High Courts24 Jul 1936
Achut Sitaram Patwardhan Vs Shivajirao Krishnarao Gaikwad
Bombay High Court · AIR 1937 Bom 244 : (1937) 39 BOMLR 224
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Bombay High Court judgments, 1936
220 judgments · page 7 of 11
High Courts24 Jul 1936
Ratan Jayakisan Shukla Vs Bapu Hiraji Kunbi
Bombay High Court · AIR 1937 Bom 25 : (1936) 38 BOMLR 1196 : 166 Ind. Cas. 893
Bombay Civil Courts Act, 1869 — Section 40Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1
High Courts23 Jul 1936
Emperor Vs Keshavlal Harilal
Bombay High Court · AIR 1937 Bom 56 : (1936) 38 BOMLR 971 : 166 Ind. Cas. 632
Criminal Procedure Code, 1898 (CrPC) — Section 54(1)Penal Code, 1860 (IPC) — Section 353
High Courts21 Jul 1936Dismissed
Murugesam Pillai Vs Minakshisundara Ammal
Bombay High Court · (1936) 38 BOMLR 1233
Limitation Act, 1908 — Article 182(7), 17(1)
High Courts20 Jul 1936
Bombay Namdeo Co-operative Agency Ltd. Vs Virdhaval
Bombay High Court · AIR 1937 Bom 266
Bombay Court of Wards Act, 1905 — Section 19(2), 37
High Courts20 Jul 1936Allowed
The Bombay Namdeo Co-operative Agency Ltd. Vs Virdhaval
Bombay High Court · (1937) 39 BOMLR 189
Court of Wards Act, 1905 — Section 10(1)(a), 37
High Courts17 Jul 1936
Varjivandas Jamnadas and Others Vs Maganlal Chhabildas
Bombay High Court · AIR 1937 Bom 382
Transfer of Property Act, 1882 — Section 3
High Courts17 Jul 1936
Vargivandas Jamnadas and Others Vs Maganlal Chhabildas
Bombay High Court · 170 Ind. Cas. 850
Transfer of Property Act, 1882 — Section 3
High Courts17 Jul 1936
The Commissioner of Income Tax Vs The Bombay Trust Corporation Limited
Bombay High Court · (1937) 39 BOMLR 18
Income Tax Act, 1922 — Section 42(I), 43, 66Specific Relief Act, 1877 — Section 45(g)
High Courts17 Jul 1936Allowed
Alluri Venkatapathi Raju Vs Dantuluri Venkatanarsimha Raju
Bombay High Court · (1936) 38 BOMLR 1238
High Courts17 Jul 1936
Varjivandas Jamnadas Vs Maganlal Chhabildas
Bombay High Court · (1937) 39 BOMLR 493
High Courts16 Jul 1936
Gurushiddappa Mallappa Vs Parwatewwa Shivappa
Bombay High Court · AIR 1937 Bom 135 : (1936) 38 BOMLR 1293
High Courts16 Jul 1936Allowed
Samalbhai Lallubhai Patel Vs Jesangbhai Ranchhoddas
Bombay High Court · AIR 1937 Bom 104 : (1936) 38 BOMLR 1331
Bombay Local Boards Act, 1923 — Section 35(1), 35(2)(k)
High Courts15 Jul 1936Allowed
Dattatraya Digambar Panchwadkar Vs Prabhakar Ramkrishna Panchwadkar Prabhakar Ramkrishna Panchwadkar Vs Dattatraya Digambar Panchwadkar
Bombay High Court · AIR 1937 Bom 202 : (1937) 39 BOMLR 94
Limitation Act, 1908 — Article 127, 144
High Courts14 Jul 1936
Emperor Vs Kalabhai Mahomedalli
Bombay High Court · AIR 1937 Bom 11 : (1936) 38 BOMLR 967 : 166 Ind. Cas. 277
Petroleum Act, 1899 — Section 15
High Courts13 Jul 1936Dismissed
Sat Narain Vs Shri Kishen Das
Bombay High Court · (1936) 38 BOMLR 1129
Presidency Towns Insolvency Act, 1909 — Section 17, 49(5)
High Courts13 Jul 1936
Emperor Vs Mallappa Tejappa Bidikar
Bombay High Court · AIR 1937 Bom 14 : (1936) 38 BOMLR 964 : 166 Ind. Cas. 270
Criminal Procedure Code, 1898 (CrPC) — Section 195(i)(c)
High Courts10 Jul 1936
In Re: An Advocate
Bombay High Court · AIR 1937 Bom 48 : (1936) 38 BOMLR 1161 : 166 Ind. Cas. 628
High Courts09 Jul 1936
Demibai Gengji Sojpal Vs Rowji Sojpal and Others And In Re: Cooverji Keshavji Shah
Bombay High Court · AIR 1937 Bom 305
High Courts09 Jul 1936
In Re: Jafferbhai Hasam
Bombay High Court · AIR 1937 Bom 10 : (1936) 38 BOMLR 961 : 166 Ind. Cas. 562
Tobacco Duty (Town of Bombay) Act, 1857 — Section 18