High Courts07 Mar 1916
Basangavda Channappagavda Vs Gangava Kummangavda
Bombay High Court · AIR 1916 Bom 105 : 37 Ind. Cas. 291
COURT ARCHIVE
Bombay High Court judgments, 1916
183 judgments · page 8 of 10
High Courts06 Mar 1916
Gurappa Shivgenappa Putti Vs Tayawa Shidappa
Bombay High Court · 35 Ind. Cas. 16
Guardians and Wards Act, 1890 — Section 7
High Courts06 Mar 1916
Gurappa Shivgenappa Putti Vs Tayawa Shiddappa Kalasannavar and Others
Bombay High Court · AIR 1916 Bom 202(2) : (1916) ILR (Bom) 513
Guardians and Wards Act, 1890 — Section 7
High Courts02 Mar 1916Dismissed
S.M.K.R. Meyappa Chetty Vs S.N. Supramanian Chetty
Bombay High Court · (1916) 18 BOMLR 642
Civil Procedure Code, 1908 (CPC) — Section 133
High Courts29 Feb 1916
The Municipality of Belgaum Vs Rudrappa Subrao Sutar and Another
Bombay High Court · 34 Ind. Cas. 21
Bombay District Municipal Act, 1901 — Section 160(3)
High Courts29 Feb 1916
The Municipality of Belgaum Vs Rudrappa Subrao Sutar and Others
Bombay High Court · AIR 1916 Bom 196(1) : (1916) ILR (Bom) 509
Bombay District Municipal Act, 1901 — Section 160(3)
High Courts28 Feb 1916
Sayad Amir Saheb Valad Sayad Saidumia Kadri and Others Vs Shekh Masleudin valad Gulam-Mohiudin by his guardian ad litem The Talukdari Settlement Officer of Gujarat and Others
Bombay High Court · (1916) ILR (Bom) 541
Civil Procedure Code, 1908 (CPC) — Section 92Court of Wards Act — Section 31
High Courts28 Feb 1916
Sayad Amin Saheb and Others Vs Sheikh Masleudin and Others
Bombay High Court · AIR 1916 Bom 150 : 37 Ind. Cas. 186
Bombay Court of Wards Act, 1905 — Section 31Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Feb 1916
Kashinath Vinayak Bhave Vs Rama Daji Kale
Bombay High Court · 37 Ind. Cas. 255
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts28 Feb 1916
Kashinath Vinayak Barve Vs Rama Daji Kale
Bombay High Court · AIR 1916 Bom 99 : (1916) ILR (Bom) 492
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(2)Dekkhan Agriculturists Relief Act, 1879 — Section 15B(1)
High Courts23 Feb 1916
Dundappa Mallappa Sigandhi and Others Vs Secretary of State for India and Others
Bombay High Court · AIR 1916 Bom 188 : 37 Ind. Cas. 363
Bombay District Police Act, 1890 — Section 44(1)Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts23 Feb 1916
Abdullabhai Lalji and Another Vs The Executive Committee
Bombay High Court · AIR 1916 Bom 298 : 34 Ind. Cas. 141
Bombay Municipal Corporation Act, 1888 — Section 219
High Courts21 Feb 1916
Aba Waku Gondhali Vs Emperor
Bombay High Court · AIR 1916 Bom 260 : 33 Ind. Cas. 642
Bombay District Police Act, 1890 — Section 65
High Courts20 Feb 1916
Wilfred R. Padgett Vs Jamshetji Hormusji Chothia
Bombay High Court · AIR 1916 Bom 193 : (1917) ILR (Bom) 390
Councils Act, 1861 — Section 23
High Courts18 Feb 1916
Bakir Saheb Amir Saheb Vs Emperor
Bombay High Court · AIR 1916 Bom 218 : 34 Ind. Cas. 969
Criminal Procedure Code, 1898 (CrPC) — Section 477Evidence Act, 1872 — Section 33
High Courts17 Feb 1916
Hari Ganu Bhagade and Others Vs Gangadhar Vithal Gulavni and Others
Bombay High Court · AIR 1916 Bom 100 : 37 Ind. Cas. 299
High Courts16 Feb 1916
Gautam Jayachand Guar Vs Malhari Bapu Bhong
Bombay High Court · AIR 1916 Bom 206(1) : 34 Ind. Cas. 406
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts16 Feb 1916
Gautam Jayachand Gujar Vs Malhari Bin Bapu Bhong
Bombay High Court · (1916) ILR (Bom) 397
Dekkhan Agriculturists Relief Act, 1879 — Section 10A, 3(y)
High Courts15 Feb 1916
Chhita Bhula Vs Bai Jamni Bhula
Bombay High Court · (1916) ILR (Bom) 483
Land Improvement Loans Act, 1883 — Section 7Transfer of Property Act, 1882 — Section 76Trusts Act, 1882 — Section 90
High Courts15 Feb 1916
Chitta Bhula Vs Bai Jamni
Bombay High Court · AIR 1916 Bom 108 : 37 Ind. Cas. 295
Transfer of Property Act, 1882 — Section 76