High Courts22 Nov 1943Dismissed
Laxmichand Tuljaram Shedji Vs The Pioneer Urban Co-operative Bank
Bombay High Court · AIR 1944 Bom 265 : (1944) 46 BOMLR 522
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(i)
COURT ARCHIVE
Bombay High Court judgments, 1943
203 judgments · page 2 of 11
High Courts19 Nov 1943Dismissed
Virchand Kapurchand Vs Marualappa
Bombay High Court · (1944) 46 BOMLR 666
Limitation Act, 1908 — Section 15
High Courts18 Nov 1943Dismissed
Sohrabji Dhunjibhoy Medora Vs The Oriental Government Security Life Assurance Co., Ltd.
Bombay High Court · AIR 1944 Bom 166 : (1944) 46 BOMLR 279
Contract Act, 1872 — Section 206Insurance Act, 1938 — Section 44
High Courts12 Nov 1943Dismissed
Ismail Dada Bhamani Vs Bai Zuleikhabai
Bombay High Court · AIR 1944 Bom 181 : (1944) 46 BOMLR 244
Bombay Rent Restriction Act, 1939 — Section 11Transfer of Property Act, 1882 — Section 116
High Courts10 Nov 1943Allowed
Kisandas Bankatlal Vs Ragho Ram Krishna
Bombay High Court · AIR 1944 Bom 316 : (1944) 46 BOMLR 663
Court Fees Act, 1870 — Article 17(v)Suits Valuation Act, 1887 — Section 8
High Courts09 Nov 1943Dismissed
Abraham Ezra Issac Mansoor Vs Abdul Latif Usman
Bombay High Court · AIR 1944 Bom 156 : (1944) 46 BOMLR 159
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts08 Nov 1943
State of Gondal Vs Govindram Seksaria
Bombay High Court · (1944) 46 BOMLR 822
City of Bombay Municipal Council Act, 1988 — Section 212Civil Procedure Code, 1908 (CPC) — Section 86Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts03 Nov 1943Allowed
Emperor Vs Jayantilal Jagjivan Muljl
Bombay High Court · (1944) 46 BOMLR 196
City of Bombay Police Act, 1902 — Section 57
High Courts02 Nov 1943Dismissed
Sarala Sundari Dassya Vs Dinabandhu Roy
Bombay High Court · (1945) 47 BOMLR 571
Succession Act, 1925 — Section 263, 283
High Courts21 Oct 1943Dismissed
Morarji Goculdas and Co. Vs The Sholapur Spinning and Weaving Co., Ltd.
Bombay High Court · (1944) 46 BOMLR 324
High Courts13 Oct 1943
Shamaji Narayan Vs Govind Rangacharya and Others
Bombay High Court · AIR 1945 Bom 45
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 43
High Courts13 Oct 1943Dismissed
Wamanlal Chhotalal Parekh Vs The Scindia Steam Navigation Co. Ltd
Bombay High Court · AIR 1944 Bom 131 : (1944) 46 BOMLR 145
Companies Act, 1913 — Section 24
High Courts13 Oct 1943Dismissed
Shamaji Narayan Vs Govind Rangacharya
Bombay High Court · (1944) 46 BOMLR 658
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Oct 1943Allowed
Tejilal Narayandas Halwai Vs Godubai Ramchandra Medhekar
Bombay High Court · AIR 1944 Bom 245 : (1944) 46 BOMLR 441
High Courts12 Oct 1943Allowed
Emperor Vs Banappa Kallappa Ajawan
Bombay High Court · (1944) 46 BOMLR 166
Penal Code, 1860 (IPC) — Section 148, 307, 326
High Courts07 Oct 1943
Laxman Hari Gharpure and Others Vs Vishnu Vishwanath Paranjpe
Bombay High Court · AIR 1945 Bom 18
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts07 Oct 1943Allowed
Laxman Hari Gharpure Vs Vishnu Vishwanath Paranjpe
Bombay High Court · (1944) 46 BOMLR 647
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts04 Oct 1943
Dakor Temple Committee Vs Shankerlal
Bombay High Court · AIR 1944 Bom 300 : (1944) 46 BOMLR 653
Civil Procedure Code, 1908 (CPC) — Section 15, 92
High Courts30 Sept 1943Dismissed
Emperor Vs Khandubhai K. Desai
Bombay High Court · (1944) 46 BOMLR 104
High Courts29 Sept 1943
COMMISSIONER OF INCOME TAX BOMBAY Vs MANGLDAS MOTILAL and CO.
Bombay High Court · (1944) 12 ITR 89
Income Tax Act, 1961 — Section 33, 66(3)