High Courts30 Jan 1934Dismissed
Hormusji K. Bhabha Vs Nana Appa
Bombay High Court · AIR 1934 Bom 299 : (1934) 36 BOMLR 658 : (1934) ILR (Bom) 597
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Stamp Act, 1899 — Section 2(21)
COURT ARCHIVE
Bombay High Court judgments, 1934
193 judgments · page 10 of 10
High Courts24 Jan 1934
Emperor Vs Ganpat Subrao Kashyapi
Bombay High Court · AIR 1934 Bom 202 : (1934) 36 BOMLR 373 : (1934) ILR (Bom) 491
Contract Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 177
High Courts24 Jan 1934Dismissed
Yeshvanta Bin Bala Gaekwad Vs Antu Bin Navaji Salunke
Bombay High Court · AIR 1934 Bom 351 : (1934) 36 BOMLR 671 : (1934) ILR (Bom) 521
High Courts24 Jan 1934
Virappa Andandaneppa Manvi Vs Mahadevappa Basappa Katti
Bombay High Court · AIR 1934 Bom 356 : (1934) 36 BOMLR 807 : 153 Ind. Cas. 352
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 107
High Courts24 Jan 1934
Emperor Vs Babu Pandurang Mhaske
Bombay High Court · (1934) 36 BOMLR 382 : (1934) ILR (Bom) 392
Penal Code, 1860 (IPC) — Section 342, 376
High Courts22 Jan 1934Allowed
Lallubhai Rupchand Vs Mohanlal Sakarchand
Bombay High Court · AIR 1935 Bom 16 : (1934) 36 BOMLR 1041 : 155 Ind. Cas. 564
Specific Relief Act, 1877 — Section 25Transfer of Property Act, 1882 — Section 55
High Courts18 Jan 1934Allowed
Emperor Vs C.S. Modi
Bombay High Court · (1934) 36 BOMLR 369
Bombay Tramways Act, 1874 — Section 24
High Courts16 Jan 1934Allowed
The Secretary of State for India Vs The Rameshvaram Devasthanam
Bombay High Court · (1934) 36 BOMLR 539
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Jan 1934Dismissed
Shripad Shivram Sardeshpande Vs Shivram Bhikaji Patki
Bombay High Court · AIR 1934 Bom 466 : (1934) 36 BOMLR 1052 : 152 Ind. Cas. 1031
Khoti Settlement Act, 1880 — Section 21
High Courts15 Jan 1934Dismissed
Maung Ba Thaw Vs Ma Pin
Bombay High Court · (1934) 36 BOMLR 427
Provincial Insolvency Act, 1920 — Section 4(2), 75(2)
High Courts15 Jan 1934Dismissed
Chhotabhai Motibhai Vs Dadabhai Narandas
Bombay High Court · AIR 1935 Bom 54 : (1934) 36 BOMLR 738 : 152 Ind. Cas. 715
Transfer of Property Act, 1882 — Section 52
High Courts10 Jan 1934Dismissed
Emperor Vs Ramchandra Trimbak Bhave
Bombay High Court · AIR 1934 Bom 201 : (1934) 36 BOMLR 366
Motor Vehicles Act, 1988 — Section 16
High Courts10 Jan 1934Allowed
Gopal Shankar Jahagirdar Vs Raising Premji Gotivala
Bombay High Court · AIR 1934 Bom 266 : (1934) 36 BOMLR 510
Civil Procedure Code, 1908 (CPC) — Section 39