High Courts18 Jul 1913Dismissed
Net Ram Singh Vs Musammat Tursa Kunwar
Bombay High Court · (1913) 15 BOMLR 863
COURT ARCHIVE
Bombay High Court judgments, 1913
149 judgments · page 4 of 8
High Courts17 Jul 1913
Emperor Vs Asha Bhathi
Bombay High Court · (1913) 15 BOMLR 998
Criminal Procedure Code, 1898 (CrPC) — Section 254Penal Code, 1860 (IPC) — Section 379
High Courts16 Jul 1913Allowed
Shankar Venkatesh Karguppi Vs Sadashiv Mahadji Kulkarni
Bombay High Court · AIR 1914 Bom 268 : (1913) 15 BOMLR 817
Transfer of Property Act, 1882 — Section 101
High Courts16 Jul 1913
Sawantrawa Fakirappa Ballurwad Vs Giriappa Fakirappa Mudraddi
Bombay High Court · AIR 1914 Bom 273 : (1913) 15 BOMLR 778
Dekkhan Agriculturists Relief Act, 1879 — Section 2Evidence Act, 1872 — Section 92
High Courts13 Jul 1913
Emperor Vs Moro Balvant Marathe
Bombay High Court · (1913) 15 BOMLR 1039
Penal Code, 1860 (IPC) — Section 504, 95
High Courts11 Jul 1913Allowed
Ramkishore Kedarnath Vs Jainarayan Ramrachhpal
Bombay High Court · (1913) 15 BOMLR 867
Limitation Act, 1887 — Section 7
High Courts11 Jul 1913Dismissed
The Dakore Town Municipality Vs Anupram Haribhai Travadl
Bombay High Court · AIR 1914 Bom 266 : (1913) 15 BOMLR 833
District Municipalities Act — Section 113
High Courts10 Jul 1913
Mahableshwar Krishnapa Vs Ramchandra Mangesh Kulkarni
Bombay High Court · AIR 1914 Bom 300 : (1913) 15 BOMLR 882
Limitation Act, 1963 — Section 7
High Courts04 Jul 1913
Bai Gulbai Behramsha D. Harver Vs Behramsha D. Harver
Bombay High Court · AIR 1914 Bom 26 : (1914) 16 BOMLR 211
High Courts04 Jul 1913
Girdharilal Prayagdat Vajpe Vs Manikamma Narayansami and Yeshodabai Damodarpant Pathak
Bombay High Court · AIR 1914 Bom 283 : (1913) 15 BOMLR 805
High Courts03 Jul 1913Dismissed
Bhikaji Hari Chaubal Vs Radhabai Sitaram Kulkarni
Bombay High Court · (1913) 15 BOMLR 803
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Jul 1913
Mulia Bhana Vs Sundar Dana
Bombay High Court · (1913) 15 BOMLR 876
Easements Act, 1882 — Section 23
High Courts27 Jun 1913Allowed
Emperor Vs Ramchandra Hari
Bombay High Court · (1913) 15 BOMLR 702 : 20 Ind. Cas. 620
Railways Act, 1890 — Section 101
High Courts26 Jun 1913
Emperor Vs Balkrishna Waman Kulkarni
Bombay High Court · (1913) ILR (Bom) 666
Penal Code, 1860 (IPC) — Section 467
High Courts26 Jun 1913Allowed
Emperor Vs Balkrishna Vaman Kulkarni
Bombay High Court · (1913) 15 BOMLR 708 : 20 Ind. Cas. 998
Penal Code, 1860 (IPC) — Section 463
High Courts26 Jun 1913
Bai Kashibai Vs Shidapa Annapa and Others
Bombay High Court · (1913) ILR (Bom) 682
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts26 Jun 1913
Bai Kashibai Vs Shidappa Anapa Pujari
Bombay High Court · (1913) 15 BOMLR 823
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts26 Jun 1913
Puttangowda Mallangowda Patil Vs Nilkanth Kalo Deshpande
Bombay High Court · (1913) 15 BOMLR 773 : 20 Ind. Cas. 974
Provincial Small Cause Courts Act, 1887 — Section 15
High Courts25 Jun 1913
Emperor Vs Sanalal Lalubhai and Gordhandas Keshavlal
Bombay High Court · (1913) 15 BOMLR 694 : 20 Ind. Cas. 613
Penal Code, 1860 (IPC) — Section 213, 214