High Courts16 Aug 1916Dismissed
Babu Ganesh Deshmukh Vs Sitakam Martand Deshmukh
Bombay High Court · AIR 1916 Bom 158 : (1916) 18 BOMLR 751 : 36 Ind. Cas. 439
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Bombay High Court judgments, 1916
183 judgments · page 5 of 10
High Courts14 Aug 1916Allowed
Kashinath Krishna Joshi Vs Dhondshet Bhawanshet Shetye
Bombay High Court · AIR 1916 Bom 138 : (1916) 18 BOMLR 786
Civil Procedure Code, 1908 (CPC) — Section 11Khoti Settlement Act, 1880 — Section 9
High Courts10 Aug 1916
Kashibai Ramchandra Ghatge Vs Tatya Genu Pawar
Bombay High Court · AIR 1916 Bom 312 : (1916) 18 BOMLR 740 : 36 Ind. Cas. 546
High Courts08 Aug 1916
Kavasji Sorabji Aibada Vs Bai Dinbai
Bombay High Court · AIR 1916 Bom 315(1) : (1916) ILR (Bom) 666 : 36 Ind. Cas. 373
High Courts08 Aug 1916
The Indian Specie Bank Ltd. Vs Nagindas Hurjivandas Nanavati
Bombay High Court · AIR 1916 Bom 294 : (1916) 18 BOMLR 689 : 35 Ind. Cas. 628
High Courts07 Aug 1916
Mota Holiappa Vs Vithal Gopal Habbu
Bombay High Court · AIR 1916 Bom 277 : (1916) 18 BOMLR 712 : 36 Ind. Cas. 74
High Courts04 Aug 1916
Ibrahim Bhura Jamnu Vs Isa Rasul Jamnu
Bombay High Court · AIR 1916 Bom 159 : (1916) 18 BOMLR 810 : 36 Ind. Cas. 715
Transfer of Property Act, 1882 — Section 53
High Courts02 Aug 1916Allowed
Baslingappa Virbhadrappa Huddar Vs Chandrappa Basawantrao Desai
Bombay High Court · AIR 1916 Bom 197 : (1916) 18 BOMLR 695 : 35 Ind. Cas. 860
High Courts01 Aug 1916Dismissed
The Secretary of State for India Vs Maharaja Radha Kishore Manikya Bahadur Maharaja Radha Kishore Manikya Bahadur Vs The Secretary of State for India
Bombay High Court · (1916) 18 BOMLR 1027
Waste Lands (Claims) Act, 1863 — Section 18
High Courts01 Aug 1916Dismissed
Musammat Hamira Bibi and Musammat Amina Bibi Vs Musammat Zubaida Bibi
Bombay High Court · (1916) 18 BOMLR 999
High Courts31 Jul 1916
K. Venkatrao Sethupathy Vs Khimji Assur Virji
Bombay High Court · (1924) 26 BOMLR 535
High Courts27 Jul 1916Dismissed
Jhanda Singh Vs Sheikh Wahid-Ud-Din
Bombay High Court · (1917) 19 BOMLR 1
Letters Patent Act, 1865 — Section 10
High Courts25 Jul 1916
Tangya Fala Vs Trimbak Daga
Bombay High Court · AIR 1916 Bom 302 : (1916) 18 BOMLR 700 : 35 Ind. Cas. 794
Contract Act, 1872 — Section 70
High Courts24 Jul 1916Dismissed
Maharaja of Bobbili Vs Sree Rajah Narasaraya
Bombay High Court · (1916) 18 BOMLR 909
Limitation Act, 1877 — Article 179
High Courts24 Jul 1916Dismissed
Narhar Damodar Vaidya Vs Bhau Moreshwar Joshi
Bombay High Court · AIR 1916 Bom 206(2) : (1916) 18 BOMLR 744 : 36 Ind. Cas. 539
High Courts24 Jul 1916
Marshall and Co. Vs Naginchand Fulchand
Bombay High Court · AIR 1917 Bom 182 : (1916) 18 BOMLR 915
Negotiable Instruments Act, 1881 (NI) — Section 32
High Courts21 Jul 1916Dismissed
Murtaza Husain Khan Vs Mohammad Yasin Ali Khan
Bombay High Court · (1916) 18 BOMLR 884
Oudh Estates Act, 1869 — Section 8
High Courts21 Jul 1916Dismissed
Ahmad Raza Vs Saiyid Abid Husain
Bombay High Court · (1916) 18 BOMLR 904
High Courts21 Jul 1916Allowed
Laxmipatirao Shrinivas Deshpande Vs Venkatesh Tirmal Deshpande
Bombay High Court · AIR 1916 Bom 68 : (1917) 19 BOMLR 23
Limitation Act, 1877 — Section 28