High Courts15 Nov 1934Dismissed
The Khandesh Lakshmivilas Mills Co. Vs Vinayak Atmaram Karpurkar
Bombay High Court · AIR 1935 Bom 198 : (1935) 37 BOMLR 157
Contract Act, 1872 — Section 28
COURT ARCHIVE
Bombay High Court judgments, 1934
193 judgments · page 3 of 10
High Courts13 Nov 1934Allowed
In Re: Narsappa Naik Narappa Naik
Bombay High Court · AIR 1935 Bom 158 : (1935) 37 BOMLR 93
Civil Procedure Code, 1908 (CPC) — Section 68Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts13 Nov 1934
Emperor Vs Punjaji Bapuji Bagul
Bombay High Court · (1935) 37 BOMLR 96
Penal Code, 1860 (IPC) — Section 425
High Courts09 Nov 1934
In Re: Jamnadas Nursey Ginning and Pressing Co. Ld.
Bombay High Court · AIR 1935 Bom 337 : (1935) 37 BOMLR 401 : 157 Ind. Cas. 1093
Companies Act, 1913 — Section 183(5)
High Courts29 Oct 1934Dismissed
Dawsons Bank Limited Vs The Vulcan Insurance Company Limited
Bombay High Court · (1935) 37 BOMLR 141
High Courts20 Oct 1934
Vaman Vithal Kulkarni Vs Khanderao Ramrao Sholapurkar
Bombay High Court · AIR 1935 Bom 247 : (1935) 37 BOMLR 376
Bombay Land Revenue Code, 1879 — Section 83
High Courts19 Oct 1934
In Re: Mahomed Haji Haroon Kadwani
Bombay High Court · AIR 1935 Bom 254 : (1935) 37 BOMLR 396
High Courts18 Oct 1934Dismissed
Raghunath Shankar Dikshit Vs Lakshmibai Hari Ware
Bombay High Court · AIR 1935 Bom 298 : (1935) 37 BOMLR 150 : 157 Ind. Cas. 658
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47Hindu Widows Remarriage Act, 1856 — Section 2
High Courts16 Oct 1934
The Ocean Accident and Guarantee Corporation Co. Ltd. Vs D.K. Patkar
Bombay High Court · AIR 1935 Bom 236 : (1935) 37 BOMLR 304
High Courts15 Oct 1934Dismissed
The Official Assignee of Madras Vs The Mercantile Bank of India Ltd.
Bombay High Court · (1935) 37 BOMLR 130
Contract Act, 1872 — Section 178Presidency Towns Insolvency Act, 1909 — Section 52(2)(c)
High Courts10 Oct 1934
Bai Ujambai Govindji Vs Harakchand Govindji
Bombay High Court · AIR 1935 Bom 242 : (1935) 37 BOMLR 300
Succession Act, 1925 — Section 211, 255
High Courts05 Oct 1934Dismissed
Shamrao Keshav Rajadhyaksha Vs Shantaram Balaji Naik
Bombay High Court · AIR 1935 Bom 174 : (1935) 37 BOMLR 123
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Oct 1934
Emperor Vs Shridhar Mahadeo Pathak
Bombay High Court · (1934) 36 BOMLR 1133
Penal Code, 1860 (IPC) — Section 21(10)
High Courts03 Oct 1934
Dhoribhai Dadabhai Patel Vs Pragdasji Bhagwandasji Mahant
Bombay High Court · AIR 1935 Bom 172 : (1935) 37 BOMLR 120 : 157 Ind. Cas. 1086
Civil Procedure Code, 1908 (CPC) — Section 24, 92
High Courts03 Oct 1934
Emperor Vs Morarji Jivraj
Bombay High Court · (1934) 36 BOMLR 1213
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 406
High Courts03 Oct 1934
Emperor Vs Nana Amrita Savant
Bombay High Court · AIR 1935 Bom 70 : (1934) 36 BOMLR 1211
Penal Code, 1860 (IPC) — Section 120B, 467
High Courts26 Sept 1934Dismissed
Ibrahim F. Lalji Vs Husseinbhoy A. Lalji
Bombay High Court · AIR 1935 Bom 119 : (1935) 37 BOMLR 49 : 158 Ind. Cas. 579
High Courts24 Sept 1934Allowed
Karumuthu Thiagarajan Chettiar Vs Thos. Smith and Co.
Bombay High Court · AIR 1935 Bom 155 : (1935) 37 BOMLR 46 : 155 Ind. Cas. 932
High Courts21 Sept 1934Allowed
Keshavlal Manilal Shah Vs Chandulal Balabhai Shah
Bombay High Court · AIR 1935 Bom 200 : (1935) 37 BOMLR 200