High Courts20 Sept 1935
Municipal Corporation Vs Haji Eisa Haji Oosman
Bombay High Court · AIR 1936 Bom 49
City of Bombay Municipal Council Act, 1988 — Section 169
COURT ARCHIVE
Bombay High Court judgments, 1935
183 judgments · page 4 of 10
High Courts18 Sept 1935
T.R. Pratt (Bombay) Ltd. Vs E.D. Sassoon and Co. Ltd. and Another
Bombay High Court · AIR 1936 Bom 62
Companies Act, 1956 — Section 53
High Courts18 Sept 1935
Emperor Vs Janke Gopal Koli
Bombay High Court · AIR 1936 Bom 35 : (1935) 37 BOMLR 967 : 160 Ind. Cas. 689
Criminal Procedure Code, 1898 (CrPC) — Section 495Penal Code, 1860 (IPC) — Section 324
High Courts17 Sept 1935Allowed
Krishnaji Hari Dhamdhere Vs Gopal Narayan Dhamdhere
Bombay High Court · AIR 1936 Bom 166 : (1936) 38 BOMLR 218
Court Fees Act, 1870 — Section 12, 7(iv)(f)
High Courts11 Sept 1935
Isamoddin Ajmoddin Vs Ajmoddin Shamsoddin
Bombay High Court · AIR 1936 Bom 176 : (1936) 38 BOMLR 255
Provincial Insolvency Act, 1920 — Section 53
High Courts10 Sept 1935
Manilal Lallubhai Vs The Bharat Spinning and Weaving Co. Ltd.
Bombay High Court · AIR 1936 Bom 242 : (1936) 38 BOMLR 388 : 163 Ind. Cas. 467
High Courts10 Sept 1935Allowed
Bai Jivkore Lakshmiram Vs Himatlal Girdharlal Parekh
Bombay High Court · AIR 1936 Bom 98 : (1935) 37 BOMLR 965
Transfer of Property Act, 1882 — Section 111(4)
High Courts09 Sept 1935Dismissed
Jamnabai Gulabchand Gujarati Vs Dattatraya Ramchandra Gujarati
Bombay High Court · AIR 1936 Bom 160 : (1936) 38 BOMLR 251
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Specific Relief Act, 1877 — Section 42
High Courts05 Sept 1935
Vithal Tukaram Kulkarni Vs Balu Bapu Gude and Others
Bombay High Court · AIR 1936 Bom 283
High Courts04 Sept 1935Dismissed
Tukaram Rangrao Patil Vs Subhedar Nanaji Patil
Bombay High Court · (1936) 38 BOMLR 242
Transfer of Property Act, 1882 — Section 99
High Courts28 Aug 1935Dismissed
Emperor Vs A.A. Alwe
Bombay High Court · AIR 1936 Bom 5 : (1935) 37 BOMLR 892
Trade Disputes Act, 1929 — Section 17
High Courts23 Aug 1935Dismissed
Shamrao Krishnaji Honnali Vs The United House Building and Engineering Society (India) Ltd.
Bombay High Court · (1936) 38 BOMLR 1092 : 166 Ind. Cas. 294
Companies Act, 1956 — Section 277
High Courts23 Aug 1935
Emperor Vs Narayan Mudlagiri Mahale
Bombay High Court · (1935) 37 BOMLR 885 : 159 Ind. Cas. 923
Child Marriage Restraint Act, 1929 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 4
High Courts23 Aug 1935
Dhondo Yeshvant Kulkarni Vs Mishrilal Surajmal
Bombay High Court · AIR 1936 Bom 59 : (1936) 38 BOMLR 6 : 160 Ind. Cas. 1046
High Courts15 Aug 1935
Sattappa Gurusattappa Hukeri Vs Mahomedsaheb Appalal Kazi
Bombay High Court · AIR 1936 Bom 227 : 163 Ind. Cas. 305
High Courts15 Aug 1935
Emperor Vs Mrs. S. D''Cunha
Bombay High Court · AIR 1936 Bom 15 : (1935) 37 BOMLR 880 : 160 Ind. Cas. 515
Penal Code, 1860 (IPC) — Section 441
High Courts13 Aug 1935Dismissed
Narayan Ganpat Mahajan Vs Radhabai Krishnaji Mahajan
Bombay High Court · AIR 1936 Bom 162 : (1936) 38 BOMLR 215
Limitation Act, 1908 — Article 182(2)
High Courts09 Aug 1935
Veherbhai Vallavbhai Vs Javer Soma
Bombay High Court · (1935) 37 BOMLR 942 : 160 Ind. Cas. 527
Limitation Act, 1908 — Article 182(7)
High Courts09 Aug 1935Allowed
Girikant Shivlal Pandya Vs Vadilal Vrijlal Shah
Bombay High Court · AIR 1936 Bom 164 : (1936) 38 BOMLR 211
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 28(2), 28(4)
High Courts09 Aug 1935Allowed
Pitambar Khemji Gujar Vs Rajaram Shahajirao Surbarao Mahamunkar
Bombay High Court · AIR 1936 Bom 175 : (1936) 38 BOMLR 205
Registration Act, 1908 — Section 17(1)(b)