High Courts09 Jul 1936
Demibai Gengji Sojpal Vs Rowji Sojpal In Re: Cooverji Keshavji Shah
Bombay High Court · (1937) 39 BOMLR 471
COURT ARCHIVE
Bombay High Court judgments, 1936
220 judgments · page 8 of 11
High Courts09 Jul 1936
In Re: Nhanesaheb Ahmedsaheb
Bombay High Court · AIR 1936 Bom 453 : (1936) 38 BOMLR 956 : 165 Ind. Cas. 901
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 21(10)
High Courts08 Jul 1936
Emperor Vs Baburao Tatyarao
Bombay High Court · (1936) 38 BOMLR 946 : 165 Ind. Cas. 8
Criminal Procedure Code, 1898 (CrPC) — Section 191(1)(c), 221Penal Code, 1860 (IPC) — Section 408
High Courts03 Jul 1936Dismissed
Fakir Mahomed Malang Vs The Municipal Commissioner of Bombay
Bombay High Court · AIR 1937 Bom 395 : (1937) 39 BOMLR 536
City of Bombay Municipal Council Act, 1988 — Section 411Specific Relief Act, 1877 — Section 45
High Courts01 Jul 1936Dismissed
Bhaguji Baloba Kir Vs The Alandi Municipality
Bombay High Court · AIR 1937 Bom 37 : (1936) 38 BOMLR 1098 : 166 Ind. Cas. 925
Bombay District Municipal Act, 1901 — Section 96
High Courts30 Jun 1936Dismissed
Raja Jagadish Chandra Deo Dhabal Deb Vs Gaur Hari Mahato
Bombay High Court · (1936) 38 BOMLR 1128
High Courts30 Jun 1936
Emperor Vs Motiram Raising
Bombay High Court · 165 Ind. Cas. 422
Evidence Act, 1872 — Section 32, 8
High Courts17 Jun 1936
Emperor Vs Dema Mahadu Amberkar
Bombay High Court · (1936) 38 BOMLR 790 : 165 Ind. Cas. 637
Bombay Local Boards Act, 1923 — Section 100Penal Code, 1860 (IPC) — Section 183
High Courts17 Jun 1936Dismissed
Gundayya Hanmant Naik Vs Shriniwas Narayan Naik
Bombay High Court · AIR 1937 Bom 51 : (1936) 38 BOMLR 1095 : 166 Ind. Cas. 883
High Courts16 Jun 1936Allowed
Nazir Ahmad Vs Emperor (No. 2)
Bombay High Court · (1936) 38 BOMLR 987
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts26 May 1936Dismissed
The Commissioner of Income Tax Vs The Hungerford Investment Trust Limited
Bombay High Court · (1936) 38 BOMLR 1004
Income Tax Act, 1961 — Section 14(2)(a)
High Courts26 May 1936Dismissed
M.E. Moolla Sons Limited Vs The Official Assignee
Bombay High Court · (1936) 38 BOMLR 1011
Presidency Towns Insolvency Act, 1909 — Section 52(1)(a)Registration Act, 1908 — Section 17(1)(a)Transfer of Property Act, 1882 — Section 54
High Courts20 May 1936Dismissed
The Commissioner of Income Tax Vs The Mercantile Bank of India Limited
Bombay High Court · (1936) 38 BOMLR 995
Income Tax Act, 1922 — Section 4
High Courts15 May 1936Dismissed
Lala Kundan Lal Vs Musammat Musharrafi Begam
Bombay High Court · (1936) 38 BOMLR 783
Transfer of Property Act, 1882 — Section 3
High Courts28 Apr 1936Dismissed
Gopi Krishna Kasaudhan Vs Jaggo
Bombay High Court · (1936) 38 BOMLR 751
High Courts28 Apr 1936
Rajah Kocherlocota Venkata Jagannath Rao Garu Vs Maharajah Ravu Venkata Kumara Mahipati Surya Rao Bahadur
Bombay High Court · (1936) 38 BOMLR 760
Transfer of Property Act, 1882 — Section 54, 55(4)(b)
High Courts16 Apr 1936
Ramchandra Vishnu Joshi Vs Ramabai Govind Gadre and Others
Bombay High Court · AIR 1937 Bom 341
Succession Act, 1925 — Section 273
High Courts16 Apr 1936Allowed
Ramchandra Vishnu Joshi Vs Ramabai Govind Gadre
Bombay High Court · (1937) 39 BOMLR 165
Succession Act, 1925 — Section 2(h)