High Courts06 Mar 1913Allowed
Tekait Krishna Prasad Singh Vs Moti Chand
Bombay High Court · (1913) 15 BOMLR 515
COURT ARCHIVE
Bombay High Court judgments, 1913
149 judgments · page 7 of 8
High Courts06 Mar 1913Dismissed
Lala Soni Ram Vs Kanhaiya Lal
Bombay High Court · (1913) 15 BOMLR 489
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts04 Mar 1913Allowed
Richard Ross Skinner Vs Kunwar Naunihal Singh
Bombay High Court · (1913) 15 BOMLR 502
High Courts04 Mar 1913
Narsing Shivbakas Marwadi Vs Pachu Rambakas Marwadi
Bombay High Court · (1913) 15 BOMLR 559 : 20 Ind. Cas. 254
High Courts28 Feb 1913
Sardar Nowroji Pudumji Vs Putlibai
Bombay High Court · (1913) 15 BOMLR 352 : 19 Ind. Cas. 832
Succession Act, 1865 — Section 111
High Courts26 Feb 1913Dismissed
Shrinivas Sarjerao Sholapurkar Vs Balvant Venkatesh Sholapurkar
Bombay High Court · (1913) 15 BOMLR 533 : 20 Ind. Cas. 162
Limitation Act, 1877 — Article 118(II)
High Courts25 Feb 1913
Haridas Velji Vs Velji Chaturbhuj
Bombay High Court · (1913) 15 BOMLR 584 : 20 Ind. Cas. 476
High Courts25 Feb 1913Dismissed
Hiralal Ichhalal Vs Narsilal Chaturbhujdas Desai
Bombay High Court · (1913) 15 BOMLR 483
Limitation Act, 1877 — Section 19
High Courts25 Feb 1913Allowed
Kanhaya Lal Vs The National Bank of India Limited
Bombay High Court · (1913) 15 BOMLR 472
Civil Procedure Code, 1908 (CPC) — Section 102Contract Act, 1872 — Section 15
High Courts24 Feb 1913Dismissed
Ragho Chandrarao Kadam Vs Hanmati Chandrarao Kadam
Bombay High Court · (1913) 15 BOMLR 389 : 19 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 70
High Courts21 Feb 1913
Gokuldas Karsandas Vs Valibai
Bombay High Court · (1913) 15 BOMLR 343 : 19 Ind. Cas. 944
Trusts Act, 1882 — Section 53
High Courts19 Feb 1913
Balchand Chaturchand Vs Chunilal Jagjivandas
Bombay High Court · (1913) 15 BOMLR 387 : 19 Ind. Cas. 901
Dekkhan Agriculturists Relief Act, 1879 — Section 20
High Courts17 Feb 1913
Sakharam Vishram Surve and Another Vs Sadashiv Balshet Lodha and Others
Bombay High Court · (1913) ILR (Bom) 480
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts17 Feb 1913Dismissed
Burjorji Dhunjibhai Contractor Vs Jamshed K. Irani
Bombay High Court · AIR 1914 Bom 288 : (1913) 15 BOMLR 405 : 20 Ind. Cas. 469
Contract Act, 1872 — Section 55
High Courts17 Feb 1913
Sakharam Vishram Surve Vs Sadashiv Balshet Lodha Sadashiv Balshet Lodha Vs Balkrishna Narayan Surve
Bombay High Court · (1913) 15 BOMLR 382
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts11 Feb 1913Dismissed
Baijnath Ram Goenka Vs Nand Kumar Singh
Bombay High Court · (1913) 15 BOMLR 500
High Courts06 Feb 1913
Nursey Virji Vs Alfred H. Harrison
Bombay High Court · (1913) 15 BOMLR 781
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts05 Feb 1913
In Re: The Advocate General of Bombay
Bombay High Court · (1913) 15 BOMLR 217
Presidency Towns Insolvency Act, 1909 — Section 121, 6
High Courts29 Jan 1913Dismissed
Shankar Vishvanath Wagh Vs Umabai Sadashiv Wagle
Bombay High Court · (1913) 15 BOMLR 320 : 19 Ind. Cas. 736
Civil Procedure Code, 1908 (CPC) — Section 60Married Womens Property Act, 1870 — Section 10