High Courts07 Jul 1952Dismissed
The State Vs Amir Chand
Punjab And Haryana At Chandigarh · AIR 1953 P&H 1
Constitution of India, 1950 — Article 246Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,704 of 4,734
High Courts07 Jul 1952Dismissed
Krishan Gopal Dhawan Vs The State of Punjab
Punjab And Haryana At Chandigarh · AIR 1952 P&H 366
Constitution of India, 1950 — Article 311(2)
High Courts04 Jul 1952
Nauhar Chand Vs Ved Parkash
Punjab And Haryana At Chandigarh · AIR 1953 P&H 73
Patiala Small Towns Act, 1995 — Section 38
High Courts04 Jul 1952
Gurdwara Sahib Siri Tej Bahadur Gaja Vs Piyara Singh
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0050
Arbitration Act, 1940 — Section 11, 12, 4, 5
High Courts04 Jul 1952Dismissed
Gurbachan Singh Vs The District Organiser, Civil Supplies and Rationing, Ludhiana
Punjab And Haryana At Chandigarh · AIR 1953 P&H 291
High Courts04 Jul 1952Dismissed
Discount Bank of India Ltd. Vs A.N. Misra
Punjab And Haryana At Chandigarh · AIR 1953 P&H 256 : (1953) 23 CompCas 446
Banking Companies Act, 1949 — Section 45A
High Courts04 Jul 1952
Milkhi Ram Vs Jiwan Singh
Punjab And Haryana At Chandigarh · AIR 1953 P&H 45
Contract Act, 1872 — Section 68Specific Relief Act, 1963 — Section 41Transfer of Property Act, 1882 — Section 51
High Courts03 Jul 1952
Nandu Mal and Others Vs Ramji Lal and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 403
Partnership Act, 1932 — Section 4Transfer of Property Act, 1882 — Section 107
High Courts03 Jul 1952Dismissed
Buta Mal Vs The Financial Commr., Relief and Rehabilitation, Simla and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 392
Constitution of India, 1950 — Article 226, 226(1)
High Courts02 Jul 1952Dismissed
Bharam Chand Kishore Chand Puri and Brothers Vs The Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 27
Constitution of India, 1950 — Article 226Eastern Provinces Sales Tax Act, 1948 — Section 21, 22
High Courts02 Jul 1952Dismissed
Narain Dass and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 193
Constitution of India, 1950 — Article 226East Punjab Requisitioning of Immovable Property (Temporary Powers) Act, 1948 — Section 9(2)
High Courts01 Jul 1952
State Vs Sucha Singh and Another
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0053
Criminal Procedure Code, 1898 (CrPC) — Section 107, 342, 417Penal Code, 1860 (IPC) — Section 302, 326, 447
High Courts26 Jun 1952
Nathu Ram Vs Baldev Singh
Punjab And Haryana At Chandigarh · (1952) 06 P&H CK 0025
High Courts24 Jun 1952
Tejbhan Chowdry Vs Rajpura Development Board
Punjab And Haryana At Chandigarh · AIR 1953 P&H 99
Constitution of India, 1950 — Article 226, 311Rajpura Development Act — Section 15, 17, 19, 20, 3
High Courts24 Jun 1952
Birju Singh Dhidma Singh and Others Vs The State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 49
Criminal Procedure Code, 1898 (CrPC) — Section 12, 145, 146, 147, 432
High Courts23 Jun 1952Allowed
The State Vs Mohinder Singh
Punjab And Haryana At Chandigarh · AIR 1953 P&H 81
Arms Act, 1959 — Section 19Evidence Act, 1872 — Section 27
High Courts23 Jun 1952
Custodian, Evacuee Property, Punjab Vs Gujar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 161
Administration of Evacuee Property Act, 1950 — Section 2East Punjab Evacuee Property (Administration) Ordinance, 1949 — Section 15, 31
High Courts23 Jun 1952Allowed
Kishori Lal Vs Beg Raj and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 387
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1877 — Section 42
High Courts19 Jun 1952Dismissed
Union of India (UOI) Vs Firm Kiroo Mal Nawal Kishore and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 423
Arbitration Act, 1940 — Section 20Limitation Act, 1908 — Article 181
High Courts17 Jun 1952Dismissed
Jagdish Chandar Vs The University of Punjab
Punjab And Haryana At Chandigarh · AIR 1952 P&H 395
Constitution of India, 1950 — Article 226Punjab University Act, 1947 — Section 20, 20(5), 31, 31(1), 31(2)Punjab University Regulations — Regulation 12, 18, 6