High Courts08 Oct 1936
Emperor Vs Jamnadas Nathji Shah
Bombay High Court · AIR 1937 Bom 153 : (1937) 39 BOMLR 82
Criminal Procedure Code, 1898 (CrPC) — Section 439(5), 561AGovernment of India Act, 1915 — Section 107
COURT ARCHIVE
Bombay High Court judgments, 1936
220 judgments · page 4 of 11
High Courts07 Oct 1936Allowed
Emperor Vs Don Fillius D''Silva
Bombay High Court · AIR 1937 Bom 165 : (1937) 39 BOMLR 77
Bombay Municipal Boroughs Act, 1925 — Section 167, 193
High Courts07 Oct 1936
Emperor Vs Rudragouda Rachangouda Patil
Bombay High Court · AIR 1937 Bom 160 : (1937) 39 BOMLR 70
Bombay Local Boards Act, 1923 — Section 135, 31Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 21
High Courts06 Oct 1936
Shankar Govind Bhosale Vs Revashankar Purshottam Trivedi
Bombay High Court · AIR 1937 Bom 196 : (1937) 39 BOMLR 152
Presidency Small Cause Courts Act, 1882 — Section 59, 66
High Courts06 Oct 1936
Emperor Vs Ramnarayan Baburao Kapor
Bombay High Court · AIR 1937 Bom 186 : (1937) 39 BOMLR 61
Criminal Procedure Code, 1898 (CrPC) — Section 177, 199Penal Code, 1860 (IPC) — Section 497, 498
High Courts06 Oct 1936Dismissed
Radha Hambirrao Patil Vs Dinkarrao Hambirrao Patil
Bombay High Court · AIR 1937 Bom 208 : (1937) 39 BOMLR 147
High Courts06 Oct 1936
The Commissioner of Income Tax Vs Pirojbai N. Contractor
Bombay High Court · AIR 1937 Bom 214 : (1937) 39 BOMLR 123
Income Tax Act, 1922 — Section 22(2), 34
High Courts01 Oct 1936Allowed
Emperor Vs Vishnushankar Vasantram
Bombay High Court · AIR 1937 Bom 150 : (1937) 39 BOMLR 89
Bombay District Municipal Act, 1901 — Section 46, 48
High Courts01 Oct 1936
In Re: Mahadeo Krishna Rupji
Bombay High Court · AIR 1937 Bom 98 : (1936) 38 BOMLR 1286
High Courts30 Sept 1936Dismissed
Ahmedmiya Haji Mahomed Kadwani Vs Bai Rukhiabai
Bombay High Court · (1936) 38 BOMLR 1283
High Courts22 Sept 1936
Baijnath Ramchander Vs Binjraj Joowarmal Batia and Co. In Re: Jankiprasad Poddar
Bombay High Court · (1937) 39 BOMLR 540
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts22 Sept 1936
In Re: Janki Prasad Poddar and Baijnath Ramchander
Bombay High Court · AIR 1937 Bom 365
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts16 Sept 1936
Nemichand Uttamchand Vs Chaturbhuj Damji
Bombay High Court · AIR 1937 Bom 64 : (1936) 38 BOMLR 1281
Limitation Act, 1908 — Section 12(2)
High Courts14 Sept 1936Dismissed
Neelawa Dundappa Kohalli Vs Gurshiddappa Madiwalappa Patanshetti
Bombay High Court · AIR 1937 Bom 169 : (1937) 39 BOMLR 211
High Courts10 Sept 1936Dismissed
The Secretary of State for India Vs The Bank of India Ltd.
Bombay High Court · AIR 1937 Bom 145 : (1936) 38 BOMLR 1205
Securities Act, 1920 — Section 16(1)
High Courts09 Sept 1936Allowed
H.H. Darbar Alabhai Vajsurbhai Vs Bhura Bhaya
Bombay High Court · AIR 1937 Bom 401 : (1937) 39 BOMLR 444
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Gujarat Taluqdars Act, 1888 — Section 16
High Courts09 Sept 1936
Hussein Mahomedbhai Khoja Vs Official Assignee
Bombay High Court · AIR 1937 Bom 144 : 167 Ind. Cas. 764
Presidency Towns Insolvency Act, 1909 — Section 39, 39(a), 39(d), 39(f)
High Courts09 Sept 1936Dismissed
Hussein Mahomedbhai Khoja Vs The Official Assignee of Bombay
Bombay High Court · (1936) 38 BOMLR 1204
Presidency Towns Insolvency Act, 1909 — Section 39(a)
High Courts03 Sept 1936
Manaklal Hirabhai Vs The Land Acquisition Officer
Bombay High Court · AIR 1937 Bom 177 : (1937) 39 BOMLR 142
Bombay District Municipal Act, 1901 — Section 96(2)Land Acquisition Act, 1894 — Section 6