High Courts04 Aug 1943Dismissed
Champaklal Chimanlal Vs Amubhai Dahyabhai Sodagar
Bombay High Court · (1944) 46 BOMLR 625
Transfer of Property Act, 1882 — Section 12
COURT ARCHIVE
Bombay High Court judgments, 1943
203 judgments · page 5 of 11
High Courts04 Aug 1943Dismissed
The Government of The Province of Bombay Vs The Ahmedabad Sarangpur Mills Co., Ltd.
Bombay High Court · AIR 1944 Bom 244 : (1944) 46 BOMLR 413
Bombay Land Revenue Code, 1879 — Section 211
High Courts04 Aug 1943Allowed
Pandurang Vithoba Patil Vs Shamrao Bhau Patil
Bombay High Court · AIR 1944 Bom 272 : (1944) 46 BOMLR 618
Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts03 Aug 1943Dismissed
Abdullakhan Daryakhan Mhadik Vs Purshottam Damodar Sura
Bombay High Court · AIR 1944 Bom 267 : (1944) 46 BOMLR 613
Limitation Act, 1908 — Article 91Transfer of Property Act, 1882 — Section 53
High Courts30 Jul 1943Dismissed
Bhagwandas Totaram Agarval Vs Chhaganlal Raichand
Bombay High Court · AIR 1944 Bom 235(1) : (1944) 46 BOMLR 411
Stamp Act, 1899 — Section 36
High Courts30 Jul 1943
The Municipal Borough of Ahmedabad Vs Vadilal Dalsukhram Shah
Bombay High Court · AIR 1944 Bom 233(1) : (1944) 46 BOMLR 408
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts29 Jul 1943
Parshottam Chhaganlal and Others Vs Kuberdas Hargavands
Bombay High Court · AIR 1945 Bom 15
Bombay Land Revenue Code, 1879 — Section 48
High Courts29 Jul 1943
Parshottam Chhaganlal Vs Kuberdas Hargovandas
Bombay High Court · (1944) 46 BOMLR 607
Bombay Land Revenue Code, 1879 — Section 48, 66
High Courts28 Jul 1943Dismissed
Rahmat Ilahi Vs Mohammad Hayat Khan
Bombay High Court · (1945) 47 BOMLR 553
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Jul 1943Dismissed
Manji Ramji Vs H.M. Mehta and Co.
Bombay High Court · AIR 1943 Bom 463 : (1943) 45 BOMLR 940
Arbitration Act, 1899 — Section 11
High Courts27 Jul 1943Dismissed
Charles Mortimer Eastley Vs Ernest Do Rozario
Bombay High Court · AIR 1944 Bom 189 : (1944) 46 BOMLR 389
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts26 Jul 1943
Walchand and Co., Ltd. Vs The Hindustan Construction Co., Ltd.
Bombay High Court · AIR 1944 Bom 5 : (1943) 45 BOMLR 951
Civil Procedure Code, 1908 (CPC) — Section 90Income Tax Act, 1922 — Section 48
High Courts26 Jul 1943
The Province Vs The Municipal Corporation of the City
Bombay High Court · (1943) 45 BOMLR 945
City of Bombay Municipal Council Act, 1988 — Section 265
High Courts26 Jul 1943Allowed
Anant Bhikappa Patil Vs Shankar Ramchandra Patil
Bombay High Court · (1944) 46 BOMLR 1
High Courts22 Jul 1943
Wallace Bros. and Co. Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1943) 45 BOMLR 929
Income Tax Act, 1922 — Section 4A(c)
High Courts20 Jul 1943Allowed
Emperor Vs Pandurang Bhikhaji Joshi
Bombay High Court · (1943) 45 BOMLR 890
Defence of India Rules, 1962 — Rule 116(2)
High Courts20 Jul 1943Dismissed
Emperor Vs Mahomed Elias Patel
Bombay High Court · (1943) 45 BOMLR 899
City of Bombay Municipal Council Act, 1988 — Section 275(1), 278
High Courts19 Jul 1943Allowed
Laxmibai Ganpatrao Mahajan Vs Radhabai Krishnaji Mahajan
Bombay High Court · AIR 1944 Bom 235(2) : (1944) 46 BOMLR 399
High Courts19 Jul 1943
Fakruddin Shamsuddin Saiyed Vs Bai Jenab
Bombay High Court · AIR 1944 Bom 11 : (1943) 45 BOMLR 897
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489(1)
High Courts16 Jul 1943Dismissed
Manilal Brijlal Vs Vandravandas C. Jadav
Bombay High Court · AIR 1944 Bom 193 : (1944) 46 BOMLR 391
Companies Act, 1956 — Section 235