High Courts15 Jul 1943
Emperor Vs Suleman Shamji
Bombay High Court · (1943) 45 BOMLR 895
Criminal Procedure Code, 1898 (CrPC) — Section 510Penal Code, 1860 (IPC) — Section 272
COURT ARCHIVE
Bombay High Court judgments, 1943
203 judgments · page 6 of 11
High Courts15 Jul 1943Dismissed
Bhikaji Vishnu Karmarkar Vs Ramchandra Krishna Phatak
Bombay High Court · AIR 1944 Bom 210 : (1944) 46 BOMLR 393
High Courts14 Jul 1943
Abdullabhoy Esoofally Chas Vs Akbarally Samsuddin Raja
Bombay High Court · AIR 1944 Bom 93 : (1943) 45 BOMLR 1102
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts13 Jul 1943
Lakhaji Dalji Garasia Vs Kuberdas Hargovindas Modi
Bombay High Court · AIR 1944 Bom 225 : (1944) 46 BOMLR 378
High Courts12 Jul 1943
Emperor Vs Pandu Kusha Mandavkar
Bombay High Court · (1943) 45 BOMLR 902
Criminal Procedure Code, 1898 (CrPC) — Section 274
High Courts12 Jul 1943Dismissed
Mahadeo Krishna Parkar Vs The Mamlatdar of Alibag
Bombay High Court · AIR 1944 Bom 200 : (1944) 46 BOMLR 375
Land Acquisition Act, 1894 — Section 18
High Courts09 Jul 1943
Puttappa Kariyappa Huchappa Bijjur Vs Banappa Fakirappa Shiggauv
Bombay High Court · AIR 1944 Bom 344 : (1944) 46 BOMLR 599
High Courts08 Jul 1943Allowed
Kedarnath Himatsingka Vs Prabhabati Saheba
Bombay High Court · (1945) 47 BOMLR 561
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(d)
High Courts08 Jul 1943Dismissed
The Patiala State Bank Vs The Commissioner of Income Tax
Bombay High Court · (1944) 46 BOMLR 207
Income Tax Act, 1961 — Section 66(2)
High Courts07 Jul 1943Allowed
Hifzurraheman Ansarsaheb Vs Hasansaheb Abansaheb Fulmandi
Bombay High Court · AIR 1944 Bom 203 : (1944) 46 BOMLR 371
Bombay Municipal Boroughs Act, 1925 — Section 15
High Courts06 Jul 1943
The Government of The Province Vs Limdi Darbar.
Bombay High Court · AIR 1944 Bom 24 : (1943) 45 BOMLR 961
Civil Procedure Code, 1908 (CPC) — Section 142
High Courts01 Jul 1943
Emperor Vs Trimbak Hari Tulpule
Bombay High Court · (1943) 45 BOMLR 893
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts28 Jun 1943Dismissed
Ramchandra Gururao Joshi Vs Kamalabai Sheshagirirao Sarathi
Bombay High Court · AIR 1944 Bom 191 : (1944) 46 BOMLR 358
Transfer of Property Act, 1882 — Section 52
High Courts28 Jun 1943Allowed
Dattatraya Vasudev Khatkul Vs Parashram Anant Moghe
Bombay High Court · AIR 1944 Bom 218 : (1944) 46 BOMLR 363
Bombay Land Revenue Code, 1879 — Section 37Khoti Settlement Act, 1880 — Section 3(4)
High Courts25 Jun 1943
Tyebhoy Essofalli Thingna Vs The Collector
Bombay High Court · AIR 1944 Bom 91 : (1943) 45 BOMLR 1055
Civil Procedure Code, 1908 (CPC) — Section 115Mussalman Wakf Act, 1923 — Section 6C
High Courts25 Jun 1943Dismissed
Nathalal Ichhashankar Vs Bai Manek
Bombay High Court · AIR 1944 Bom 196 : (1944) 46 BOMLR 356
High Courts24 Jun 1943
Rohani Ramandhwaj Prasad Singh Vs Har Prasad Singh
Bombay High Court · (1945) 47 BOMLR 557
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts24 Jun 1943Dismissed
Thakur Shah Vs Emperor
Bombay High Court · (1944) 46 BOMLR 513
Criminal Procedure Code, 1898 (CrPC) — Section 423(1)(d)
High Courts23 Jun 1943
Jadavkumar Liladhar Mainthia Vs Pushpabai Mainthia Nee.
Bombay High Court · AIR 1944 Bom 29 : (1943) 45 BOMLR 924
Evidence Act, 1872 — Section 32