High Courts23 Aug 1934
Vershi Kanji Vs Kaku Kanji
Bombay High Court · AIR 1935 Bom 212 : (1935) 37 BOMLR 148
Court Fees Act, 1870 — Section 7(iv)
COURT ARCHIVE
Bombay High Court judgments, 1934
193 judgments · page 5 of 10
High Courts22 Aug 1934
The Commissioner of Income Tax Vs Darabsha Nasarwanji Mehta
Bombay High Court · AIR 1935 Bom 167 : (1935) 37 BOMLR 112 : 159 Ind. Cas. 41
Income Tax Act, 1922 — Section 24B, 34
High Courts22 Aug 1934
COMMISSIONER OF INCOME TAX, BOMBAY Vs D. N. MEHTA.
Bombay High Court · (1935) 3 ITR 147
Income Tax Act, 1961 — Section 34, 66(1)
High Courts21 Aug 1934Dismissed
Dattatraya Gopal Limaye Vs Mahomedkhan Fatekhan Deshmukh
Bombay High Court · AIR 1935 Bom 122 : (1935) 37 BOMLR 76
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts21 Aug 1934Dismissed
Mahomedali Shekh Ibhramji Hora Vs Akbarali Badruddin Abdualli Hora
Bombay High Court · AIR 1935 Bom 69 : (1934) 36 BOMLR 1234
Court Fees Act, 1870 — Section 7(9)
High Courts16 Aug 1934Dismissed
The Municipality of Ahmedabad Vs Ravjibhai Bhailal Contractor
Bombay High Court · AIR 1935 Bom 127 : (1935) 37 BOMLR 69 : 155 Ind. Cas. 669
High Courts14 Aug 1934
Mulchand Hemraj Vs Jairamdas Chaturbhuj
Bombay High Court · AIR 1935 Bom 287 : (1935) 37 BOMLR 288 : 159 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts13 Aug 1934
Vishvasrao Balvant Davare Vs Emperor
Bombay High Court · 153 Ind. Cas. 40
Bombay Special (Emergency) Powers Act, 1932 — Section 16Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts13 Aug 1934Allowed
Emperor Vs Vishvasrao Balvant Davare
Bombay High Court · (1934) 36 BOMLR 968
Bombay Special (Emergency) Powers Act, 1932 — Section 4(1)
High Courts08 Aug 1934Dismissed
Gopikabai Mahadev Bavdekar Vs Chapsi Purshottam Lahana
Bombay High Court · AIR 1935 Bom 80 : (1934) 36 BOMLR 1236
Provincial Insolvency Act, 1920 — Section 4, 9
High Courts06 Aug 1934
Municipal Borough Vs Mahomed Isak Abdul Karim
Bombay High Court · AIR 1936 Bom 43 : 160 Ind. Cas. 736
Bombay Municipal Boroughs Act, 1925 — Section 206Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Aug 1934
Shankarlal Bansilal Mundade Vs Raghunathdas Anandram
Bombay High Court · AIR 1935 Bom 233 : (1934) 37 BOMLR 778
Dekkhan Agriculturists Relief Act, 1879 — Section 21
High Courts03 Aug 1934
Emperor Vs Kassam Alibhai
Bombay High Court · AIR 1934 Bom 459 : (1934) 36 BOMLR 965 : 153 Ind. Cas. 38
City of Bombay Municipal Council Act, 1988 — Section 313A
High Courts03 Aug 1934Allowed
Emperor Vs Shankar Venkusa Chavan
Bombay High Court · AIR 1935 Bom 39 : (1934) 36 BOMLR 1113
Bombay Prevention of Gambling Act, 1887 — Section 5
High Courts03 Aug 1934
Maruti Savalaram Kumtekar Vs Namdev Co-operative Society
Bombay High Court · AIR 1935 Bom 123 : (1935) 37 BOMLR 68
Bombay Co-operative Societies Act, 1925 — Section 70
High Courts02 Aug 1934Dismissed
Cooverjee H. Plumber Vs Vasant Theosophical Co-Operative Housing Society, Ltd.
Bombay High Court · AIR 1935 Bom 91 : (1934) 36 BOMLR 1245
Bombay Co-operative Societies Act, 1925 — Section 54, 57Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 53A
High Courts01 Aug 1934
Emperor Vs Chokhu Yesu
Bombay High Court · AIR 1934 Bom 462 : (1934) 36 BOMLR 963 : 153 Ind. Cas. 34
Penal Code, 1860 (IPC) — Section 224, 353
High Courts30 Jul 1934Dismissed
Daluchand Velji Gujar Vs Shanti Sarashi
Bombay High Court · AIR 1935 Bom 98 : (1934) 36 BOMLR 1253
Limitation Act, 1908 — Article 139
High Courts29 Jul 1934
Emperor Vs Ahmad Ebrahim
Bombay High Court · AIR 1935 Bom 37 : (1934) 36 BOMLR 1126
Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts27 Jul 1934
Linganna Elanna Vs Emperor
Bombay High Court · 153 Ind. Cas. 33
Bombay Children Act, 1924 — Section 27(1)