High Courts07 Aug 1936
Govindbhai Lallubhai Patel Vs Dahyabhai Nathabhai Patel and Others
Bombay High Court · AIR 1937 Bom 326
Civil Procedure Code, 1908 (CPC) — Section 110Evidence Act, 1872 — Section 21, 22, 23
COURT ARCHIVE
Bombay High Court judgments, 1936
220 judgments · page 6 of 11
High Courts07 Aug 1936
Emperor Vs Khan Mahomed Shermahomed
Bombay High Court · 168 Ind. Cas. 870
Penal Code, 1860 (IPC) — Section 301A
High Courts07 Aug 1936
Govindbhai Lallubhai Patel Vs Dahyabhai Nathabhai Patel
Bombay High Court · AIR 1936 Bom 201 : (1937) 39 BOMLR 332
Civil Procedure Code, 1908 (CPC) — Section 110(1)
High Courts07 Aug 1936
Emperor Vs Khanmahomed Shermahomed
Bombay High Court · AIR 1937 Bom 96 : (1936) 38 BOMLR 1111
Penal Code, 1860 (IPC) — Section 304A
High Courts06 Aug 1936
The Ahmedabad Ginning and Manufacturing Company Ltd. Vs The Secretary of State for India in Council
Bombay High Court · AIR 1937 Bom 226 : (1937) 39 BOMLR 266
Bombay Land Revenue Code, 1879 — Section 106, 45, 48, 52
High Courts06 Aug 1936Allowed
Gemalsingji Khumansingji Vs Bai Fati
Bombay High Court · (1938) 40 BOMLR 1205
High Courts06 Aug 1936
Gemalsingji Khumansingji and Another Vs Bai Fati and Others
Bombay High Court · AIR 1939 Bom 40
High Courts05 Aug 1936Dismissed
Gurunath Khandappagouda Patil Vs Venkatesh Lingo Patil
Bombay High Court · AIR 1937 Bom 101 : (1936) 38 BOMLR 1326
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts04 Aug 1936
Bai Ganga Vs Amritlal Purshottam
Bombay High Court · AIR 1937 Bom 35 : (1936) 38 BOMLR 1107 : 166 Ind. Cas. 574
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts31 Jul 1936Dismissed
Khangouda Shivangouda Vs The Secretary of State for India
Bombay High Court · AIR 1937 Bom 121 : (1936) 38 BOMLR 1308
Bombay Watan Act, 1886 — Section 11Maharashtra Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts31 Jul 1936Allowed
Hari Bapuji Patankar Vs Bhagu Sadu Birje
Bombay High Court · (1936) 38 BOMLR 1200
Transfer of Property Act, 1882 — Section 54, 55(6)(b)
High Courts30 Jul 1936Dismissed
Parshram Shivajiram Vs Gulabsing Fattesing
Bombay High Court · AIR 1937 Bom 113 : (1936) 38 BOMLR 1306
Court of Wards Act, 1905 — Section 31
High Courts29 Jul 1936
Emperor Vs Marshal
Bombay High Court · AIR 1937 Bom 80
Penal Code, 1860 (IPC) — Section 304A
High Courts29 Jul 1936
Narayan Ramchandra Ambure Vs Dhondiba Tukaram Gavali
Bombay High Court · 167 Ind. Cas. 750
Civil Procedure Code, 1908 (CPC) — Section 141, 47, 89
High Courts29 Jul 1936Allowed
Binda Kuer Vs Lalita Prasad Choudhary
Bombay High Court · (1936) 38 BOMLR 1256
High Courts29 Jul 1936Allowed
Stephen Seneviratne Vs The King
Bombay High Court · (1937) 39 BOMLR 1
Evidence Act, 1872 — Section 154, 155Ordinance (Law of Evidence), 1895 — Section 154, 155
High Courts29 Jul 1936Allowed
Ganesh Chunder Dhur Vs Lal Behary Dhur
Bombay High Court · (1936) 38 BOMLR 1250
Succession Act, 1925 — Section 87
High Courts29 Jul 1936Allowed
Sardar Vinayakrao Dhundiraj Biwalkar Vs The Secretary of State for India
Bombay High Court · (1936) 38 BOMLR 1265
Bombay Revenue Jurisdiction Act, 1876 — Section 4
High Courts27 Jul 1936Dismissed
Purnananthachi Vs T.S. Gopalaswami Odayar
Bombay High Court · (1936) 38 BOMLR 1247
High Courts27 Jul 1936Dismissed
Raja K. Venkata Hanumantha Bhushana Rao Vs Gade Subbayya
Bombay High Court · (1936) 38 BOMLR 1229