High Courts11 Apr 1934Allowed
Vallabram Purshottam Vs The Secretary of State for India
Bombay High Court · AIR 1935 Bom 21 : (1934) 36 BOMLR 1106
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Bombay High Court judgments, 1934
193 judgments · page 8 of 10
High Courts09 Apr 1934Dismissed
In Re: The British India Banking and Industrial Corporation Ltd. Vithaldas Dhanji and Co.
Bombay High Court · (1934) 36 BOMLR 1002
Companies Act, 1913 — Section 160
High Courts09 Apr 1934Allowed
Maktumsab Abdulhak Vs Dadabhai Mohidin
Bombay High Court · AIR 1934 Bom 495 : (1934) 36 BOMLR 1098
High Courts27 Mar 1934Dismissed
Ratansey Virji Vs Meghji Hirji Jangeali
Bombay High Court · AIR 1934 Bom 431 : (1934) 36 BOMLR 901 : 153 Ind. Cas. 283
High Courts22 Mar 1934Dismissed
Ramkumar Potdar Vs The Sholapur Spinning and Weaving Co. Ld.
Bombay High Court · AIR 1934 Bom 109 : (1934) 36 BOMLR 907
Companies Act, 1956 — Section 10
High Courts22 Mar 1934
Emperor Vs Tamkin Hiu Ah Chung
Bombay High Court · (1934) 36 BOMLR 495
Criminal Procedure Code, 1898 (CrPC) — Section 239, 537Dangerous Drugs Act, 1930 — Section 14(a)
High Courts21 Mar 1934Allowed
Pandit Someshwar Dutt Vs Pandit Tirbhawan Dutt
Bombay High Court · (1934) 36 BOMLR 652
Limitation Act, 1963 — Article 91
High Courts20 Mar 1934Allowed
Lallubhai Chakubhai Jarivala Vs Shamaldas Sankalchand Shah
Bombay High Court · (1934) 36 BOMLR 881
Patents and Designs Act, 1911 — Section 38
High Courts15 Mar 1934Dismissed
Abdul Karim Haji Dagubhai Vs The Secretary of State for India
Bombay High Court · AIR 1934 Bom 489 : (1934) 36 BOMLR 1064 : (1934) ILR (Bom) 573
Bombay Land Revenue Code, 1879 — Section 204Bombay Revenue Jurisdiction Act, 1876 — Section 11
High Courts12 Mar 1934Dismissed
Hiranand Khushiram Kirpalani Vs The Secretary of State for India
Bombay High Court · AIR 1934 Bom 379 : (1934) 36 BOMLR 820 : (1934) ILR (Bom) 635 : 153 Ind. Cas. 142
City of Bombay Municipal Council Act, 1988 — Section 305, 489, 491, 503Public Health Act, 1875 — Section 150
High Courts12 Mar 1934
Rachotappa Ishvarappa Vs Konher Annarao Deshpande
Bombay High Court · AIR 1935 Bom 41 : (1934) 36 BOMLR 1083 : 155 Ind. Cas. 516
Transfer of Property Act, 1882 — Section 111(g)
High Courts07 Mar 1934
NARAYAN ATMARAM PATKAR Vs COMMISSIONER OF Income Tax.
Bombay High Court · AIR 1934 Bom 378 : (1934) 2 ITR 486
Income Tax Act, 1961 — Section 66(3)
High Courts07 Mar 1934
Narayan Atmaram Patkar Vs The Commissioner of Income Tax
Bombay High Court · (1934) 36 BOMLR 818 : 152 Ind. Cas. 972
Income Tax Act, 1922 — Section 66(2), 66(3)
High Courts06 Mar 1934Allowed
H.H. Chimnabai Saheb Maharani Gaekwar of Baroda Vs Kasturbhai Manibhai Nagarseth
Bombay High Court · AIR 1934 Bom 225 : (1934) 36 BOMLR 454 : (1934) ILR (Bom) 729
Bombay High Court (Original Side) Rules, 1980 — Rule 386, 387Civil Procedure Code, 1908 (CPC) — Section 129, 39
High Courts05 Mar 1934Dismissed
Sopana Appa Awatade Vs Dattatraya Krishnappa Hundekari
Bombay High Court · AIR 1934 Bom 383 : (1934) 36 BOMLR 804 : 152 Ind. Cas. 589
High Courts02 Mar 1934Allowed
The Secretary of State for India Vs Rajaram Parashram Deshpande
Bombay High Court · AIR 1935 Bom 47 : (1934) 36 BOMLR 1055 : 155 Ind. Cas. 763
Bombay Hereditary Offices Act, 1874 — Section 15Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 115
High Courts02 Mar 1934Dismissed
Sakarlal Jamnadas Vs Jerbai Sorabji Patel
Bombay High Court · AIR 1934 Bom 348 : (1934) 36 BOMLR 681 : (1934) ILR (Bom) 564 : 153 Ind. Cas. 899
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts27 Feb 1934
Kodoomal Jethanand Wadhwa Vs Hiranand Vishindas
Bombay High Court · AIR 1934 Bom 450 : (1934) 36 BOMLR 987
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1
High Courts26 Feb 1934Dismissed
Trustees of The Sir Currimbhoy Ebrahim Baronetcy Trust Vs The Commissioner of Income Tax
Bombay High Court · (1934) 36 BOMLR 557 : (1934) ILR (Bom) 316
Income Tax Act, 1961 — Section 38(2)
High Courts23 Feb 1934
Mary Geraldine Rooke Vs John William Rooke
Bombay High Court · AIR 1934 Bom 230 : (1934) 36 BOMLR 492 : (1934) ILR (Bom) 502 : 150 Ind. Cas. 1136
Divorce Act, 1869 — Section 17