High Courts29 Aug 1952Allowed
Suba Singh Vs Neki Kishen Sahai and Others Kure Singh Vs Neki Kishen Sahai and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 106
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, Order 47 Rule 1, 114
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,701 of 4,734
High Courts29 Aug 1952Dismissed
Soshil Kumar and Others Vs Seth Madan Gopal and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 292
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 58
High Courts27 Aug 1952Dismissed
D.D. Jaishi Ram Co. Vs Dominion of India
Punjab And Haryana At Chandigarh · AIR 1953 P&H 83
Railways Act, 1890 — Section 72
High Courts27 Aug 1952Dismissed
Amin Chand Bhola Nath Vs The Jullundur Electric Supply Co. Ltd.
Punjab And Haryana At Chandigarh · AIR 1953 P&H 166
Contract Act, 1872 — Section 73, 74Electricity Act, 1910 — Section 22
High Courts27 Aug 1952Dismissed
Hako Ditta Vs Beg Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 294
Punjab Alienation of Land Act, 1900 — Section 13A, 2, 6, 6(1), 7(5)
High Courts26 Aug 1952
Commissioner of Income Tax, Delhi Vs Damayanti Sahni
Punjab And Haryana At Chandigarh · AIR 1953 P&H 199 : (1953) 23 ITR 41
Income Tax Act, 1922 — Section 16, 16(3)
High Courts26 Aug 1952
BRIJ MOHAN RAMESHWAR DASS Vs COMMISSIONER OF Income Tax, DELHI.
Punjab And Haryana At Chandigarh · (1953) 23 ITR 31
Income Tax Act, 1961 — Section 66(1)
High Courts25 Aug 1952
Chiranjilal Multani Vs The Commissioner of Income Tax, Delhi
Punjab And Haryana At Chandigarh · AIR 1953 P&H 215 : (1952) 22 ITR 514
Income Tax Act, 1922 — Section 4Negotiable Instruments Act, 1881 (NI) — Section 50
High Courts22 Aug 1952Dismissed
Hari Chand Vs Rameshwar Dyal and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 118
Delhi Municipality Election Rules, 1951 — Rule 118, 119(3)
High Courts21 Aug 1952
Mastan Singh and Another Vs The State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 125
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243, 244, 342Penal Code, 1860 (IPC) — Section 447
High Courts20 Aug 1952Allowed
Manbhari and Others Vs Maktul and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 268
Suits Valuation Act, 1887 — Section 11
High Courts19 Aug 1952Dismissed
Baghel Singh and Others Vs Mihan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 171
Evidence Act, 1872 — Section 115, 31
High Courts18 Aug 1952
Hardawari Lal Vs Moti Ram
Punjab And Haryana At Chandigarh · AIR 1952 P&H 416
Constitution of India, 1950 — Article 227
High Courts14 Aug 1952
Narain Singh and Others Vs Kapur Singh and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 196
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 35
High Courts11 Aug 1952Dismissed
Behari Lal Goklaney Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 188
Judicial Officers Protection Act, 1850 — Section 1
High Courts06 Aug 1952Allowed
Smt. Shanti Devi Vs Mohinder Singh
Punjab And Haryana At Chandigarh · AIR 1953 P&H 240
Defence of India Rules, 1939 — Rule 81(2)Evidence Act, 1872 — Section 114
High Courts04 Aug 1952Dismissed
Raja Harmahendra Singh Vs The Punjab State and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 30
Constitution of India, 1950 — Article 13, 14, 15, 19(1), 226Punjab Courts of Wards Act, 1903 — Section 13, 15, 17, 25, 5
High Courts01 Aug 1952Allowed
Nihal Singh Vs Hazara Singh
Punjab And Haryana At Chandigarh · AIR 1954 P&H 120
Punjab Relief of Indebtedness Act, 1934 — Section 13(3)
High Courts31 Jul 1952Dismissed
Pala Singh Vs Attar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 81
Transfer of Property Act, 1882 — Section 60, 91, 95
High Courts30 Jul 1952Allowed
Narain Das Vs Co-operative Society
Punjab And Haryana At Chandigarh · AIR 1953 P&H 49
Arbitration Act, 1940 — Section 2, 20, 39