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Bombay High Court judgments, 1913

149 judgments · page 6 of 8

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High Courts08 Apr 1913Allowed

Ganesha Row Vs Tuljaram Row

Bombay High Court · (1913) 15 BOMLR 626

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High Courts03 Apr 1913

Murgeppa Madiwallappa Vs Basawantrao Khalilapa

Bombay High Court · (1913) 15 BOMLR 557 : 20 Ind. Cas. 252

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High Courts03 Apr 1913

Emperor Vs Naranbhai Bhulabhal

Bombay High Court · (1913) 15 BOMLR 578 : 20 Ind. Cas. 601

Penal Code, 1860 (IPC) — Section 217
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High Courts03 Apr 1913

Emperor Vs Fulchand Bapuji Shah

Bombay High Court · (1913) 15 BOMLR 580 : 20 Ind. Cas. 608

Press Act, 1910 — Section 23(1)
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High Courts02 Apr 1913

Emperor Vs Apaya Tatoba Munde

Bombay High Court · (1913) 15 BOMLR 574 : 20 Ind. Cas. 747

Penal Code, 1860 (IPC) — Section 182, 211
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High Courts02 Apr 1913

Emperor Vs Mansing Daji Patil

Bombay High Court · (1913) 15 BOMLR 568 : 20 Ind. Cas. 593

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High Courts31 Mar 1913Dismissed

Gopal Parshottam Vs Morar Punja

Bombay High Court · (1913) 15 BOMLR 555 : 20 Ind. Cas. 249

Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
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High Courts31 Mar 1913

Nusserwanji Pestonji Wadia Vs Eleonora Wadia

Bombay High Court · AIR 1914 Bom 211(2) : (1913) 15 BOMLR 593 : 20 Ind. Cas. 492

Divorce Act, 1869 — Section 2, 45
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High Courts28 Mar 1913

Burjorji Ruttonji Bomanji Vs Bhagvandas Parashram

Bombay High Court · AIR 1914 Bom 319 : (1913) 15 BOMLR 716 : 20 Ind. Cas. 834

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High Courts28 Mar 1913

Emperor Vs Chandkha Salabatkha

Bombay High Court · (1913) 15 BOMLR 564 : 20 Ind. Cas. 611

Penal Code, 1860 (IPC) — Section 457, 511
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High Courts27 Mar 1913

Jankibai Vs Shrinivas Ganesh Valsankar

Bombay High Court · AIR 1914 Bom 193 : (1913) 15 BOMLR 684 : 20 Ind. Cas. 533

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 5
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High Courts27 Mar 1913

Andrew Yule and Co. Vs Ardeshir Bomanji Dubash

Bombay High Court · AIR 1914 Bom 312(2) : (1913) 15 BOMLR 724 : 20 Ind. Cas. 844

Merchant Shipping Act, 1958 — Section 34Specific Relief Act, 1877 — Section 57
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High Courts27 Mar 1913Dismissed

Mohan Lalji Vs Tikait Sri Gordhan Lalji

Bombay High Court · (1913) 15 BOMLR 606

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High Courts21 Mar 1913

S. Amarchand and Co. and Chhaganlal Pitambar Vs Ramdas V. Durbar

Bombay High Court · (1913) 15 BOMLR 890

Contract Act, 1872 — Section 103Transfer of Property Act, 1882 — Section 4
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High Courts19 Mar 1913Dismissed

Joopoody Sarayya Vs Pulavarti Lakshmanaswamy

Bombay High Court · (1913) 15 BOMLR 634

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High Courts14 Mar 1913Allowed

Thakur Basant Singh Vs Mahabir Pershad

Bombay High Court · (1913) 15 BOMLR 525

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High Courts12 Mar 1913

Chotalal Hirachand Vs Manilal Gagalbhai

Bombay High Court · (1913) ILR (Bom) 491

Easements Act, 1882 — Section 23(2)
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High Courts12 Mar 1913

Gangaram Hatiram Gujar Vs Dinkar Ganesh Patvardhan

Bombay High Court · (1913) 15 BOMLR 665 : 20 Ind. Cas. 526

Bombay Land Revenue Code, 1879 — Section 138, 140Maharashtra Revenue Jurisdiction Act, 1876 — Section 6
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High Courts12 Mar 1913

Chhotalal Hirachand Vs Manilal Gagalbhai

Bombay High Court · (1913) 15 BOMLR 551 : 20 Ind. Cas. 246

Easements Act, 1882 — Section 23
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High Courts11 Mar 1913Dismissed

The New Piece Goods Bazaar Co., Ltd. Vs Jivabhai Vadilal

Bombay High Court · (1913) 15 BOMLR 681 : 20 Ind. Cas. 537

Limitation Act, 1963 — Article 151
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