High Courts21 Sept 1934Allowed
D.N. Rege Vs V.C. Vijayakar
Bombay High Court · AIR 1935 Bom 150 : (1935) 37 BOMLR 39 : 155 Ind. Cas. 945
COURT ARCHIVE
Bombay High Court judgments, 1934
193 judgments · page 4 of 10
High Courts18 Sept 1934Dismissed
Hemraj Shivlal Vs Joharmal Ramkaran
Bombay High Court · AIR 1935 Bom 135 : (1935) 37 BOMLR 30 : 155 Ind. Cas. 312
Bombay Cotton Contracts Act, 1932 — Section 2
High Courts17 Sept 1934
Sir Jamshed Byramji Kanga Vs Kaikhushru Bomanji Bharucha Anant Vishnu Chitre Vs Pitamberdas Goculdas Mehta
Bombay High Court · AIR 1935 Bom 1 : (1934) 36 BOMLR 1136
Bar Councils Act, 1926 — Section 10Criminal Law (Amendment) Act, 1932 — Section 17(1)
High Courts14 Sept 1934
Emperor Vs Suleman Abba
Bombay High Court · AIR 1935 Bom 24 : (1934) 36 BOMLR 1124
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 21Tolls on Roads and Bridges Act, 1875 — Section 11
High Courts11 Sept 1934
The Commissioner of Income Tax Vs C. Macdonald and Co.
Bombay High Court · (1935) 37 BOMLR 126
Income Tax Act, 1922 — Section 10, 4(J)
High Courts11 Sept 1934
COMMISSIONER OF INCOME TAX, BOMBAY Vs C. MACDONALD and CO.
Bombay High Court · AIR 1935 Bom 197 : (1935) 3 ITR 459
Income Tax Act, 1922 — Section 66(2)
High Courts11 Sept 1934
VADILAL LALLUBHAI MEHTA Vs COMMISSIONER OF INCOME TAX, BOMBAY.
Bombay High Court · 157 Ind. Cas. 1097 : (1935) 3 ITR 152
Income Tax Act, 1961 — Section 66
High Courts11 Sept 1934
Vadilal Lallubhai Mehta Vs Commissioner of Income Tax
Bombay High Court · AIR 1935 Bom 170 : (1935) 37 BOMLR 89
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts10 Sept 1934
Ramchandra Babaji Gore Vs Emperor
Bombay High Court · AIR 1935 Bom 137 : 155 Ind. Cas. 101
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Sept 1934
Emperor Vs Ramchandra Babaji Gore
Bombay High Court · (1935) 37 BOMLR 16
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts05 Sept 1934
Brijbhukandas Damodardas Vs Ghashiram Mulchand
Bombay High Court · AIR 1935 Bom 124 : (1935) 37 BOMLR 1 : 155 Ind. Cas. 12
Guardians and Wards Act, 1890 — Section 6
High Courts04 Sept 1934
Nemtulla Tyeballi Vs Safiabu Allibhai
Bombay High Court · AIR 1935 Bom 208 : (1935) 37 BOMLR 82
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 53A
High Courts03 Sept 1934Dismissed
Emperor Vs Keshavrao Bhilaji Patil
Bombay High Court · (1934) 36 BOMLR 1120
Penal Code, 1860 (IPC) — Section 408
High Courts31 Aug 1934
Hartencia De Souza Vs John Sebastian De Souza
Bombay High Court · AIR 1935 Bom 121 : (1935) 37 BOMLR 55
Divorce Act, 1869 — Section 2, 3
High Courts30 Aug 1934
Vasanji Kallianji Uka Vs Eruchshaw Dossabhai Harwar
Bombay High Court · AIR 1935 Bom 203 : (1935) 37 BOMLR 170
Limitation Act, 1908 — Article 116
High Courts29 Aug 1934Dismissed
Dhirendrarao Krishnarao Gunjikar Vs Virbhadrappa G. Hosmani
Bombay High Court · (1935) 37 BOMLR 78
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72(2), 63, 73
High Courts29 Aug 1934
Dhirendra Rao Krishnarao Gunzikar Vs Virbhadrappa G. Hosmani
Bombay High Court · AIR 1935 Bom 176 : 159 Ind. Cas. 505
Civil Procedure Code, 1908 (CPC) — Section 63, 73
High Courts29 Aug 1934
Emperor Vs Sorab Shavaksha Batlivala
Bombay High Court · (1934) 36 BOMLR 1129
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts27 Aug 1934Allowed
Emperor Vs Harnam Kisha
Bombay High Court · (1934) 36 BOMLR 1117
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 25
High Courts23 Aug 1934
The Indian Casablancas High Draft Company Vs The Millowners'' Association of Ahmedabad
Bombay High Court · AIR 1935 Bom 195 : (1935) 37 BOMLR 187 : 157 Ind. Cas. 385
Patents and Designs Act, 1911 — Section 15