High Courts03 Sept 1936
Dagdu Govindshet Wani Vs Punja Vedu Wani
Bombay High Court · AIR 1937 Bom 55 : (1936) 38 BOMLR 1189 : 166 Ind. Cas. 598
Criminal Procedure Code, 1898 (CrPC) — Section 250
COURT ARCHIVE
Bombay High Court judgments, 1936
220 judgments · page 5 of 11
High Courts03 Sept 1936
Emperor Vs Sahebrao Baburao
Bombay High Court · AIR 1937 Bom 46 : (1936) 38 BOMLR 1192 : 166 Ind. Cas. 731
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 406
High Courts01 Sept 1936
Emperor Vs Chhotalal Amarchand
Bombay High Court · AIR 1937 Bom 1 : (1936) 38 BOMLR 1164 : 166 Ind. Cas. 7
Merchandise Marks Act, 1889 — Section 15Penal Code, 1860 (IPC) — Section 482
High Courts31 Aug 1936Allowed
Emperor Vs R.J. Mistry
Bombay High Court · AIR 1937 Bom 52 : (1936) 38 BOMLR 1181 : 166 Ind. Cas. 736
Factories Act, 1934 — Section 39, 42, 60
High Courts28 Aug 1936Allowed
Trimbak Ravji Pradhan Vs Vishnu Waman Kanitkar
Bombay High Court · AIR 1937 Bom 114 : (1936) 38 BOMLR 1314
Bombay District Municipal Act, 1901 — Section 23(7A)
High Courts28 Aug 1936
Emperor Vs Mahomed Adam Chohan
Bombay High Court · AIR 1937 Bom 60 : (1936) 38 BOMLR 1186
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 32(1)
High Courts27 Aug 1936
Jayantilal Ranchhodlal and Others Vs Popatlal Kevaldas Zaveri and Others
Bombay High Court · AIR 1937 Bom 262
Contract Act, 1872 — Section 251
High Courts27 Aug 1936Dismissed
Jayantilal Ranchhodlal Vs Popatlal Kevaldas Zaveri
Bombay High Court · (1937) 39 BOMLR 343
Contract Act, 1872 — Section 251
High Courts27 Aug 1936Dismissed
Shivappa Dhondappa Biradar Vs Ramlingappa Shivappa Biradar
Bombay High Court · AIR 1937 Bom 173 : (1937) 39 BOMLR 112
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts27 Aug 1936Dismissed
Aboobaker Latiff Vs The Reception Committee of the 48th Indian National Congress
Bombay High Court · AIR 1937 Bom 410 : (1937) 39 BOMLR 476
Arbitration Act, 1940 — Section 13, 14
High Courts25 Aug 1936Allowed
Dharwar Urban Bank Ltd. and Dundappa Channappa Lakmanhalli Vs Krishnarao Anantrao
Bombay High Court · AIR 1937 Bom 198 : (1937) 39 BOMLR 203
Bombay Land Revenue Code, 1879 — Section 165, 31(2)
High Courts21 Aug 1936Dismissed
Sabhachand Navalchand Vs Sambhoo Gyanoba Bhoj
Bombay High Court · AIR 1937 Bom 182 : (1937) 39 BOMLR 118
High Courts19 Aug 1936
The Secretary of State for India Vs Narayanrao Ganpatrao Vinchurkar
Bombay High Court · AIR 1937 Bom 109 : (1936) 38 BOMLR 1339
Maharashtra Revenue Jurisdiction Act, 1876 — Section 4(f), 5(a)
High Courts18 Aug 1936
Dattatraya Sitaram Kulkarni and Others Vs Shankar Mahadji Kulkarni
Bombay High Court · AIR 1938 Bom 250
Trusts Act, 1882 — Section 90
High Courts18 Aug 1936
Dattatraya Sitaram Kulkarni Vs Shankar Mahadji Kulkarni Shankar Mahadji Kulkarni Vs Mahadji Bhikaji Kulkarni
Bombay High Court · (1938) 40 BOMLR 118
Trusts Act, 1882 — Section 90
High Courts17 Aug 1936
The Dharwar Urban Co-Operative Bank Ltd. Vs Ramchandra Govindrao Alnavar Ramchandra Govindrao Alnavar Vs The Dharwar Urban Co-Operative Bank Ltd.
Bombay High Court · AIR 1937 Bom 231 : (1937) 39 BOMLR 249
Bombay Co-operative Societies Act, 1925 — Section 54, 70
High Courts14 Aug 1936Dismissed
Mallappa Basvantrao Desai Vs Tukko Narasinha Mutalik
Bombay High Court · (1937) 39 BOMLR 288
Bombay Hereditary Offices Act, 1874 — Section 9Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)Evidence Act, 1872 — Section 13, 35
High Courts14 Aug 1936
Mallappa Basvantrao Desai Vs Tukko Narasinha Mutalik and Others
Bombay High Court · AIR 1937 Bom 307
Maharashtra Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts13 Aug 1936
Emperor Vs Dattatraya Malhar Bidkar
Bombay High Court · AIR 1937 Bom 28 : (1936) 38 BOMLR 1115 : 166 Ind. Cas. 263
Press and Registration of Books Act, 1867 — Section 12
High Courts12 Aug 1936
Emperor Vs Laxman Jairam
Bombay High Court · AIR 1937 Bom 31 : (1936) 38 BOMLR 1122 : 166 Ind. Cas. 569
Evidence Act, 1872 — Section 30