High Courts11 Mar 1936Dismissed
The Commissioner of Income Tax Vs Gopal Vaijnath Manohar
Bombay High Court · AIR 1936 Bom 385 : (1936) 38 BOMLR 929 : 165 Ind. Cas. 518
Income Tax Act, 1961 — Section 66
COURT ARCHIVE
Bombay High Court judgments, 1936
220 judgments · page 10 of 11
High Courts11 Mar 1936
Sarupchand Pannalal Vs The Commissioner of Income Tax
Bombay High Court · AIR 1936 Bom 397 : (1936) 38 BOMLR 934 : 165 Ind. Cas. 581
Income Tax Act, 1961 — Section 13
High Courts06 Mar 1936
Narendra Bhai Sarabhai Hatheesing and Others Vs Chinubhai Manibhai Seth
Bombay High Court · 164 Ind. Cas. 335
High Courts06 Mar 1936Dismissed
Narendrabhai Sarabhai Hatheesing Vs Chinubhai Manibhai Seth
Bombay High Court · AIR 1936 Bom 314 : (1936) 38 BOMLR 571
High Courts04 Mar 1936
Balaji Vasudeo Athawale Vs Sadashiv Kashinath Lavate and Another
Bombay High Court · AIR 1936 Bom 389 : 165 Ind. Cas. 530
Guardians and Wards Act, 1890 — Section 31Trusts Act, 1882 — Section 36
High Courts04 Mar 1936Dismissed
Nrisingha Charan Nandy Choudhry Vs Rajniti Prasad Singh
Bombay High Court · (1936) 38 BOMLR 768
Civil Procedure Code, 1908 (CPC) — Section 17, 22, 23
High Courts03 Mar 1936
Maharana Shri Dolatsinghji Jaswantsinghji Vs Khachar Mansur Rukhad
Bombay High Court · (1936) 38 BOMLR 690
Gujarat Taluqdars Act, 1888 — Section 2(1)(a), 31
High Courts02 Mar 1936
Andre Paul Terence Ambard Vs The Attorney General of Trinidad and Tobago
Bombay High Court · (1936) 38 BOMLR 681
High Courts28 Feb 1936Dismissed
Prahlad Madhoba Ruikar Vs Aboobaker Abdul Rehman and Co.
Bombay High Court · AIR 1936 Bom 313 : (1936) 38 BOMLR 535
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts27 Feb 1936Dismissed
Arunachalam Chettiar Vs The Commissioner of Income Tax
Bombay High Court · (1936) 38 BOMLR 660
Income Tax Act, 1922 — Section 24, 24(2)
High Courts26 Feb 1936
Calico Printers'' Association, Ltd. Vs Ahmad Abdul Karim Bros.
Bombay High Court · 164 Ind. Cas. 695
High Courts26 Feb 1936Dismissed
The Calico Printers Association Ltd. Vs Ahmed Abdul Karim Bros.
Bombay High Court · AIR 1936 Bom 310 : (1936) 38 BOMLR 531
High Courts20 Feb 1936Dismissed
Manekbai Nadirshaw Vachha Vs Nadirshaw Jamshedji Vachha
Bombay High Court · (1936) 38 BOMLR 836 : 165 Ind. Cas. 977
Divorce Act, 1869 — Section 37English Matrimonial Causes Act, 1857 — Section 24Parsi Marriage and Divorce Act, 1865 — Section 42
High Courts17 Feb 1936Dismissed
Sakharlal Jamnadas Vs Pirojsha Sorabji Patel
Bombay High Court · AIR 1936 Bom 315 : (1936) 38 BOMLR 719 : 165 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, 51
High Courts13 Feb 1936
Cooverji Umersey Vs Mawji Vaghji
Bombay High Court · AIR 1937 Bom 26 : (1936) 38 BOMLR 982 : 166 Ind. Cas. 565
Contract Act, 1872 — Section 176
High Courts11 Feb 1936Dismissed
Emperor Vs Nazarally V. Natterwala
Bombay High Court · AIR 1936 Bom 327 : (1936) 38 BOMLR 434 : 165 Ind. Cas. 261
Electricity Act, 1910 — Section 38(4), 47
High Courts11 Feb 1936Dismissed
The Indian Cotton Company Limited Vs Huri Poonjoo
Bombay High Court · AIR 1937 Bom 39 : (1936) 38 BOMLR 1222 : 166 Ind. Cas. 974
Contract Act, 1872 — Section 7Transfer of Property Act, 1882 — Section 58(f)
High Courts11 Feb 1936Dismissed
Sahu Jagdishwar Nath Vs Sahu Gauri Shankar
Bombay High Court · (1936) 38 BOMLR 477