High Courts08 Aug 1935Dismissed
Dundoobai Anandrao Deshmukh Vs Vithalrao Anandrao Deshmukh
Bombay High Court · AIR 1936 Bom 182 : (1936) 38 BOMLR 193
COURT ARCHIVE
Bombay High Court judgments, 1935
183 judgments · page 5 of 10
High Courts07 Aug 1935Dismissed
Raghavendra Hanmantrao Bennur Vs Industrial Bank
Bombay High Court · AIR 1936 Bom 396 : (1936) 38 BOMLR 927 : 165 Ind. Cas. 512
Bombay Co-operative Societies Act, 1925 — Section 65Limitation Act, 1908 — Article 182
High Courts06 Aug 1935
Emperor Vs Vaijappa Shivlingappa Humberwadi
Bombay High Court · (1935) 37 BOMLR 739 : 158 Ind. Cas. 649
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)
High Courts06 Aug 1935Dismissed
Govindbhai Lallubhai Patel Vs Dahyabhai Nathabhai Patel
Bombay High Court · (1936) 38 BOMLR 175 : 163 Ind. Cas. 632
Bhagdari and Narwadari Act, 1862 — Section 3, 5Evidence Act, 1872 — Section 110
High Courts01 Aug 1935
Gulabrao Laxmanrao Chandgude Vs Emperor
Bombay High Court · AIR 1935 Bom 409 : 162 Ind. Cas. 207
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 118
High Courts01 Aug 1935Dismissed
Emperor Vs Gulabrao Chandgude
Bombay High Court · (1935) 37 BOMLR 745
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 118, 12
High Courts27 Jul 1935Dismissed
Ramchandra Doddappa Naik Vs Hanamnaik Dodnaik Patil
Bombay High Court · AIR 1936 Bom 1 : (1935) 37 BOMLR 920
High Courts24 Jul 1935Allowed
Dahyabhai Vanmalidas Shah Vs Hiralal Umedram Shah
Bombay High Court · AIR 1936 Bom 3 : (1935) 37 BOMLR 939
High Courts23 Jul 1935
Lala Atma Ram Vs Lala Beni Prasad
Bombay High Court · (1935) 37 BOMLR 871
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Jul 1935Dismissed
Rameshwar Baksh Singh Vs Balraj Kuar
Bombay High Court · (1935) 37 BOMLR 862
Succession Act, 1925 — Section 82
High Courts22 Jul 1935
Bala Dhondi Satwade Vs Baya Bhagvant Patil
Bombay High Court · (1936) 38 BOMLR 1087 : 166 Ind. Cas. 771
High Courts22 Jul 1935
Abdul Gani Sumar Vs The Reception Committee of the 48th Indian National Congress
Bombay High Court · AIR 1936 Bom 250 : (1936) 38 BOMLR 380 : 163 Ind. Cas. 532
Arbitration Act, 1940 — Section 14Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts18 Jul 1935Allowed
The Secretary of State for India Vs Yadavgir Dharamgir
Bombay High Court · AIR 1936 Bom 19 : (1935) 37 BOMLR 931 : 160 Ind. Cas. 505
Government of India Act, 1915 — Section 30
High Courts12 Jul 1935Allowed
Umabai Bhagwant Rajaram Vs Nani Mahadev Jakhadi
Bombay High Court · (1936) 38 BOMLR 100
High Courts11 Jul 1935Allowed
Hoe Kim Seing Vs Maung Ba Chit
Bombay High Court · (1935) 37 BOMLR 866
Sales of Goods Act, 1930 — Section 19
High Courts09 Jul 1935Dismissed
The Municipal Corporation of Bombay Vs Hormusji Maneckji Chowna
Bombay High Court · AIR 1935 Bom 403 : (1935) 37 BOMLR 710 : 159 Ind. Cas. 300
City of Bombay Municipal Council Act, 1988 — Section 33, 9Specific Relief Act, 1877 — Section 45
High Courts09 Jul 1935Dismissed
Ramabai Gopal Sane Vs Shripad Balvant Sane
Bombay High Court · AIR 1935 Bom 421 : (1935) 37 BOMLR 749 : 159 Ind. Cas. 509
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15
High Courts08 Jul 1935Dismissed
Shirinbai Dinshaw Chokshi Vs Sir Navroji Pestonji Vakil
Bombay High Court · (1935) 37 BOMLR 946 : 160 Ind. Cas. 612
Limitation Act, 1908 — Article 120, 10
High Courts08 Jul 1935Dismissed
Satindra Nath Choudhury Vs Jatindra Nath Choudhury
Bombay High Court · (1935) 37 BOMLR 833
Registration Act, 1908 — Section 87Transfer of Property Act, 1882 — Section 3