High Courts04 Sept 1916
Emperor Vs John Francis Lobo
Bombay High Court · AIR 1916 Bom 159(1) : (1916) 18 BOMLR 796 : 36 Ind. Cas. 577
Criminal Procedure Code, 1898 (CrPC) — Section 435
COURT ARCHIVE
Bombay High Court judgments, 1916
183 judgments · page 4 of 10
High Courts03 Sept 1916Allowed
Moti Raiji Vs Laldas Jibhai
Bombay High Court · AIR 1916 Bom 85 : (1916) 18 BOMLR 954
High Courts31 Aug 1916
Vardaji Kasturji Marwadi Vs Chandrappa Piraji Kshirsagar
Bombay High Court · AIR 1916 Bom 155 : (1916) 18 BOMLR 821 : 36 Ind. Cas. 805
Civil Procedure Code, 1908 (CPC) — Section 122
High Courts31 Aug 1916
Gangadas Mulji Vs Haji Ali Mahomed Jalal Saji
Bombay High Court · AIR 1917 Bom 196 : (1916) 18 BOMLR 826 : 36 Ind. Cas. 433
City of Bombay Improvement Act, 1898 — Section 48(11)Land Acquisition Act, 1894 — Section 18
High Courts30 Aug 1916Dismissed
Rose D''souza Vs Joseph Joaquim Serpes
Bombay High Court · AIR 1916 Bom 101 : (1916) 18 BOMLR 943
High Courts29 Aug 1916
Eustace Charles Palmer Vs Carmeline Mary Palmer and Another
Bombay High Court · (1917) ILR (Bom) 36
Divorce Act, 1869 — Section 14
High Courts29 Aug 1916Dismissed
Eustace Charles Palmer Vs Carmeline Mary Palmer
Bombay High Court · AIR 1916 Bom 157 : (1916) 18 BOMLR 818 : 36 Ind. Cas. 800
Divorce Act, 1869 — Section 14
High Courts29 Aug 1916Dismissed
Bhagvant Gopal Galapure Vs Appaji Govind Galapure
Bombay High Court · AIR 1916 Bom 282 : (1916) 18 BOMLR 803 : 36 Ind. Cas. 598
High Courts28 Aug 1916
Gulabchand Balaram Marwadi Vs Narayan Rama
Bombay High Court · AIR 1916 Bom 158(2) : (1916) 18 BOMLR 806 : 36 Ind. Cas. 613
High Courts25 Aug 1916
Ganesh Krishna Kulkarni Vs Damoo Nathu Shimpi
Bombay High Court · AIR 1916 Bom 179 : (1916) 18 BOMLR 782 : 36 Ind. Cas. 627
Limitation Act, 1908 — Article 11
High Courts24 Aug 1916
Krishna Kering and Co. Vs J.R. Miller
Bombay High Court · AIR 1916 Bom 178 : (1916) 18 BOMLR 686 : 35 Ind. Cas. 809
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts24 Aug 1916Dismissed
Raoji Fakira Vs Dagdu Hanmata Mahar
Bombay High Court · AIR 1916 Bom 166 : (1916) 18 BOMLR 779 : 36 Ind. Cas. 562
Hereditary Offices Act, 1874 — Section 25
High Courts24 Aug 1916
Krishna Kerring and Co. and In Re: Jasraj Krishna Vs J.R. Miller
Bombay High Court · (1917) ILR (Bom) 631
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts24 Aug 1916Allowed
Chandabhai Janubhai Vs Ganpati Patilboa
Bombay High Court · AIR 1916 Bom 199 : (1916) 18 BOMLR 763 : 36 Ind. Cas. 517
Dekkhan Agriculturists Relief Act, 1879 — Section 3(z)
High Courts24 Aug 1916
Emperor Vs Sardarkhan Jaridkhan
Bombay High Court · (1916) 18 BOMLR 793 : 36 Ind. Cas. 578
Penal Code, 1860 (IPC) — Section 300(3)
High Courts22 Aug 1916Dismissed
Laxmibai Vs Husainbhai Ahmedbhai
Bombay High Court · AIR 1916 Bom 181 : (1916) 18 BOMLR 798 : 36 Ind. Cas. 618
High Courts22 Aug 1916
Laxmibai and Others Vs Hussainbhai and Others
Bombay High Court · (1917) ILR (Bom) 719
High Courts18 Aug 1916
Ramchandra Dhondo Kulkarni Vs Malkapa Narsapa Devare
Bombay High Court · (1916) 18 BOMLR 757 : 36 Ind. Cas. 443
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Aug 1916
In Re: Rama Bapu Pujari
Bombay High Court · AIR 1916 Bom 221 : (1916) 18 BOMLR 683 : 35 Ind. Cas. 825
High Courts17 Aug 1916Dismissed
Vinayakrao Balasaheb Inamdar Vs Shamrao Vithal Kalkundri
Bombay High Court · (1916) 18 BOMLR 708 : 36 Ind. Cas. 72
Dekkhan Agriculturists Relief Act, 1879 — Section 3