High Courts13 Jan 1916
Govind Balvant Laghate Vs Emperor
Bombay High Court · AIR 1916 Bom 229 : 34 Ind. Cas. 976
Criminal Procedure Code, 1898 (CrPC) — Section 343, 495Penal Code, 1860 (IPC) — Section 161
COURT ARCHIVE
Bombay High Court judgments, 1916
183 judgments · page 10 of 10
High Courts06 Jan 1916
Narayan Ramkrishna Pandit and Others Vs Vigneshwar Ganap Hegde and Others
Bombay High Court · 34 Ind. Cas. 414
Transfer of Property Act, 1882 — Section 58
High Courts06 Jan 1916
Narayan Ramkrishna Pandit and Others Vs Vighneshwar Ganap Hegde and Others
Bombay High Court · (1916) ILR (Bom) 378
Transfer of Property Act, 1882 — Section 58(c)