High Courts23 Nov 1916
Emperor Vs Chhaba Dolsang
Bombay High Court · 39 Ind. Cas. 303
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 436
COURT ARCHIVE
Bombay High Court judgments, 1916
183 judgments · page 2 of 10
High Courts23 Nov 1916
In Re: Pandu Namaji Gavande
Bombay High Court · AIR 1916 Bom 49 : (1917) 19 BOMLR 61
High Courts23 Nov 1916
Emperor Vs Kareem Ranjan Khoji
Bombay High Court · (1917) 19 BOMLR 65
District Municipalities Act — Section 96(5)
High Courts23 Nov 1916Allowed
Maung Shwe Goh Vs Maung Inn
Bombay High Court · (1917) 19 BOMLR 179 : (1917) ILR (Bom) 542
Transfer of Property Act, 1882 — Section 54
High Courts21 Nov 1916
Tavakalbhai Walad Sultanbhai Vs Imatiyaj Begam Javje Mirbanesaheb
Bombay High Court · (1917) ILR (Bom) 372
High Courts21 Nov 1916Dismissed
Tavakalbhai Sultanbhai Vs Imtiyajbegam Mirbanesaheb
Bombay High Court · AIR 1916 Bom 104 : (1917) 19 BOMLR 97
High Courts17 Nov 1916Dismissed
Narotam Morarji Gokuldas Vs The Indian Specie Bank
Bombay High Court · AIR 1916 Bom 132 : (1917) 19 BOMLR 186
High Courts16 Nov 1916Dismissed
The Phoenix Mills Ltd. Vs Madhavdas Rupchand
Bombay High Court · (1922) 24 BOMLR 142
High Courts16 Nov 1916
Maharaja Ram Narayan Singh Vs Adhindra Nath Mukerji
Bombay High Court · (1917) 19 BOMLR 194
Transfer of Property Act, 1882 — Section 68(b), 68(c)
High Courts14 Nov 1916Dismissed
D.T. Keymer Vs P. Viswanatham Reddi
Bombay High Court · (1917) 19 BOMLR 206
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts09 Nov 1916
Bal Gangadhar Tilak Vs Emperor
Bombay High Court · AIR 1916 Bom 9 : 39 Ind. Cas. 807
Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 124A
High Courts09 Nov 1916
Birdichand Jivraj Vs The Standard Bank Limited
Bombay High Court · (1918) ILR (Bom) 159
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts09 Nov 1916
Emperor Vs Bal Gangadhar Tilak
Bombay High Court · (1917) 19 BOMLR 211
Criminal Procedure Code, 1898 (CrPC) — Section 108(a)Penal Code, 1860 (IPC) — Section 124A
High Courts09 Nov 1916
Abdul Latiff and Shaik Hossain Vs Pauling and Co. Ld.
Bombay High Court · AIR 1916 Bom 140 : (1917) 19 BOMLR 167
High Courts05 Nov 1916
Lakhamsey Ladha and Co. Vs Lakshmichand Padamsey
Bombay High Court · AIR 1917 Bom 152 : (1918) ILR (Bom) 205
Contract Act, 1872 — Section 178, 179
High Courts01 Nov 1916
Bai Ganga Vs Emperor
Bombay High Court · 39 Ind. Cas. 308
Penal Code, 1860 (IPC) — Section 494
High Courts01 Nov 1916
Chhatrapat Singh Dugar Vs Kharag Singh Lachmiram
Bombay High Court · (1917) 19 BOMLR 174
High Courts01 Nov 1916
Emperor Vs Bhagava Giriyappa
Bombay High Court · (1917) 19 BOMLR 54
Penal Code, 1860 (IPC) — Section 109, 337