Section 10Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 43
High Courts20 Sept 1920Dismissed
Aditram Girdhar Vs Bapulal Becharlal
Bombay High Court · AIR 1921 Bom 143 : (1921) 23 BOMLR 276 : 61 Ind. Cas. 455
High Courts20 Sept 1920Dismissed
Shidhraj Bhojraj Desai Vs Dari Santaram Mali
Bombay High Court · AIR 1921 Bom 371 : (1921) 23 BOMLR 272 : 61 Ind. Cas. 464
Bombay Land Revenue Code, 1879 — Section 3(11)
High Courts20 Sept 1920
Shidharaj Bhojraj Desai Vs Dari Bin Santram Mali
Bombay High Court · (1921) ILR (Bom) 898
Bombay Land Revenue Code, 1879 — Section 74, 76
High Courts20 Sept 1920
Dhanji Jairam Mali Vs The Secretary of State for India
Bombay High Court · AIR 1921 Bom 381 : (1921) 23 BOMLR 279 : 61 Ind. Cas. 347
Bombay Land Revenue Code, 1879 — Section 68Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2
High Courts20 Sept 1920
Aditram Girdhar and Another Vs Bapulal Becharlal and Another
Bombay High Court · (1921) ILR (Bom) 906
High Courts14 Sept 1920
Vaman Vithal Kulkarni Vs Venkaji Khando Kulkarni
Bombay High Court · AIR 1921 Bom 55 : (1921) 23 BOMLR 269 : 61 Ind. Cas. 460