High Courts10 Jun 2021Allowed
Salim Khan Jabbar Khan Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)Maharashtra Prohibition Act, 1949 — Section 65(E)
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 379 of 3,651
High Courts10 Jun 2021Dismissed/Disposed Of
State Of Maharashtra Vs Vishal Naresh Peravi
Bombay High Court · (2021) 06 BOM CK 0033
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jun 2021Disposed Of
X Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0032
Constitution Of India, 1950 — Article 226Medical Termination Of Pregnancy Act, 1971 — Section 3
High Courts09 Jun 2021Disposed Of
Anil Krishnarao Apashingkar Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0055
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 313, 374Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(2), 20
High Courts09 Jun 2021
Dhruti Kapadia & Anr Vs Union Of India & Ors
Bombay High Court · (2021) 06 BOM CK 0031
High Courts09 Jun 2021
Mansoor Abdul Rahim Jaliwala Vs State Of Maharashtra And Others
Bombay High Court · (2021) 06 BOM CK 0030
Constitution Of India, 1950 — Article 21Senior Citizens Act, 2007 — Section 23(2)
High Courts09 Jun 2021
Omkar Narendra Patil Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0029
Indian Penal Code, 1860 — Section 376, 417
High Courts09 Jun 2021Disposed Of
Bhagwan Shankar Bhalerao Vs State Of Maharashtra And Others
Bombay High Court · (2021) 06 BOM CK 0028
Bombay Provincial Municipal Corporation (Conduct Of Election For The Post Of Chairman Of Standing Committee, Transport Committee, Ward Committee, Etc.) Rules, 2007 — Rule 2(3)Municipal Corporations Act, 1949 — Section 6, 20, 20(2), 20(3), 20(4), 20(5), 21, 21(1), 21(3), 21(5), 451
High Courts08 Jun 2021Disposed Of
Jafar Khijar Sheikh And Others Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0054
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 307Code Of Criminal Procedure, 1973 — Section 157
High Courts08 Jun 2021Dismissed
O.K. Marine Vs Oil And Natural Gas
Bombay High Court · (2021) 06 BOM CK 0041
High Courts08 Jun 2021Disposed Of
Ajay Dattaram Surve And Others Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0027
Indian Penal Code, 1860 — Section 182, 201, 302, 328, 365, 392, 395, 397, 414Evidence Act, 1872 — Section 106
High Courts08 Jun 2021Disposed Of
Jeetendra Ashok Bhosale Vs Divisional Commissioner And Others
Bombay High Court · (2021) 06 BOM CK 0026
Maharashtra Police Act, 1951 — Section 56(1)(a), 56(1)(b), 60
High Courts08 Jun 2021Dismissed
Mustafa Yunus Khan @APPELLANT @Ha State Of Maharashtra And Others
Bombay High Court · (2021) 06 BOM CK 0025
Maharashtra (Prisons (Mumbai Furlough And Parole) Rules, 1959 — Rule 19Indian Penal Code, 1860 — Section 34, 342, 394, 452
High Courts08 Jun 2021Allowed
Namdeo S. Daki And Others Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0024
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 427, 452, 504 506Bombay Police Act, 1951 — Section 37, 135
High Courts08 Jun 2021Dismissed
Rahul Shrihari Chaudhari @APPELLANT @Ha State Of Maharashtra And Others
Bombay High Court · (2021) 06 BOM CK 0023
Maharashtra Prisons (Mumbai Furlough And Parole) Rules, 1959 — Rule 6(6)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302Arms Act, 1959 — Section 4, 25
High Courts08 Jun 2021Disposed Of
Ranjit Kumar Veeran Of Mumbai Vs Deputy Commissioner Of Police And Others
Bombay High Court · (2021) 06 BOM CK 0022
Indian Penal Code, 1860 — Section 34, 149, 307, 323, 324, 353, 363, 364A, 504, 506(2)Maharashtra Control Of Organised Crime Act, 1999 — Section 110, 112, 117
High Courts08 Jun 2021Dismissed
Shivanand Kalyanappa Solshe Vs Prashant Shivaji Survase And Others
Bombay High Court · (2021) 06 BOM CK 0021
Code Of Civil Procedure, 1908 — Section 22(3)(f), 100, 114, Order 47 Rule 1Limitation Act, 1963 — Section 5
High Courts08 Jun 2021Dismissed
State Of Maharashtra Vs Bapu Kondiba Patil
Bombay High Court · (2021) 06 BOM CK 0020
Indian Penal Code, 1860 — Section 302, 364, 366, 376
High Courts08 Jun 2021
Maharashtra State Market Committee Vs Union Of India And Others
Bombay High Court · (2021) 06 BOM CK 0019
Constitution Of India, 1950 — Article 12, 226Maharashtra Agricultural Produce Marketing (Development And Regulation ) Act, 1963 — Section 11, 12(2), 29, 30, 30A, 31, 31(2)(v), 31(2)(vi), 31(2)(vii), 31(2)(ix), 31(2)(xvii), 31(2)(xx), 31(2)(xxi), 59
High Courts07 Jun 2021Allowed/ Disposed Of
Aman Anwar Khan Vs State Of Maharashtra
Bombay High Court · (2021) 06 BOM CK 0018
Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 186, 307, 333, 353,Arms Act, 1959 — Section 4, 25