High Courts19 Nov 1936
Shaikh Shukrullah Vs Musammat Zohra Bibi
Bombay High Court · (1937) 39 BOMLR 316 : (1937) 45 LW 83
COURT ARCHIVE
Bombay High Court judgments, 1936
220 judgments · page 3 of 11
High Courts17 Nov 1936
Ratanshaw Dinshawji Chothia Vs Bamanji Dhanjibhai and Others
Bombay High Court · AIR 1938 Bom 238
Succession Act, 1925 — Section 5
High Courts17 Nov 1936Dismissed
Ratanshaw Dinshawji Chothia Vs Bamanji Dhanjibhai
Bombay High Court · (1938) 40 BOMLR 141
Succession Act, 1925 — Section 5
High Courts12 Nov 1936Dismissed
Alexander Perera Chandarasekera Vs The King
Bombay High Court · (1937) 39 BOMLR 359 : (1937) 45 LW 78
Ceylon Evidence Ordinance, 1895 — Section 32
High Courts12 Nov 1936Dismissed
Ezra Sion and Co. Vs Kailas Viraiah
Bombay High Court · AIR 1937 Bom 242 : (1937) 39 BOMLR 263
Limitation Act, 1908 — Section 13
High Courts11 Nov 1936Dismissed
Jamnadas Vrijlal Vs Chandulal Jamnadas
Bombay High Court · AIR 1937 Bom 167 : (1937) 39 BOMLR 138
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(iv)(c)Suits Valuation Act, 1887 — Section 8
High Courts11 Nov 1936Dismissed
S.H. Patel Vs Husseinbhai Mahomed
Bombay High Court · AIR 1937 Bom 225 : (1937) 39 BOMLR 260
Partnership Act, 1932 — Section 69
High Courts09 Nov 1936Dismissed
Vithalrao Chidambarrao Heblikar Vs Baswant Bisto Nadgir
Bombay High Court · AIR 1937 Bom 433 : (1937) 39 BOMLR 576
Limitation Act, 1908 — Section 10
High Courts06 Nov 1936
Tulsidas Mavji Vs The Advocate General of Bombay
Bombay High Court · AIR 1937 Bom 447 : (1937) 39 BOMLR 495
High Courts02 Nov 1936Dismissed
Chimanlal Ganpat Vs Rajaram Maganchand Oswal
Bombay High Court · AIR 1937 Bom 158 : (1937) 39 BOMLR 103
Guardians and Wards Act, 1890 — Section 25
High Courts16 Oct 1936
In Re: The Katni Cement and Industrial Co. Ltd.
Bombay High Court · AIR 1937 Bom 423 : (1937) 39 BOMLR 675
Companies Act, 1956 — Section 153, 213
High Courts16 Oct 1936
Balu Sakharam Powar Vs Lahoo Sambhaji Tetgura
Bombay High Court · AIR 1937 Bom 279
High Courts15 Oct 1936Allowed
Gangadhar Laxman Deshpande Vs Dattatraya Laxman Deshpande
Bombay High Court · AIR 1937 Bom 211 : (1937) 39 BOMLR 159
High Courts14 Oct 1936Dismissed
Surji Fulaji Vs The Secretary of State for India
Bombay High Court · (1937) 39 BOMLR 216
Bombay Land Revenue Code, 1879 — Section 37Evidence Act, 1872 — Section 110
High Courts14 Oct 1936
Suraji Fulaji Vs Secretary of State
Bombay High Court · AIR 1937 Bom 193 : 169 Ind. Cas. 327
Bombay Land Revenue Code, 1879 — Section 37
High Courts14 Oct 1936
Murlidhar Shrinivas Vs Motilal Ramcoomar
Bombay High Court · AIR 1937 Bom 111 : (1937) 39 BOMLR 32
Limitation Act, 1908 — Article 151, 12(2)
High Courts13 Oct 1936
Appa Trimbak Deshpande Vs Vaman Govind Deshpande
Bombay High Court · AIR 1937 Bom 181 : (1937) 39 BOMLR 156
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts13 Oct 1936Dismissed
Liladhar Chaturbhuj Vs Harilal Jethabhai
Bombay High Court · AIR 1937 Bom 155 : (1937) 39 BOMLR 44
Evidence Act, 1872 — Section 106
High Courts09 Oct 1936Dismissed
Gurushiddappa Gurubasappa Bhusanur Vs Gurushiddappa Chenavirappa Chetni
Bombay High Court · AIR 1937 Bom 238 : (1937) 39 BOMLR 130
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11
High Courts09 Oct 1936Allowed
Pallonjee Eduljee and Sons Vs The Lonavala City Municipality
Bombay High Court · AIR 1937 Bom 417 : (1937) 39 BOMLR 835
Contract Act, 1872 — Section 70