High Courts02 Jul 1934
Babu Vs Alibhai Dawoodbhai and Others
Bombay High Court · AIR 1935 Bom 112 : 156 Ind. Cas. 304
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 14, 35
COURT ARCHIVE
Bombay High Court judgments, 1934
193 judgments · page 7 of 10
High Courts02 Jul 1934
Babu alias Vrajlal Ratansey Vs Alibhai Dawoodbhai
Bombay High Court · (1934) 36 BOMLR 1201
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 14, 35
High Courts22 Jun 1934Allowed
F.E. Dinshaw Vs The Commissioner of Income Tax
Bombay High Court · (1934) 36 BOMLR 855
Income Tax Act, 1922 — Section 66
High Courts20 Jun 1934
Gordhandas Natha Lal Vs Gorio Ltd.
Bombay High Court · AIR 1934 Bom 420 : 153 Ind. Cas. 1041
High Courts19 Jun 1934Allowed
Emperor Vs Vasant B. Khale
Bombay High Court · (1934) 36 BOMLR 733 : 152 Ind. Cas. 701
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(3)Penal Code, 1860 (IPC) — Section 188
High Courts19 Jun 1934Dismissed
The Maharajadhiraj of Darbhanga Vs The Commissioner of Income Tax
Bombay High Court · (1934) 36 BOMLR 972
Income Tax Act, 1922 — Section 26(2)
High Courts13 Jun 1934Dismissed
Emperor Vs Phirozshah Manekji Gandhi
Bombay High Court · (1934) 36 BOMLR 731 : (1934) ILR (Bom) 646 : 152 Ind. Cas. 706
Presidency Towns Insolvency Act, 1909 — Section 102Sales of Goods Act, 1930 — Section 24
High Courts11 Jun 1934Allowed
The Collector of Gorakhpur Vs Ram Sundar Mal
Bombay High Court · (1934) 36 BOMLR 867
Evidence Act, 1872 — Section 32(5)Registration Act, 1908 — Section 17
High Courts14 May 1934Allowed
Bishun Chand Vs Girdhari Lal
Bombay High Court · (1934) 36 BOMLR 723
Limitation Act, 1908 — Article 64
High Courts10 May 1934Allowed
Chandramani Shaha Vs Sreemati Anarjan Bibi
Bombay High Court · (1934) 36 BOMLR 717
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1908 — Article 180
High Courts08 May 1934Allowed
Govindoss Krishnadoss Vs The Official Assignee of Madras
Bombay High Court · (1934) 36 BOMLR 858
Contract Act, 1872 — Section 247, 262
High Courts20 Apr 1934
Ramji Motichand Vs Naranji Purshottam Sangani
Bombay High Court · AIR 1935 Bom 268 : (1935) 37 BOMLR 261 : 157 Ind. Cas. 127
High Courts20 Apr 1934Dismissed
Bai Mahakore Vs Bhikhabhai Sankalchand Shah
Bombay High Court · AIR 1935 Bom 28 : (1934) 36 BOMLR 1110
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts20 Apr 1934Dismissed
Muncherji Cursetji Khambata Vs Jessie Grant Khambata
Bombay High Court · AIR 1935 Bom 5 : (1934) 36 BOMLR 1021
Specific Relief Act, 1877 — Section 43
High Courts20 Apr 1934Dismissed
Anglo-Indian Drug and Chemical Co. Vs Swastik Oil Mills Co. Ltd.
Bombay High Court · AIR 1935 Bom 101 : (1934) 36 BOMLR 1165 : 155 Ind. Cas. 641
High Courts19 Apr 1934Dismissed
Madhavdas Jethabhai Vs Sitaram Ramnarayan
Bombay High Court · AIR 1934 Bom 402 : (1934) 36 BOMLR 941 : 153 Ind. Cas. 959
Bills of Exchange Act, 1882 — Section 24Contract Act, 1872 — Section 72
High Courts19 Apr 1934
Lukmanji Kamruddin Vs Valibhai Karimbhai
Bombay High Court · AIR 1934 Bom 306 : (1934) 36 BOMLR 649
Penal Code, 1860 (IPC) — Section 406, 468, 477A
High Courts18 Apr 1934Dismissed
Madhavdas Jethabhai Vs Devidas Vardasa
Bombay High Court · AIR 1934 Bom 400 : (1934) 36 BOMLR 929 : 152 Ind. Cas. 609
High Courts18 Apr 1934Allowed
Emperor Vs Khimchand A. Mehta
Bombay High Court · AIR 1934 Bom 303 : (1934) 36 BOMLR 639
Presidency Towns Insolvency Act, 1909 — Section 103
High Courts18 Apr 1934Allowed
Balmukund Jagjivan Gujarathi Vs The Collector Ahmednagar
Bombay High Court · AIR 1935 Bom 25 : (1934) 36 BOMLR 1103
Bombay Land Revenue Code, 1879 — Section 137, 26