COURT ARCHIVE

Bombay High Court judgments, 1913

149 judgments · page 8 of 8

High Courts24 Jan 1913Dismissed

Raghavendra Ayyaji Desai Vs Gururao Raghavendra Desai

Bombay High Court · (1913) 15 BOMLR 362 : 19 Ind. Cas. 882

Civil Procedure Code, 1908 (CPC) — Section 21(2)

High Courts23 Jan 1913Allowed

Bombay High Court · AIR 1914 Bom 274 : (1913) 15 BOMLR 392 : 19 Ind. Cas. 934

High Courts20 Jan 1913

Bombay High Court · (1913) 15 BOMLR 130 : 19 Ind. Cas. 98

Evidence Act, 1872 — Section 32

High Courts16 Jan 1913Dismissed

Bombay High Court · (1913) 15 BOMLR 252

High Courts15 Jan 1913

Bombay High Court · (1913) ILR (Bom) 464

Insolvency Act, 1848 — Section 3Presidency Towns Insolvency Act, 1909 — Section 121, 6

High Courts10 Jan 1913

Bombay High Court · (1913) 15 BOMLR 366

Transfer of Property Act, 1882 — Section 52

High Courts10 Jan 1913

Bombay High Court · (1913) 15 BOMLR 331 : 20 Ind. Cas. 143

Criminal Procedure Code, 1898 (CrPC) — Section 439

High Courts09 Jan 1913Dismissed

Bombay High Court · (1913) 15 BOMLR 329 : 20 Ind. Cas. 224

Criminal Procedure Code, 1898 (CrPC) — Section 147

High Courts06 Jan 1913

Bombay High Court · (1913) 15 BOMLR 357 : 19 Ind. Cas. 876