High Courts15 Jan 1935Dismissed
Devchand Totaram Kirange Vs Ghanashyam Sakharam Chavdhari
Bombay High Court · AIR 1935 Bom 361 : (1935) 37 BOMLR 417 : 158 Ind. Cas. 414
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Bombay High Court judgments, 1935
183 judgments · page 10 of 10
High Courts09 Jan 1935Allowed
Emperor Vs Deorao Bhivaji
Bombay High Court · AIR 1935 Bom 202 : (1935) 37 BOMLR 191
Bombay Abkari Act, 1878 — Section 43(7)(a)Criminal Procedure Code, 1898 (CrPC) — Section 35
High Courts08 Jan 1935Dismissed
Shankar Vishvanath Katre Vs Shrinivas Bhalchandra Purohit
Bombay High Court · AIR 1935 Bom 254(1) : (1935) 37 BOMLR 355