High Courts29 Jul 1952Dismissed
Hardayal and Others Vs Mst. Dakhan
Punjab And Haryana At Chandigarh · AIR 1953 P&H 209
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,702 of 4,734
High Courts29 Jul 1952Dismissed
Atma Ram Ram Saran Vs Mt. Chambeli and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 211
High Courts29 Jul 1952
The State Vs Baldev Kishan
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0004
Evidence Act, 1872 — Section 130, 138, 3, 33
High Courts28 Jul 1952Dismissed
Dalel Singh Vs Sm. Dhan Devi and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 24
Civil Procedure Code Amendment Act, 1950 — Section 43Civil Procedure Code, 1908 (CPC) — Section 43Limitation Act, 1908 — Article 182, 182(5)
High Courts25 Jul 1952Allowed
Hafiz Abdul Basit Vs Abdul Alim and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 407
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7, 65
High Courts25 Jul 1952
State Vs Madan Mohan
Punjab And Haryana At Chandigarh · AIR 1953 P&H 183
Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(1), 364, 417Penal Code, 1860 (IPC) — Section 161, 182, 396
High Courts23 Jul 1952Dismissed
Mst. Jiwi Vs Budh Singh Maya Singh Budh Singh Maya Singh Vs Mst. Jiwi
Punjab And Haryana At Chandigarh · AIR 1954 P&H 139
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Punjab Alienation of Land Act, 1900 — Section 3A
High Courts23 Jul 1952Dismissed
Budh Singh Maya Singh Vs Mst. Jiwi
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0007
Constitution of India, 1950 — Article 226
High Courts22 Jul 1952Allowed
Raj Spinning Mills, Amritsar Vs A.G. King Ltd., Excelsior Mills
Punjab And Haryana At Chandigarh · AIR 1954 P&H 113
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts22 Jul 1952Dismissed
Bhim Singh and Others Vs Chandgi and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 135
East Punjab Land Alienation (Saving of Shamilat) Act, 1948 — Section 3Transfer of Property Act, 1882 — Section 122
High Courts21 Jul 1952Allowed
Gurbachan Singh and Another Vs Mst. Jaswant Kaur and Another
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0040
Punjab Custom (Power to Contest) Act, 1920 — Section 5, 6
High Courts21 Jul 1952Dismissed
Gurbachan Singh and Another Vs Naraini and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 47
High Courts18 Jul 1952Dismissed
Jugal Kishore Roop Chand Vs The Ambala Commercial Bank Ltd.
Punjab And Haryana At Chandigarh · AIR 1953 P&H 98 : (1953) 23 CompCas 98
Companies Act, 1913 — Section 183, 234Trusts Act, 1882 — Section 77
High Courts17 Jul 1952
Devi Dayal Vs State of Patiala and East Punjab State Union and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 9
Constitution of India, 1950 — Article 226, 31
High Courts17 Jul 1952Dismissed
Mahabir Parshad Vs The Commr. of Income Tax
Punjab And Haryana At Chandigarh · AIR 1953 P&H 16
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 33A(2)
High Courts17 Jul 1952
Chaman Lal Loona and Co. Vs Dominion of India, New Delhi
Punjab And Haryana At Chandigarh · AIR 1954 P&H 129
High Courts17 Jul 1952
Harbans Lal and Another Vs Tulsi Ram
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0015
High Courts16 Jul 1952
Banka Mal Naranjan Das and Another Vs The Central Bank of India Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 400
Displaced Persons (Debts Adjustment) Act, 1951 — Section 17, 19, 20
High Courts16 Jul 1952Dismissed
Lehna Singh and Others Vs Rulia and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 48
Registration Act, 1908 — Section 17(1)
High Courts16 Jul 1952Allowed
East Punjab University, Solan Vs Tarlok Nath
Punjab And Haryana At Chandigarh · AIR 1953 P&H 3
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, 9Constitution of India, 1950 — Article 226Punjab University Act, 1947 — Section 20 , 31