COURT ARCHIVE
Bombay High Court judgments, 1943
203 judgments · page 11 of 11
High Courts06 Jan 1943Dismissed
Bai Kamala Vs Shankerrao Laxmanrao Jadhav
Bombay High Court · AIR 1943 Bom 407 : (1943) 45 BOMLR 791
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Jan 1943Dismissed
Mahadev Shankar Lokhande Vs Shankar Swamirao Lokhande
Bombay High Court · AIR 1943 Bom 387 : (1943) 45 BOMLR 782
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4