High Courts18 Oct 1935
Emperor Vs Abdul Rahiman Akramdin
Bombay High Court · AIR 1936 Bom 193 : (1936) 38 BOMLR 153
Criminal Procedure Code, 1898 (CrPC) — Section 238(1), 369Letters Patent Act, 1865 — Clause 26Penal Code, 1860 (IPC) — Section 120B
COURT ARCHIVE
Bombay High Court judgments, 1935
183 judgments · page 3 of 10
High Courts17 Oct 1935
BHOGILAL HARGOVANDAS PATEL Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · (1937) 5 ITR 555
Income Tax Act, 1922 — Section 26(2)Income Tax Act, 1961 — Section 66(2)
High Courts16 Oct 1935
The Commissioner of Income Tax Vs Abubaker Abdul Rehman
Bombay High Court · (1936) 38 BOMLR 450 : 163 Ind. Cas. 351
Income Tax Act, 1922 — Section 16, 2(11)
High Courts16 Oct 1935
COMMISSIONER OF Income Tax, BOMBAY Vs ABUBAKER ABDUL RAHMAN.
Bombay High Court · AIR 1936 Bom 225 : (1936) 4 ITR 233
Income Tax Act, 1922 — Section 66(2)
High Courts14 Oct 1935Dismissed
The Secretary of State for India in Council Vs Srimutty Parijat Debi
Bombay High Court · (1936) 38 BOMLR 125
Succession Act, 1925 — Section 214
High Courts13 Oct 1935Allowed
Srinivas Prasad Singh Vs Keshava Prasad Singh
Bombay High Court · (1936) 38 BOMLR 146
High Courts11 Oct 1935Dismissed
Fidahusein Pirmahomedalli Vs Bai Monghibai
Bombay High Court · AIR 1936 Bom 257 : (1936) 38 BOMLR 397
Succession Act, 1925 — Section 2
High Courts11 Oct 1935Dismissed
Byramji Bomanji Talati Vs The Official Assignee
Bombay High Court · (1936) 38 BOMLR 71
Presidency Towns Insolvency Act, 1909 — Section 51
High Courts11 Oct 1935Dismissed
Bhagwan Bakhsh Singh Vs Mahesh Bakhsh Singh
Bombay High Court · (1936) 38 BOMLR 1
Evidence Act, 1872 — Section 112
High Courts11 Oct 1935Dismissed
Ramasray Prasad Choudhary Vs Radhika Debi
Bombay High Court · (1936) 38 BOMLR 120
High Courts08 Oct 1935Dismissed
Abdul Rehman Mohamud Yusuf Vs Sir Phiroze Cursetji Sethna
Bombay High Court · AIR 1936 Bom 88 : (1936) 38 BOMLR 34
Contract Act, 1872 — Section 63Transfer of Property Act, 1882 — Section 109
High Courts04 Oct 1935Dismissed
Ford Motor Company of India Limited Vs The Secretary of State for India
Bombay High Court · AIR 1936 Bom 356 : (1936) 38 BOMLR 283
Sea Customs Act, 1878 — Section 29, 30
High Courts04 Oct 1935
Shrimant Ramchandra Mukundrao Kibe Vs The Servants of India Society Shriniwas Shastri Vs Shrimant Ramchandra Mukundrao Kibe
Bombay High Court · AIR 1936 Bom 272 : (1936) 38 BOMLR 518
Bombay High Court Rules — Rule 97Bombay Pleaders Act, 1920 — Section 20Civil Procedure Code, 1908 (CPC) — Order 41 Rule 12
High Courts03 Oct 1935Dismissed
Shambhuprasad Umiashankar Vs Lalbhai Bhikhabhai Shah
Bombay High Court · AIR 1936 Bom 219 : (1936) 38 BOMLR 264 : 163 Ind. Cas. 293
Easements Act, 1882 — Section 15
High Courts26 Sept 1935
Ganapati Manja Hegade Vs Subraya Rayappa Shetti
Bombay High Court · AIR 1936 Bom 137 : (1936) 38 BOMLR 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24
High Courts25 Sept 1935
The Calico Printers Association Limited Vs Gosho Kabushiki Kaisha Limited
Bombay High Court · AIR 1936 Bom 408 : (1936) 38 BOMLR 823 : 165 Ind. Cas. 994
Patents and Designs Act, 1911 — Section 53(2)(a)
High Courts24 Sept 1935Dismissed
Bai Fatma Vs Gulamnabi Hajibhai
Bombay High Court · AIR 1936 Bom 197 : (1936) 38 BOMLR 261
Partition Act, 1893 — Section 4
High Courts23 Sept 1935Allowed
Vithaldas Govindram Gandhi Vs Vadilal Chhaganlal Shah
Bombay High Court · (1936) 38 BOMLR 257 : 163 Ind. Cas. 129
Succession Act, 1925 — Section 246
High Courts23 Sept 1935
In Re: P.D. Shamdasani
Bombay High Court · (1935) 37 BOMLR 970
City of Bombay Municipal Council Act, 1988 — Section 28(k)
High Courts20 Sept 1935Dismissed
The Secretary of State for India Vs Vedavyas Venkatesh Bhatta
Bombay High Court · AIR 1936 Bom 213 : (1936) 38 BOMLR 267 : 163 Ind. Cas. 357
Bombay Land Revenue Code, 1879 — Section 137, 151