High Courts06 Apr 1936Allowed
Nawab Major Sir Mohammad Akbar Khan Vs Attar Singh
Bombay High Court · (1936) 38 BOMLR 739
Evidence Act, 1872 — Section 91, 92Stamp Act, 1899 — Section 35
COURT ARCHIVE
Bombay High Court judgments, 1936
220 judgments · page 9 of 11
High Courts06 Apr 1936Allowed
Shiva Narain Jafa Vs The Judges of The Allahabad High Court
Bombay High Court · (1936) 38 BOMLR 731
Bar Councils Act, 1926 — Section 10, 12
High Courts30 Mar 1936
Mahadev Heramb Dev Vs Govindrao Krishnarao Kale
Bombay High Court · AIR 1937 Bom 124 : (1936) 38 BOMLR 1137
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts30 Mar 1936
Mallappa Gurupadapa Belvaldavar Vs Anant Balkrishna Najrayanpeit
Bombay High Court · AIR 1936 Bom 386 : (1936) 38 BOMLR 941 : 166 Ind. Cas. 154
Trusts Act, 1882 — Section 86
High Courts26 Mar 1936Dismissed
Harilal Chhotalal Shah Vs Chaturbhai Punjabhai
Bombay High Court · AIR 1936 Bom 399 : (1936) 38 BOMLR 938 : 165 Ind. Cas. 604
Bhagdari and Narwadari Act, 1862 — Section 1
High Courts23 Mar 1936Allowed
Manubhai Chunilal Vs The General Accident Fire and Life Assurance Corporation Limited
Bombay High Court · AIR 1936 Bom 363 : (1936) 38 BOMLR 632 : 165 Ind. Cas. 672
Probate and Administration Act, 1881 — Section 78, 79Succession Act, 1925 — Section 292
High Courts23 Mar 1936
Bai Saroobai Vs Hussein Somji
Bombay High Court · AIR 1936 Bom 330 : (1936) 38 BOMLR 903 : 165 Ind. Cas. 34
Succession Act, 1925 — Section 172
High Courts23 Mar 1936Dismissed
Jagannath Fakirchand Vs Shivnarayan Ramlal Shivnarayan Ramlal Vs Jagannath Fakirchand
Bombay High Court · AIR 1937 Bom 19 : (1936) 38 BOMLR 1023 : 166 Ind. Cas. 961
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 7
High Courts19 Mar 1936Dismissed
Shankar Vs Prabhakardixit
Bombay High Court · (1936) 38 BOMLR 853 : 165 Ind. Cas. 987
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Mar 1936Allowed
Annappa Ramchandra Pai Vs Krishna Narayan Prasad
Bombay High Court · AIR 1936 Bom 412 : (1936) 38 BOMLR 808 : 165 Ind. Cas. 1001
Civil Procedure Code, 1908 (CPC) — Section 92Limitation Act, 1908 — Section 10
High Courts16 Mar 1936
Swatantranandji Vs Lunidaram Jangaldas
Bombay High Court · AIR 1937 Bom 397 : (1937) 39 BOMLR 490
Succession Act, 1925 — Section 222
High Courts16 Mar 1936
Maganlal Chunilal Choksi Vs Kanchanlal Manchharam
Bombay High Court · AIR 1936 Bom 353 : (1936) 38 BOMLR 754 : 165 Ind. Cas. 954
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13Suits Valuation Act, 1887 — Section 8
High Courts13 Mar 1936
Shriram Surajmal Vs Shriram Jhunjhunwalla
Bombay High Court · (1936) 38 BOMLR 577
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts13 Mar 1936Dismissed
Nowroji Ardeshir Cooper Vs The Official Assignee
Bombay High Court · AIR 1936 Bom 321 : (1936) 38 BOMLR 575
Presidency Towns Insolvency Act, 1909 — Section 8(1)
High Courts12 Mar 1936
SIR CHINNUBHAI MADHAVLAL Vs COMMISSIONER OF INCOME TAX, BOMBAY.
Bombay High Court · (1937) 5 ITR 210
Income Tax Act, 1922 — Section 24(1)
High Courts12 Mar 1936
MESSRS. RAMKUMAR KEDARNATH Vs COMMISSIONER OF INCOME TAX, BOMBAY.
Bombay High Court · (1937) 5 ITR 261
Income Tax Act, 1961 — Section 13
High Courts11 Mar 1936
SARUPCHAND Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · (1936) 4 ITR 420
Income Tax Act, 1961 — Section 13
High Courts11 Mar 1936Allowed
The National Petroleum Company Ltd. Vs Popatlal Mulji
Bombay High Court · AIR 1936 Bom 344 : (1936) 38 BOMLR 610 : 165 Ind. Cas. 338
Contract Act, 1872 — Section 2Trusts Act, 1882 — Section 94