High Courts02 Dec 1936Allowed
Purshottamdas Harjivandas Patel Vs Rukshamani
Bombay High Court · (1937) 39 BOMLR 458
Transfer of Property Act, 1882 — Section 6
COURT ARCHIVE
Bombay High Court judgments, 1936
220 judgments · page 2 of 11
High Courts30 Nov 1936Dismissed
Kalyanji Vithaldas Vs The Commissioner of Income Tax
Bombay High Court · (1937) 39 BOMLR 374 : (1937) 45 LW 109
Income Tax Act, 1961 — Section 3, 55
High Courts30 Nov 1936Dismissed
Ahmed Abdulla Rubatti Vs Ahmed Abdulla Dubaee
Bombay High Court · AIR 1937 Bom 180 : (1937) 39 BOMLR 110
Aden Civil and Criminal Justice Regulation, 1933 — Section 15, 7
High Courts27 Nov 1936
Khodadad Mundegar and Another Vs Bai Jerbai and Others
Bombay High Court · AIR 1938 Bom 6
Succession Act, 1925 — Section 251
High Courts27 Nov 1936
Khodadad Mundegar Vs Bai Jerbai
Bombay High Court · (1937) 39 BOMLR 1156
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts26 Nov 1936
Chunilal Bulakhidas Patel Vs Abdul Karim Shaikh Subhrati
Bombay High Court · AIR 1937 Bom 483 : (1937) 39 BOMLR 795
Transfer of Property Act, 1882 — Section 76, 76(b)
High Courts25 Nov 1936
Shivramdas Vs B.V. Nerurkar In Re: Sabnis, Goregaonkar and Senjit
Bombay High Court · (1937) 39 BOMLR 633
Trusts Act, 1882 — Section 3, 50
High Courts25 Nov 1936
Emperor Vs Yemanya Kallappa and Others
Bombay High Court · AIR 1937 Bom 152 : 168 Ind. Cas. 479
Criminal Procedure Code, 1898 (CrPC) — Section 308
High Courts25 Nov 1936
In Re: Sabnis, Goregaonkar and Senjit and Shivramdas and Others
Bombay High Court · AIR 1937 Bom 374
Trusts Act, 1882 — Section 12
High Courts25 Nov 1936
Janardan Govind Gore Vs Narayan Bhaskar Gore
Bombay High Court · AIR 1937 Bom 496 : (1937) 39 BOMLR 1151
Succession Act, 1925 — Section 80
High Courts25 Nov 1936
Emperor Vs Yamanya Kallappa
Bombay High Court · (1937) 39 BOMLR 76
Criminal Procedure Code, 1898 (CrPC) — Section 427
High Courts24 Nov 1936
Purshottam Balvant Gole and Another Vs Secretary of State
Bombay High Court · AIR 1938 Bom 93
High Courts24 Nov 1936
Purshottam Balvant Gole Vs The Secretary of State for India
Bombay High Court · (1937) 39 BOMLR 1152 : 173 Ind. Cas. 522
High Courts23 Nov 1936Dismissed
Emperor Vs Bai Dhankor
Bombay High Court · AIR 1937 Bom 148 : (1937) 39 BOMLR 74
Criminal Procedure Code, 1898 (CrPC) — Section 421, 439
High Courts23 Nov 1936
Saiyad Jaffar El Edroos Vs Saiyad Mahomed El Edroos
Bombay High Court · AIR 1937 Bom 217 : (1937) 39 BOMLR 277
Limitation Act, 1908 — Article 120
High Courts23 Nov 1936
Saiyed Jaffar Eledrus Vs Saiyed Mahomed El Edrus and Others
Bombay High Court · 169 Ind. Cas. 232
Limitation Act, 1963 — Section 18
High Courts20 Nov 1936
Bhagirathibai and Others Vs Advocate-General
Bombay High Court · AIR 1937 Bom 384
Succession Act, 1925 — Section 142
High Courts20 Nov 1936Allowed
The Kayastha Pathshala Vs Bhagwati Devi
Bombay High Court · (1937) 39 BOMLR 322
Contract Act, 1872 — Section 23, 24Transfer of Property Act, 1882 — Section 14, 16
High Courts20 Nov 1936
Bhagirathibai Vs The Advocate General of Bombay
Bombay High Court · (1937) 39 BOMLR 497
Succession Act, 1925 — Section 142
High Courts20 Nov 1936Dismissed
Talluri Venkata Seshayya Vs Thadikonda Kotiswara Rao
Bombay High Court · (1937) 39 BOMLR 317 : (1937) 45 LW 43
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 11Evidence Act, 1872 — Section 44