High Courts17 Jun 1952
Shadi Ram Vs Prabhu
Punjab And Haryana At Chandigarh · AIR 1953 P&H 28
Contract Act, 1872 — Section 25(3), 9Limitation Act, 1908 — Section 19
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,705 of 4,734
High Courts16 Jun 1952Dismissed
Balmokand Kohli and others Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1954 P&H 18
Constitution of India, 1950 — Article 226
High Courts16 Jun 1952
Chamel Kaur Vs Charan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 191
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(2), 100
High Courts16 Jun 1952Dismissed
Balmokand Kohli and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 1954 P&H 18
Punjab Urban Immovable Property Tax Act, 1940 — Section 1(2), 18(1), 3, 7, 9
High Courts14 Jun 1952Allowed
Shambhu Dayal Vs Patiala and East Punjab States Union
Punjab And Haryana At Chandigarh · (1952) 06 P&H CK 0024
Constitution of India, 1950 — Article 226, 309, 310, 311, 311(2)Government of India Act, 1935 — Section 240
High Courts14 Jun 1952
S. Anup Singh Vs The State
Punjab And Haryana At Chandigarh · (1952) 06 P&H CK 0006
Constitution of India, 1950 — Article 226, 311Rules of Business of the Government of PEPSU — Rule 251, 34, 35, 9(1)
High Courts13 Jun 1952
Bhola Vs Bhagu and Another
Punjab And Haryana At Chandigarh · (1952) 06 P&H CK 0028
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1
High Courts13 Jun 1952Allowed
Firm Mansa Ram Babu Ram Vs Ganga Singh and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 410
Punjab Relief of Indebtedness Act, 1934 — Section 20
High Courts13 Jun 1952
Nihal Kaur and Another Vs Hari Chand and Another
Punjab And Haryana At Chandigarh · (1952) 06 P&H CK 0001
High Courts11 Jun 1952
City Bank of Lahore and Others Vs Duni Chand and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 353
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 7 Rule 11, 20
High Courts10 Jun 1952
State Vs Bashamber Dayal
Punjab And Haryana At Chandigarh · (1952) 06 P&H CK 0027
Penal Code, 1860 (IPC) — Section 161
High Courts10 Jun 1952
Ajaib Singh Lehna Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 309
Abducted Persons (Recovery and Restoration) Act, 1949 — Section 4, 6, 7Constitution of India, 1950 — Article 13, 14, 15, 19, 19(1)
High Courts09 Jun 1952Dismissed
Mohammad Arab Vs Abdul Waheed
Punjab And Haryana At Chandigarh · AIR 1953 P&H 76
Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 14(2)
High Courts06 Jun 1952Allowed
Ishar Dass Mehta Vs The State of Pepsu and another
Punjab And Haryana At Chandigarh · (1952) 06 P&H CK 0017
Constitution of India, 1950 — Article 226, 310, 311
High Courts06 Jun 1952
Vishwa Nath and Another Vs Smt. Sita Bai Anand and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 335
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 9
High Courts06 Jun 1952
Amar Nath and Another Vs Karnal Electric Supply Co. Ltd.
Punjab And Haryana At Chandigarh · AIR 1952 P&H 411
Companies Act, 1913 — Section 158, 235
High Courts06 Jun 1952Dismissed
The Northern India Matches Ltd., Himachal Pradesh Vs Krishan Lal Sundar Dass
Punjab And Haryana At Chandigarh · AIR 1952 P&H 418
Displaced Persons (Institution of Suits) Act, 1948 — Section 3
High Courts03 Jun 1952
Firm Ralla Ram Raj Kumar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 340
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49(1), 100, 9Evidence Act, 1872 — Section 157Income Tax Act, 1961 — Section 46(2)
High Courts03 Jun 1952
Punjab Distilling Industries Ltd. Vs Commissioner of Income Tax, Punjab, Pepsu, etc.
Punjab And Haryana At Chandigarh · AIR 1953 P&H 71
Appellate Tribunal Rules, 1946 — Rule 12, 36Income Tax Act, 1922 — Section 10, 66, 66(1), 66(2)
High Courts03 Jun 1952
PUNJAB DISTILLING INDUSTRIES LTD. Vs COMMISSIONER OF Income Tax, PUNJAB.
Punjab And Haryana At Chandigarh · (1952) 22 ITR 232
Income Tax Act, 1922 — Section 66