High Courts19 Feb 1934Dismissed

Haidarali Gulamali Vs Saiyed Gulam Mohiuddin

Bombay High Court · AIR 1934 Bom 343 : (1934) 36 BOMLR 687 : (1934) ILR (Bom) 623 : 152 Ind. Cas. 781

Charitable and Religious Trusts Act, 1920 — Section 3Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Feb 1934

Emperor Vs Jaffar Cassum Moosa

Bombay High Court · AIR 1934 Bom 212 : (1934) 36 BOMLR 433

Bombay Municipal Corporation Act, 1888 — Section 471Criminal Procedure Code, 1898 (CrPC) — Section 205, 342
High Courts13 Feb 1934

Emperor Vs Jalal Dhondibhai

Bombay High Court · AIR 1934 Bom 211 : (1934) 36 BOMLR 435

Criminal Procedure Code, 1898 (CrPC) — Section 29B, 562Penal Code, 1860 (IPC) — Section 427