High Courts01 Nov 1916
Emperor Vs Bai Ganga
Bombay High Court · (1917) 19 BOMLR 56
Penal Code, 1860 (IPC) — Section 494
COURT ARCHIVE
Bombay High Court judgments, 1916
183 judgments · page 3 of 10
High Courts26 Oct 1916Dismissed
The Municipal Corporation of The City of Bombay Vs The Great Indian Peninsula Railway
Bombay High Court · (1917) 19 BOMLR 48
Railways Act, 1890 — Section 7, 7c
High Courts10 Oct 1916Dismissed
Abdul Razak and Abdul Gafoor Vs Mahomed Hussen Dalvi
Bombay High Court · (1917) 19 BOMLR 164
Contract Act, 1872 — Section 65, 73
High Courts05 Oct 1916Dismissed
Ramkrishna Yeshvant Kamat Vs The President, Vengurla Municipality
Bombay High Court · (1917) 19 BOMLR 83
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts28 Sept 1916
Naro Gopal Kulkarni Vs Paragowda Basagowda
Bombay High Court · AIR 1916 Bom 130 : (1917) 19 BOMLR 69
Contract Act, 1872 — Section 19ALimitation Act, 1963 — Article 91
High Courts28 Sept 1916
Ganesh Narayan Khare Vs Gopal Vishnu Apte
Bombay High Court · AIR 1916 Bom 61 : (1917) 19 BOMLR 75
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72Trusts Act, 1882 — Section 90
High Courts27 Sept 1916
Abdulalli Badrudin Vs Eanchodlal Trikamlal
Bombay High Court · (1917) 19 BOMLR 86
High Courts23 Sept 1916
Nivajkhan Nathankhan Vs Dadabhai Musse Valli
Bombay High Court · AIR 1916 Bom 125(1) : (1916) 18 BOMLR 973
Limitation Act, 1908 — Section 20
High Courts18 Sept 1916
Motibhai Jijibhai Vs Desaibhai Gokalbhai
Bombay High Court · AIR 1916 Bom 59 : (1916) 18 BOMLR 976
Registration Act, 1908 — Section 90
High Courts15 Sept 1916
Raghavendra Raoji Kathawate Vs Yalgurad Ramchandra Padki
Bombay High Court · AIR 1916 Bom 189 : (1917) 19 BOMLR 67
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts14 Sept 1916
Dadabhai Musse Valli Vs Niwajkhan Nathankhan
Bombay High Court · (1917) ILR (Bom) 166
Limitation Act, 1963 — Section 20
High Courts11 Sept 1916Dismissed
Ganesh Vinayak Joshi Vs Sitabai Narayan Joshi
Bombay High Court · AIR 1916 Bom 143 : (1916) 18 BOMLR 950
Limitation Act, 1963 — Article 131
High Courts08 Sept 1916
Laxminarayan Ramdayal Vs Chimniram Girdharilal
Bombay High Court · AIR 1916 Bom 103 : (1916) 18 BOMLR 946
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts07 Sept 1916
Emperor Vs Blanche Constant Cripps and Another
Bombay High Court · 37 Ind. Cas. 306
Penal Code, 1860 (IPC) — Section 109, 317
High Courts07 Sept 1916Dismissed
Manilal Brijlal Shah Vs The Gordhan Spinning and Manufacturing Co. Ltd.
Bombay High Court · AIR 1916 Bom 147 : (1916) 18 BOMLR 982
Companies Act, 1913 — Section 38
High Courts07 Sept 1916
Emperor Vs Blanchi Constant Cripps
Bombay High Court · (1916) 18 BOMLR 934
Penal Code, 1860 (IPC) — Section 109, 317
High Courts05 Sept 1916
Jekisondas and Harkisondas Vs Ranchoddas Bhagvandas
Bombay High Court · AIR 1916 Bom 51 : (1917) 19 BOMLR 12