High Courts30 Nov 1920
Narayan Budhaji Mokal Vs Posha Jama Thakur
Bombay High Court · AIR 1921 Bom 172 : (1921) 23 BOMLR 466
Registration Act, 1908 — Section 17(2)(11)Transfer of Property Act, 1882 — Section 74
COURT ARCHIVE
Bombay High Court judgments, 1920
290 judgments · page 2 of 15
High Courts30 Nov 1920Allowed
Ganpat Rama Joshi Vs The Secretary of State For India
Bombay High Court · AIR 1921 Bom 138 : (1921) 23 BOMLR 462
High Courts29 Nov 1920Allowed
Narayan Vasudevacharya Katti Vs Amgauda Malagauda Patil
Bombay High Court · AIR 1921 Bom 169 : (1921) 23 BOMLR 455
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19Contract Act, 1872 — Section 72
High Courts26 Nov 1920
Navalchand Chhaganlal Vs Manekchand Melapchand
Bombay High Court · AIR 1921 Bom 25 : (1921) 23 BOMLR 450
High Courts25 Nov 1920
Ganpat Ramrao Masur Vs Krishnadas Padmanabh Chandavarkar
Bombay High Court · (1920) 22 BOMLR 732 : 57 Ind. Cas. 423
High Courts20 Nov 1920Dismissed
Vithal Ramchandra Gulwadi Vs Raghavendra Ramrao Baindur
Bombay High Court · AIR 1921 Bom 158 : (1921) 23 BOMLR 447
High Courts19 Nov 1920
Vyasacharya Madhavacharya Ghalsasi Vs Vishnu Vithal Kulkarni
Bombay High Court · (1920) 22 BOMLR 717 : 58 Ind. Cas. 289
Bombay Land Revenue Code, 1879 — Section 217Land Revenue Act, 1879 — Section 83
High Courts17 Nov 1920
Shivalingappa Satvirappa Vs Satyava Laxaman
Bombay High Court · AIR 1921 Bom 77 : (1921) 23 BOMLR 967
Limitation Act, 1963 — Article 136
High Courts16 Nov 1920
Maharaja Sir Rameshvar Singh Bahadur Vs Homeshvar Singh
Bombay High Court · (1921) 23 BOMLR 721
Limitation Act, 1963 — Article 181
High Courts15 Nov 1920Dismissed
Maharaj Bahadur Singh Vs A.H. Forbes
Bombay High Court · (1921) 23 BOMLR 727
High Courts29 Oct 1920
Emperor Vs Purshottam Ishvar Amin
Bombay High Court · (1921) 23 BOMLR 1
Criminal Procedure Code, 1898 (CrPC) — Section 164, 195, 537Penal Code, 1860 (IPC) — Section 193
High Courts21 Oct 1920Dismissed
In Re: The Bombay and Persia Steam Navigation Company, Limited
Bombay High Court · AIR 1921 Bom 119 : (1921) 23 BOMLR 139 : 60 Ind. Cas. 964
Income Tax Act, 1918 — Section 51Specific Relief Act, 1877 — Section 45
High Courts21 Oct 1920
Kandarao Vithoba Kore Vs The Municipal Corporation of Bombay
Bombay High Court · AIR 1921 Bom 230 : (1921) 23 BOMLR 361
City of Bombay Municipal Council Act, 1988 — Section 91
High Courts21 Oct 1920
In Re: Excess Profits Duty Act, 1919 In Re: Bombay and Persia Steam Navigation Company Limited
Bombay High Court · (1921) ILR (Bom) 881
Income Tax Act, 1951 — Section 18Specific Relief Act, 1877 — Section 45
High Courts20 Oct 1920
Motibhai Shankerbhai Patel Vs Nathabhai Naranbhai
Bombay High Court · (1921) ILR (Bom) 1053
High Courts20 Oct 1920
Dinanath Sundraji Ravte Vs Emperor
Bombay High Court · 60 Ind. Cas. 1006
Evidence Act, 1872 — Section 24
High Courts20 Oct 1920
Emperor Vs Dinanath Sundarji Ravte
Bombay High Court · (1921) ILR (Bom) 1086
Evidence Act, 1872 — Section 24
High Courts20 Oct 1920
Emperor Vs Tuka Nana Ramoshi
Bombay High Court · AIR 1921 Bom 68 : (1921) 23 BOMLR 347
Penal Code, 1860 (IPC) — Section 392
High Courts20 Oct 1920
Emperor Vs Dinanath Sundraji Ravte
Bombay High Court · (1921) 23 BOMLR 338
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302
High Courts20 Oct 1920
Motibhai Shankarbhai Patel Vs Nathabhai Narayanbhai Patel
Bombay High Court · AIR 1921 Bom 187 : (1921) 23 BOMLR 444