High Courts19 Nov 1935Dismissed
Emperor Vs Puttan Hassan
Bombay High Court · (1936) 38 BOMLR 19 : 160 Ind. Cas. 1060
Criminal Procedure Code, 1898 (CrPC) — Section 297Letters Patent Act, 1865 — Clause 26
COURT ARCHIVE
Bombay High Court judgments, 1935
183 judgments · page 2 of 10
High Courts18 Nov 1935Allowed
The National Mutual Life Association of Australia Limited Vs The Commissioner of Income Tax
Bombay High Court · (1936) 38 BOMLR 364
Income Tax Act, 1961 — Section 13, 22(1)Income Tax Rules, 1962 — Rule 35
High Courts18 Nov 1935
Emperor Vs Yesa Nana Didwagh and Others
Bombay High Court · 169 Ind. Cas. 41
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 114Registration Act, 1908 — Section 83
High Courts18 Nov 1935Allowed
Bindeswari Charan Singh Vs Bageshwari Charan Singh
Bombay High Court · (1936) 38 BOMLR 339
Chota Nagpur Encumbered Estates Act, 1876 — Section 12ACivil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Nov 1935Allowed
Dhanu Lal Suchanti Vs Hukum Chand
Bombay High Court · (1936) 38 BOMLR 336
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts15 Nov 1935Dismissed
Nadirsha Hormusji Sidhwa Vs Krishnabai Bala
Bombay High Court · AIR 1936 Bom 199 : (1936) 38 BOMLR 280 : 163 Ind. Cas. 79
Workmens Compensation Act, 1923 — Section 2(ii)
High Courts13 Nov 1935
Zipru Krishna Vs Pannalal Bahirudas
Bombay High Court · (1936) 38 BOMLR 276
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 46 Rule 1, 68
High Courts12 Nov 1935
Fakir Mahomed Ramzan Vs Emperor
Bombay High Court · AIR 1936 Bom 151 : 162 Ind. Cas. 231
Penal Code, 1860 (IPC) — Section 380, 454
High Courts12 Nov 1935Dismissed
Emperor Vs Fakir Mahomed Ramzan
Bombay High Court · (1936) 38 BOMLR 160
Penal Code, 1860 (IPC) — Section 454
High Courts08 Nov 1935
Lakshmichand Rajmal Vs Gopikisan Balmukund
Bombay High Court · AIR 1936 Bom 171 : (1936) 38 BOMLR 117
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts08 Nov 1935
Kaikhusroo Manekshah Talyarkhan Vs Gangadas Dwarkadas
Bombay High Court · AIR 1936 Bom 322 : (1936) 38 BOMLR 712 : 165 Ind. Cas. 184
Limitation Act, 1908 — Article 48, 95
High Courts08 Nov 1935Dismissed
Surendra Krishna Roy Vs Mirza Mahammad Syed Ali Matwali
Bombay High Court · (1936) 38 BOMLR 330
Evidence Act, 1872 — Section 65, 66, 90
High Courts07 Nov 1935
Motilal Chimanram Vs Sarupchand Prithiraj
Bombay High Court · (1936) 38 BOMLR 1058
Contract Act, 1872 — Section 263Partnership Act, 1932 — Section 47
High Courts04 Nov 1935Allowed
Pratapmull Agarwalla Vs Dhanabati Bibi
Bombay High Court · (1936) 38 BOMLR 323
Specific Relief Act, 1877 — Section 42
High Courts01 Nov 1935Dismissed
Devendra Prasad Sukul Vs Surendra Prasad Sukul
Bombay High Court · (1936) 38 BOMLR 319
Transfer of Property Act, 1882 — Section 31
High Courts28 Oct 1935Dismissed
Raja Somasekhara Royal Vs Raja Sugutur Mahadeva Royal
Bombay High Court · (1936) 38 BOMLR 317 : (1936) 43 LW 105
High Courts28 Oct 1935Dismissed
The Commissioner of Income Tax Vs Currimbhoy Ebrahim and Sons Limited
Bombay High Court · (1936) 38 BOMLR 139
Income Tax Act, 1922 — Section 42(1)
High Courts25 Oct 1935Allowed
The Commissioner of Income Tax Vs The Buckingham and Carnatic Company Limited
Bombay High Court · (1936) 38 BOMLR 133
Income Tax Act, 1922 — Section 10(2)(vi)
High Courts18 Oct 1935
Shapurji Sorabji and Another Vs Emperor
Bombay High Court · 162 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 471
High Courts18 Oct 1935
Emperor Vs Shapurji Sorabji
Bombay High Court · (1936) 38 BOMLR 106
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 420, 467, 471