High Courts24 Jun 1913Allowed
Timmappa Devarabhatta Vs Narsinh Timmaya Hebar
Bombay High Court · (1913) 15 BOMLR 794
High Court Circular Rules — Rule 96(1)
COURT ARCHIVE
Bombay High Court judgments, 1913
149 judgments · page 5 of 8
High Courts24 Jun 1913
Lalchand Nanchand Gujar Vs Narayan Hari
Bombay High Court · (1913) 15 BOMLR 836
Limitation Act, 1963 — Article 110
High Courts24 Jun 1913
Hirjibhai Navroji Anklesaria Vs Jamshedji Nassarwanji Ginvalla
Bombay High Court · (1913) 06 BOM CK 0001
Civil Procedure Code, 1908 (CPC) — Section 109Suits Valuation Act, 1887 — Section 8
High Courts23 Jun 1913Allowed
Bhoje Mahadev Parab Vs Gangabai Vithal Naik
Bombay High Court · (1913) 15 BOMLR 809
Transfer of Property Act, 1882 — Section 52
High Courts20 Jun 1913
Shivayagappa Sangappa Kengual Vs Govindappa Paudappa
Bombay High Court · (1913) 15 BOMLR 768 : 20 Ind. Cas. 969
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts20 Jun 1913
Hanmant Rukhmaji Vs Annaji Hanmant
Bombay High Court · (1913) 15 BOMLR 765 : 20 Ind. Cas. 966
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 9
High Courts17 Jun 1913
Hasan Malik Vs Rasul Malik
Bombay High Court · (1913) 15 BOMLR 680 : 20 Ind. Cas. 535
High Courts16 Jun 1913Dismissed
Chhogmal Balkisandas Vs Jainarayen Kanyialal
Bombay High Court · (1913) 15 BOMLR 750 : 20 Ind. Cas. 882
High Courts13 Jun 1913
Bhimabai Krishnappa Desai Vs Tayappa Murarrao Nadgauda
Bombay High Court · (1913) 15 BOMLR 783
High Courts11 Jun 1913
Emperor Vs Fattoo Mahomed Sher Mahomed and Others
Bombay High Court · (1913) ILR (Bom) 651
Bombay Prevention of Gambling Act, 1887 — Section 4(a), 4(c)
High Courts11 Jun 1913
Emperor Vs Fattu Mahomed Sher Mahomed
Bombay High Court · (1913) 15 BOMLR 689 : 20 Ind. Cas. 609
Bombay Prevention of Gambling Act, 1887 — Section 4(a)(c)
High Courts10 Jun 1913Dismissed
Bhaiya Janki Pershad Singh Vs Bhaiya Dwarka Pershad Singh
Bombay High Court · (1913) 15 BOMLR 853
Oudh Estates Act, 1869 — Section 2
High Courts06 Jun 1913Allowed
Emperor Vs Hari Tanaji
Bombay High Court · (1913) 15 BOMLR 700 : 20 Ind. Cas. 618
High Courts05 Jun 1913
Emperor Vs Keshav Narayan Manolkar
Bombay High Court · (1923) 25 BOMLR 248
Evidence Act, 1872 — Section 10, 32(3)
High Courts05 May 1913
Kunwar Brijraj Singh Vs Kunwar Sheodan Singh
Bombay High Court · (1913) 15 BOMLR 652
High Courts29 Apr 1913Dismissed
Raja Debi Bakhsh Singh Vs Habib Shah
Bombay High Court · (1913) 15 BOMLR 640
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151Limitation Act, 1908 — Article 176(I)
High Courts11 Apr 1913
Abdul Kadir Valad Ibrahim Chivane Vs Doolanbibi
Bombay High Court · (1913) ILR (Bom) 563
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44Letters Patent Act, 1865 — Clause 12
High Courts11 Apr 1913
Abdul Kadar Ibrahim Vs Dulanbibl
Bombay High Court · (1913) 15 BOMLR 672 : 20 Ind. Cas. 530
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44
High Courts08 Apr 1913Dismissed
Gulabsingh Vs Raja Seth Gokuldas
Bombay High Court · (1913) 15 BOMLR 613
Central Provinces Court of Wards Act, 1899 — Section 7(1)(c)(4)