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Bombay High Court judgments, 1943

203 judgments · page 9 of 11

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High Courts03 Mar 1943

Taherally Mahomedally Kajiji Vs Chanabasappa Mallappa Warad

Bombay High Court · AIR 1943 Bom 226 : (1943) 45 BOMLR 422

Defence of India Rules, 1962 — Rule 26Prisoners Act, 1900 — Section 35
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High Courts03 Mar 1943

Sadashiv Mahadeo Walhekar Vs Mahomed Yakub Mahomed Saidulla

Bombay High Court · AIR 1943 Bom 404 : (1943) 45 BOMLR 877

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 7
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High Courts02 Mar 1943

Emperor Vs Shankarbhai Kashibhai Patel

Bombay High Court · (1943) 45 BOMLR 572

Defence of India Rules, 1962 — Rule 38BEssential Services (Maintenance) Ordinance, 1941 — Section 5(a), 7
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High Courts26 Feb 1943Dismissed

Shravan Jayaram Patil Vs Garbad Ukha Nhavi

Bombay High Court · AIR 1943 Bom 406 : (1943) 45 BOMLR 874

Transfer of Property Act, 1882 — Section 53A
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High Courts26 Feb 1943

Basalingappa Kushappa Kumbhar and Others Vs Shidramappa Irappa Shivanagi and Another

Bombay High Court · AIR 1943 Bom 321

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High Courts26 Feb 1943

Shidramappa Irappa Shivanagi Vs Basalingappa Kushappa Kumbhar

Bombay High Court · (1943) 45 BOMLR 697

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
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High Courts25 Feb 1943Allowed

Jitendra Nath Roy Vs Samarendra Nath Mitter

Bombay High Court · (1944) 46 BOMLR 232

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6
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High Courts24 Feb 1943Allowed

Nawab Humayun Begam Vs Nawab Shah Mohammad Khan

Bombay High Court · (1944) 46 BOMLR 300

Specific Relief Act, 1877 — Section 42
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High Courts23 Feb 1943

Bai Shanta Vs Trikamlal Vrijavallabhdas Shah

Bombay High Court · (1943) 45 BOMLR 957

Limitation Act, 1908 — Section 19
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High Courts23 Feb 1943Allowed

Tribhovan Hargovan Vs Shankar Desai

Bombay High Court · AIR 1943 Bom 431 : (1943) 45 BOMLR 866

Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 4, 53A, 54
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High Courts23 Feb 1943Dismissed

Roshanbai Vs Suleman Haji Ahmed Umar

Bombay High Court · AIR 1944 Bom 213 : (1944) 46 BOMLR 328

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High Courts22 Feb 1943

Vamanrao Lallubhai Vs Pranlal Bhagwandas

Bombay High Court · AIR 1944 Bom 63 : (1943) 45 BOMLR 1002

Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1908 — Section 3
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High Courts21 Feb 1943Dismissed

Rustamalli Goharalli Mirza Vs Aftabhuseinkhan Najafallikhan Mirza

Bombay High Court · AIR 1943 Bom 414 : (1943) 45 BOMLR 862

Transfer of Property Act, 1882 — Section 100
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High Courts16 Feb 1943Dismissed

Kundanmal Jasraj Marwadi Vs Surajkuvarbai Tarachand

Bombay High Court · AIR 1943 Bom 455 : (1943) 45 BOMLR 859

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts15 Feb 1943Dismissed

Brijlal Ramjidas Vs Govindram G. Seksaria

Bombay High Court · AIR 1943 Bom 201 : (1943) 45 BOMLR 358

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts12 Feb 1943

Tirkangauda Mallangauda Kashigaudar Vs Shivappa Patil.

Bombay High Court · AIR 1944 Bom 40 : (1943) 45 BOMLR 992

Evidence Act, 1872 — Section 112
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High Courts10 Feb 1943Dismissed

Gajanan Yeshwant Patankar Vs Govind Ramchandra Deshmukh

Bombay High Court · AIR 1943 Bom 446 : (1943) 45 BOMLR 851

Dekkhan Agriculturists Relief Act, 1879 — Section 15D
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High Courts09 Feb 1943Dismissed

Bhukhandas Valabdas Vs Chhaganlal Dayaram

Bombay High Court · AIR 1944 Bom 32 : (1943) 45 BOMLR 854

Dekkhan Agriculturists Relief Act, 1879 — Section 10A
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High Courts08 Feb 1943

Kaderbhai Ismailji Poonawalla Vs Fatmabai Golamhusein Kabira

Bombay High Court · AIR 1944 Bom 25 : (1943) 45 BOMLR 911

Transfer of Property Act, 1882 — Section 59
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High Courts03 Feb 1943Dismissed

Shivappa Gurappa Shettar Vs Virbhadrappa Shivarudrappa Kalaspur

Bombay High Court · AIR 1943 Bom 423 : (1943) 45 BOMLR 844

Succession Act, 1925 — Section 86
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