High Courts14 Feb 1916
Bapuji Jagannath Vs Govindlal Kasandas Shah
Bombay High Court · AIR 1916 Bom 281 : (1916) ILR (Bom) 439 : 34 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Bombay High Court judgments, 1916
183 judgments · page 9 of 10
High Courts09 Feb 1916
Daluchad Fulchand Gandhi Vs Gulabbhai Kanthadji
Bombay High Court · 34 Ind. Cas. 198
Bombay Land Revenue Code, 1879 — Section 150
High Courts08 Feb 1916
Pranjiwandas Kalidas and Others Vs Shamkorebai
Bombay High Court · AIR 1916 Bom 136 : 37 Ind. Cas. 263
High Courts02 Feb 1916
Mohanlal Nagji Vs Bai Kashi
Bombay High Court · AIR 1916 Bom 66 : (1916) ILR (Bom) 477 : 37 Ind. Cas. 371
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts01 Feb 1916
Ismail Allarakkhia Vs Dattatraya R. Gandhi
Bombay High Court · AIR 1916 Bom 209 : (1916) ILR (Bom) 638
Contract Act, 1872 — Section 20
High Courts01 Feb 1916
Dattatraya Sakharam Devli Vs Govind Sambhaji Kulkarni and Others
Bombay High Court · AIR 1916 Bom 210 : (1916) ILR (Bom) 429
High Courts01 Feb 1916
Dattatraya Sakharam Devli Vs Govind Sambhaji Kulkarni
Bombay High Court · 34 Ind. Cas. 423
High Courts31 Jan 1916
Wilfred R. Padgett Vs Jamshetji Hormusji Chothia
Bombay High Court · 33 Ind. Cas. 724
Councils Act, 1861 — Section 23
High Courts26 Jan 1916
The Bombay and Africa Steam Navigation Co., Ltd. Vs Haji Ajum Goolam Hoosein and Others
Bombay High Court · AIR 1916 Bom 164 : 34 Ind. Cas. 525
High Courts24 Jan 1916
Mahomed Haji Essack Elias Vs Abdul Rahiman Shaik Abdul Aziz and Others
Bombay High Court · AIR 1916 Bom 180 : 33 Ind. Cas. 694
English Bankruptcy Act, 1914 — Section 10
High Courts24 Jan 1916
The Secretary of State for India Vs Gulam Rusul Gayasudin Kuwari
Bombay High Court · AIR 1916 Bom 296 : 34 Ind. Cas. 535
Bombay Land Revenue Code, 1879 — Section 202
High Courts24 Jan 1916
The Bombay and Africa Steam Navigation Co. Ltd. Vs Haji Azum Gulam Hussein
Bombay High Court · (1917) ILR (Bom) 119
High Courts24 Jan 1916
The Secretary of State for India in Council Vs Gulam Rasul Gyasudin Kuwari
Bombay High Court · (1916) ILR (Bom) 392
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts21 Jan 1916
Tehilram Girdharidas Vs Longin D''mello
Bombay High Court · AIR 1916 Bom 77 : (1916) 18 BOMLR 587
Contract Act, 1872 — Section 108
High Courts20 Jan 1916
P. Nusserwanji and Co. Vs S.S. Wartenfels
Bombay High Court · AIR 1916 Bom 258 : (1916) ILR (Bom) 588
Attorneys and Solicitors Act, 1870 — Section 5
High Courts18 Jan 1916
The Madhavji Dharamsey Manufacturing Co. Ltd. Vs The Central India Spinning Weaving and Manufacturing Co. Ltd.
Bombay High Court · AIR 1916 Bom 182 : (1917) ILR (Bom) 49
High Courts18 Jan 1916
The Madhavji Dharamsey Manufacturing, Co., Ltd. Vs The Central India Spinning, Weaving and Manufacturing Co. Ltd.
Bombay High Court · 34 Ind. Cas. 529
High Courts17 Jan 1916
Shavaksha Dinsha Davar Vs Tyab Haji Ayub
Bombay High Court · AIR 1916 Bom 125(2) : 37 Ind. Cas. 140
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts17 Jan 1916
Shavakshaw D. Davar Vs Tyab Haji Ayub
Bombay High Court · (1916) ILR (Bom) 386
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89