High Courts27 Jul 1934
Emperor Vs Linganna Elanna
Bombay High Court · AIR 1934 Bom 461 : (1934) 36 BOMLR 962
Bombay Children Act, 1924 — Section 27(1)
COURT ARCHIVE
Bombay High Court judgments, 1934
193 judgments · page 6 of 10
High Courts27 Jul 1934Allowed
Tatyagouda Ranoji Patil Vs Mohodin Sultan Mullain
Bombay High Court · AIR 1935 Bom 95 : (1934) 36 BOMLR 1231
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Jul 1934Allowed
Sheo Swarup Vs King-Emperor
Bombay High Court · (1934) 36 BOMLR 1185
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts24 Jul 1934
Percy F. Fisher Vs Ardeshir Hormasji Gazdar
Bombay High Court · AIR 1935 Bom 213 : (1935) 37 BOMLR 165
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 176Limitation Act, 1908 — Article 120, 57
High Courts23 Jul 1934Dismissed
Khan Bahadur Mian Pir Bux Vs Sardar Mahomed Tahar
Bombay High Court · (1934) 36 BOMLR 1195
Transfer of Property Act, 1882 — Section 54
High Courts20 Jul 1934Allowed
Lala Kalyan Mal Vs Ahmad Uddin Khan
Bombay High Court · (1934) 36 BOMLR 981
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Limitation Act, 1908 — Section 18
High Courts20 Jul 1934Allowed
Bisheshwar Pratap Sahi Vs Parath Nath
Bombay High Court · (1934) 36 BOMLR 1179
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts19 Jul 1934
Chhotalal Karunashankar Vs Nathubhai Dajibhai
Bombay High Court · AIR 1935 Bom 97 : (1934) 36 BOMLR 1242
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts19 Jul 1934Dismissed
Bhaiya Raghunath Singh Vs Musammat Hansraj Kunwar
Bombay High Court · (1934) 36 BOMLR 1189
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 60
High Courts18 Jul 1934
Government Pleader Vs R. A. Pleader
Bombay High Court · AIR 1935 Bom 71
Bombay Pleaders Act, 1920 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 498
High Courts18 Jul 1934
Government Pleader Bombay Vs Ramanlal Jethalal Shah
Bombay High Court · (1934) 36 BOMLR 1225
Bombay Pleaders Act, 1920 — Section 25
High Courts16 Jul 1934
Emperor Vs Dhondiba Santoo Shinde
Bombay High Court · AIR 1934 Bom 487 : (1934) 36 BOMLR 950 : 153 Ind. Cas. 278
City of Bombay Police Act, 1902 — Section 63Criminal Procedure Code, 1898 (CrPC) — Section 162, 219, 548
High Courts13 Jul 1934
Emperor Vs Inderchand Bachraj Marwadi
Bombay High Court · 153 Ind. Cas. 525
Criminal Procedure Code, 1898 (CrPC) — Section 430, 439(6)
High Courts11 Jul 1934Dismissed
Shidgouda Basvantgouda Patil Vs Bhimgouda Appaya Patil
Bombay High Court · AIR 1935 Bom 78 : (1934) 36 BOMLR 1222
Civil Procedure Code, 1908 (CPC) — Section 104()(a)
High Courts09 Jul 1934
Jagannath Ravji Kondkar Vs Laxmibai Anant Laxman Kondkar
Bombay High Court · AIR 1935 Bom 111 : (1934) 36 BOMLR 1220
Court Fees Act, 1870 — Article 17(vii)
High Courts05 Jul 1934
Mahomed Hussein Haji Gulam Mahomed Ajam Vs Aishabai
Bombay High Court · AIR 1935 Bom 84 : (1934) 36 BOMLR 1155 : 155 Ind. Cas. 334
High Courts04 Jul 1934
Khandesh Laxmi Vilas Mills Co. Ltd. Vs Graduate Coal Concern
Bombay High Court · 154 Ind. Cas. 329
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts04 Jul 1934
Khandesh Laksmi Vilas Mills Co. Ltd. Vs Graduate Coal Concern
Bombay High Court · AIR 1935 Bom 75 : (1934) 36 BOMLR 1217
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts03 Jul 1934Dismissed
Chimanlal Ganpatram Ghanchi Vs Natvarlal Maganlal
Bombay High Court · AIR 1935 Bom 131 : (1935) 37 BOMLR 62 : 155 Ind. Cas. 7
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Jul 1934
Ismail Abdul Latif Vs Haji Ibrahim Haji Jan Mahomed Karachivala
Bombay High Court · AIR 1935 Bom 178 : (1935) 37 BOMLR 57 : 157 Ind. Cas. 1067