High Courts06 Sept 1943Dismissed
Meghaji Mohanji Thakkar Vs Anant Pandurang Chhatre
Bombay High Court · (1948) 50 BOMLR 274
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Bombay High Court judgments, 1943
203 judgments · page 4 of 11
High Courts02 Sept 1943
P.D. Shamdasani Vs The Central Bank of India Ltd. (No. 1)
Bombay High Court · AIR 1943 Bom 184 : (1944) 46 BOMLR 70
Companies Act, 1956 — Section 151Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts01 Sept 1943Dismissed
Emperor Vs Kantilal Mangaldas
Bombay High Court · (1944) 46 BOMLR 54
Criminal Procedure Code, 1898 (CrPC) — Section 491Government of India Act, 1935 — Section 72
High Courts27 Aug 1943Dismissed
Thakorebai Shrinivas Khemraj Vs The Central Bank of India, Limited
Bombay High Court · AIR 1944 Bom 35 : (1943) 45 BOMLR 976
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts26 Aug 1943
Rango Ramchanda Kulkarni Vs Narayan Rayaji Kulkarni
Bombay High Court · AIR 1944 Bom 243(2) : (1944) 46 BOMLR 437
Bombay Agricultural Debtors Relief Act, 1939 — Section 37
High Courts24 Aug 1943
Krishna Mhatarba Temkar and Another Vs Baban Rambhau Temkar and Others
Bombay High Court · AIR 1945 Bom 24
High Courts24 Aug 1943Dismissed
Krishna Mhatarba Temkar Vs Baban Rambhau Temkar
Bombay High Court · (1944) 46 BOMLR 634
High Courts19 Aug 1943Dismissed
Amritlal Narsilal Shah Vs Sadashiv Anna Malekar
Bombay High Court · AIR 1944 Bom 233(2) : (1944) 46 BOMLR 432
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89(1)
High Courts18 Aug 1943
P.D. Shamdasani Vs The Central Bank of India Ltd. (No. 2)
Bombay High Court · AIR 1944 Bom 197 : (1944) 46 BOMLR 335
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Companies Act, 1956 — Section 21
High Courts17 Aug 1943
Emperor Vs Ramchandra Narhar Abhyankar
Bombay High Court · (1943) 45 BOMLR 962
Criminal Procedure Code, 1898 (CrPC) — Section 251, 350
High Courts13 Aug 1943Dismissed
Pandappa Mahalingappa Vs Shivalingappa Murteppa
Bombay High Court · (1945) 47 BOMLR 962
Evidence Act, 1872 — Section 65, 90
High Courts12 Aug 1943
Umiashankar Naranji Pandia Vs Shivshankar Prabhashankar Bhatt
Bombay High Court · AIR 1944 Bom 239(2) : (1944) 46 BOMLR 424
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts10 Aug 1943
Emperor Vs The Provident Investment Co., Ltd.
Bombay High Court · (1943) 45 BOMLR 965
City of Bombay Municipal Council Act, 1988 — Section 3(w), 471
High Courts09 Aug 1943Dismissed
Bajirao Madhavrao Subhedar Vs Wamanrao Alias Bhayyasaheb Purshottamdas
Bombay High Court · AIR 1944 Bom 243(1) : (1944) 46 BOMLR 421
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts09 Aug 1943Dismissed
Govind Ramchandra Chitale Vs Gangadhar Mahadeo Wadekar
Bombay High Court · AIR 1944 Bom 246 : (1944) 46 BOMLR 417
Bar Councils Act, 1926 — Section 10
High Courts06 Aug 1943
Champaklal Purshottamdas and Another Vs Bai Narbadabai and Others
Bombay High Court · AIR 1945 Bom 74
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Aug 1943
Champaklal Purshottamdas Vs Bai Narbadabai
Bombay High Court · (1944) 46 BOMLR 749
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 92
High Courts05 Aug 1943Allowed
Achyut Gopal Mhetras Vs Gopalrao Ramchanda Mhetras
Bombay High Court · AIR 1944 Bom 232 : (1944) 46 BOMLR 415
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3
High Courts05 Aug 1943Dismissed
Raja Braja Sunder Deb Vs Bamdeb Das
Bombay High Court · (1945) 47 BOMLR 566
Penal Code, 1860 (IPC) — Section 372
High Courts04 Aug 1943
Champaklal Chimanlal and Others Vs Amubhai Dahyabhai Sodagar and Others
Bombay High Court · AIR 1945 Bom 28
Transfer of Property Act, 1882 — Section 12